INCOME-TAX, CENTRAL 10 CIRCLE, BANGALORE v. ITTINA PROPERTIES (P.) LTD

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judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2017 to 2020.

Judgments citing INCOME-TAX, CENTRAL 10 CIRCLE, BANGALORE v. ITTINA PROPERTIES (P.) LTD

THE COMMISSIONER OF INCOME - TAX vs. M/S. MAHAVEER MARVEL

In the result, the appeal fails and the same is

ITA/13/2013HC Karnataka02 Sept 2020

Bench: ALOK ARADHE,H.T. NARENDRA PRASAD

Section 143(2)Section 260Section 260ASection 80I

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 2ND DAY OF SEPTEMBER 2020 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE H.T.NARENDRA PRASAD I.T.A. NO.13/2013 BETWEEN: 1. THE COMMISSIONER OF INCOME-TAX C.R. BUILDING, QUEENS ROAD BANGALORE. 2. THE INCOME-TAX OFFICER WARD-4(3), C.R. BUILDING QUEENS ROAD, BANGALORE. ... APPELLANTS (BY SRI.K.V.ARAVIND, ADV.,) AND: M/S. MAHAVEER MARVEL NO.1, 24TH MAIN MAHAVEER TOWERS J P NAGAR, 6TH PHASE BANGALORE-560078. ... RESPONDENT (BY SRI.A.SHANKAR SR. ADV. A/W S…

PR COMMISSIONER OF INCOME TAX - 4 vs. M/S MAJESTIC DEVELOPERS

Appeal is dismissed

ITA/286/2018HC Karnataka21 Nov 2019

Bench: ARAVIND KUMAR,SURAJ GOVINDARAJ

Section 147Section 260Section 80

…-: 1 :- IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 21ST DAY OF NOVEMBER, 2019 PRESENT THE HON'BLE MR.JUSTICE ARAVIND KUMAR AND THE HON'BLE MR. JUSTICE SURAJ GOVINDARAJ I.T.A. No.286 OF 2018 BETWEEN: 1. PR. COMMISSIONER OF INCOME TAX-4 BMTC COMPLEX, KORMANGALA BANGALORE 2. THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(3)(1) BANGALORE ... APPELLANTS (BY SRI. E.I. SANMATHI, ADVOCATE) AND: M/S MAJESTIC DEVELOPERS 67/3, SARAKKI GATE KANAKAPURA MAIN ROAD BANGALORE ... RESPONDENT (BY SRI. ANKUR PAI DHUNGAT, ADVOCATE ON BE…

ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs. M/S MAJESTIC DEVELOPERS, BANGALORE

In the result, Revenue’s appeals for asst

ITA 1628/BANG/2016[2007-08]Status: DisposedITAT Bangalore20 Oct 2017AY 2007-08

Bench: Shri N.V Vasudevan & Shri Jason P Boazita Nos.1628 & 1629/Bang/2016 (Asst. Year – 2007-08 & 2008-09)

For Appellant: Ms. Neera Malhotra, CITFor Respondent: Shri K.R Vasudevan, Advocate

Section 143(3)Section 147Section 80

…IN THE INCOME TAX APPELLATE TRIBUNAL, BANGALORE BENCH ‘B’ BEFORE SHRI N.V VASUDEVAN, JUDICIAL MEMBER AND SHRI JASON P BOAZ, ACCOUNTANT MEMBER ITA Nos.1628 & 1629/Bang/2016 (Asst. Year – 2007-08 & 2008-09) The Asst. Commissioner of Income-tax, Circle – 4(3)(1), Bengaluru. . Appellant Vs. M/s Majestic Developers, No.67/3, Sarakki Gate, Kanakapura Main Road, Bangalore. . Respondent PAN – AADFD1191J. Appellant by : Ms. Neera Malhotra, CIT Respondent by : Shri K.R Vasudevan, Advocate Date of Hearing : 11-10-2017 Date of Pronouncement : -10-2017 O R D E R PER SHRI JASON P BOAZ, ACCOUNTANT MEMBER : These appeals…