Income Tax Officer v. Aasia Business Venture (P.) Ltd.

ITO 2(3)(3), Mumbai vs. Sterlite Paper Ltd ( Sterlite Infra Ltd), Mumbai

In the result, the appeal filed by the assessee is hereby allowed

Bench: Shri B.R.Baskaran, Am & Shri Amarjit Singh, Jm आयकर अपील सं/ I.T.A. No.3865/Mum/2012 ("नधा"रण वष" / Assessment Year: 2008-09) M/S. Sterlite Infra Ltd. Income Tax Officer 2(3)(3) बनाम/ (Earlier Known As Sterlite Aayakar Bhawan, M.K.Road, Vs. Paper Ltd.) Mumbai - 400020 No.1, Sai Flats No.55, Pillayar Koil Street, Kangam Tharamani, Chennai - 600113 आयकर अपील सं/ I.T.A. No.4056/M/12 ("नधा"रण वष" / Assessment Year: 2008-09) Acit 2(3) बनाम/ M/S. Sterlite Infra Ltd. R.No.552, 5Th Floor, (Earlier Known As Sterlite Vs. Aayakar Bhavan, M. K.Road, Paper Ltd.) Mumbai - 400020 Khautau Bldg, 2Nd Floor, Sbs Road, Bank St., Fort, Mumbai - 400023 "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aafcs1424A

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ ‘ई’ मुंबई IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI "ी बी. आर. बा"करन, लेखा सद"य, एवं "ी अमरजीत "संह, "या"यक सद"य, के सम" BEFORE SHRI B.R.BASKARAN, AM AND SHRI AMARJIT SINGH, JM आयकर अपील सं/ I.T.A. No.3865/MUM/2012 ("नधा"रण वष" / Assessment Year: 2008-09) M/s. Sterlite Infra Ltd. Income Tax Officer 2(3)(3) बनाम/ (Earlier known as Sterlite Aayakar Bhawan, M.K.Road, Vs. Paper Ltd.) Mumbai - 400020 No.1, Sai Flats No.55, Pillayar Koil Street, Kangam Tharamani, Chennai - 600113 आयकर अपील सं/ I.T.A. No.4056/M/12 ("नधा"रण वष" / Assessment Year: 2008-09) ACIT 2(3) बनाम/ M/…

Sterlite Infra Ltd (Earlier Known As Sterlite Paper Ltd), Chennai vs. ITO 2(3)(3), Mumbai

In the result, the appeal filed by the assessee is hereby allowed

Bench: Shri B.R.Baskaran, Am & Shri Amarjit Singh, Jm आयकर अपील सं/ I.T.A. No.3865/Mum/2012 ("नधा"रण वष" / Assessment Year: 2008-09) M/S. Sterlite Infra Ltd. Income Tax Officer 2(3)(3) बनाम/ (Earlier Known As Sterlite Aayakar Bhawan, M.K.Road, Vs. Paper Ltd.) Mumbai - 400020 No.1, Sai Flats No.55, Pillayar Koil Street, Kangam Tharamani, Chennai - 600113 आयकर अपील सं/ I.T.A. No.4056/M/12 ("नधा"रण वष" / Assessment Year: 2008-09) Acit 2(3) बनाम/ M/S. Sterlite Infra Ltd. R.No.552, 5Th Floor, (Earlier Known As Sterlite Vs. Aayakar Bhavan, M. K.Road, Paper Ltd.) Mumbai - 400020 Khautau Bldg, 2Nd Floor, Sbs Road, Bank St., Fort, Mumbai - 400023 "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aafcs1424A

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ ‘ई’ मुंबई IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI "ी बी. आर. बा"करन, लेखा सद"य, एवं "ी अमरजीत "संह, "या"यक सद"य, के सम" BEFORE SHRI B.R.BASKARAN, AM AND SHRI AMARJIT SINGH, JM आयकर अपील सं/ I.T.A. No.3865/MUM/2012 ("नधा"रण वष" / Assessment Year: 2008-09) M/s. Sterlite Infra Ltd. Income Tax Officer 2(3)(3) बनाम/ (Earlier known as Sterlite Aayakar Bhawan, M.K.Road, Vs. Paper Ltd.) Mumbai - 400020 No.1, Sai Flats No.55, Pillayar Koil Street, Kangam Tharamani, Chennai - 600113 आयकर अपील सं/ I.T.A. No.4056/M/12 ("नधा"रण वष" / Assessment Year: 2008-09) ACIT 2(3) बनाम/ M/…

M/S. Gujarat Glass Ltd vs. The Addl CIT RG 6(3)

In the result, appeals are allowed in part, in terms indicated hereinabove

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ ‘बी’, म ुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL “B”, BENCH MUMBAI BEFORE SHRI R.C.SHARMA, AM & SHRI RAM LAL NEGI, JM आमकय अऩीर सं./ITA No.9645/Mum/2004 (नििाारण वषा / Assessment Year :2001-2002) PIRAMAL GLASS LTD.(Formerly Vs. ADCIT, Range-6(3), known as Gujarat Glass Private Mumbai-400020 Limited), Piramal Tower, Ganpatrao Kadam Marg, Lower Parel, Mumbai-400013 स्थामी रेखा सं./ जीआइआय सं./ PAN/GIR No. : AABCG 0093 R (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. AND आमकय अऩीर सं./ITA No.9498/Mum/2004 (नििाारण वषा / Assessment Year :2001-2002) DCIT, Range-6(3), Mumbai-…