INCOME EXEMPT. JUDICIAL PRONOUNCEMENTS: 04. ACIT v. SURAT DIST CO-OP MILK PRODUCERS UNION LTD.

97 Taxmann.com 382Reported decision#21694 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2023 to 2023.

Issues it is cited on

section 251(l)(a)section 80p(2)(c)(ii)section 80p(2)(c)section 251(1)section 251(1)(a)interest u/s 234bsection 80p(2)(a)section 251section 80p(2)agricultural incomesection 254section 234b

Judgments citing INCOME EXEMPT. JUDICIAL PRONOUNCEMENTS: 04. ACIT v. SURAT DIST CO-OP MILK PRODUCERS UNION LTD.

Gandevi Taluka Khedut Sahakari Sangh Ltd., Na vs. Arivs.Income Tax Officer Ward-2, Navsari

In the result, appeal filed by the assessee in ITA No

ITA 138/SRT/2023[2008-09]Status: DisposedITAT Surat26 Jun 2023AY 2008-09

Bench: Shri Pawan Singh, Hon'Ble & Dr. A. L. Saini, Hon'Ble(Physical Hearing) Sl.

For Appellant: Shri Vinod Kumar, Sr. DRFor Respondent: Shri Suresh K. Kabra, CA
Section 143(3)Section 234BSection 251(1)(a)Section 80P(2)(A)Section 80P(2)(a)Section 80P(2)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, HON'BLE JUDICIAL MEMBER AND DR. A. L. SAINI, HON'BLE ACCOUNTANT MEMBER (Physical Hearing) Sl. ITA No. Asst. Name of Appellant Name of Respondent No. Year 1. 129/SRT/2023 2007-08 The ACIT, Navsari Gandevi Taluka Khedut Sahakari Sangh Ltd., Char Rasta, National Highway, Gandevi, Navsari – 396360 PAN: AAAAG0647C 2. 130/SRT/2023 2008-09 The ACIT, Navsari Gandevi Taluka Khedut Sahakari Sangh Ltd., Char Rasta, National Highway, Gandevi, Navsari – 396360 PAN: AAAAG0647C 3. 137/SRT/2023 2007-08 Gandevi Taluka Khedut The ITO, Ward-2, Sahakar…

Gandevi Taluka Khedut Sahakari Sangh Ltd., Na vs. Arivs.Income Tax Officer Ward-2, Navsari

In the result, appeal filed by the assessee in ITA No

ITA 137/SRT/2023[2007-08]Status: DisposedITAT Surat26 Jun 2023AY 2007-08

Bench: Shri Pawan Singh, Hon'Ble & Dr. A. L. Saini, Hon'Ble(Physical Hearing) Sl.

For Appellant: Shri Vinod Kumar, Sr. DRFor Respondent: Shri Suresh K. Kabra, CA
Section 143(3)Section 234BSection 251(1)(a)Section 80P(2)(A)Section 80P(2)(a)Section 80P(2)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, HON'BLE JUDICIAL MEMBER AND DR. A. L. SAINI, HON'BLE ACCOUNTANT MEMBER (Physical Hearing) Sl. ITA No. Asst. Name of Appellant Name of Respondent No. Year 1. 129/SRT/2023 2007-08 The ACIT, Navsari Gandevi Taluka Khedut Sahakari Sangh Ltd., Char Rasta, National Highway, Gandevi, Navsari – 396360 PAN: AAAAG0647C 2. 130/SRT/2023 2008-09 The ACIT, Navsari Gandevi Taluka Khedut Sahakari Sangh Ltd., Char Rasta, National Highway, Gandevi, Navsari – 396360 PAN: AAAAG0647C 3. 137/SRT/2023 2007-08 Gandevi Taluka Khedut The ITO, Ward-2, Sahakar…

Assistant Commissioner of Income Tax, Na vs. Arivs.Gandevi Taluka Khedut Sahakari Sangh Ltd., Navsari

In the result, appeal filed by the assessee in ITA No

ITA 130/SRT/2023[2008-09]Status: DisposedITAT Surat26 Jun 2023AY 2008-09

Bench: Shri Pawan Singh, Hon'Ble & Dr. A. L. Saini, Hon'Ble(Physical Hearing) Sl.

For Appellant: Shri Vinod Kumar, Sr. DRFor Respondent: Shri Suresh K. Kabra, CA
Section 143(3)Section 234BSection 251(1)(a)Section 80P(2)(A)Section 80P(2)(a)Section 80P(2)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, HON'BLE JUDICIAL MEMBER AND DR. A. L. SAINI, HON'BLE ACCOUNTANT MEMBER (Physical Hearing) Sl. ITA No. Asst. Name of Appellant Name of Respondent No. Year 1. 129/SRT/2023 2007-08 The ACIT, Navsari Gandevi Taluka Khedut Sahakari Sangh Ltd., Char Rasta, National Highway, Gandevi, Navsari – 396360 PAN: AAAAG0647C 2. 130/SRT/2023 2008-09 The ACIT, Navsari Gandevi Taluka Khedut Sahakari Sangh Ltd., Char Rasta, National Highway, Gandevi, Navsari – 396360 PAN: AAAAG0647C 3. 137/SRT/2023 2007-08 Gandevi Taluka Khedut The ITO, Ward-2, Sahakar…

Assistant Commissioner of Income Tax, Na vs. Arivs.Gandevi Taluka Khedut Sahakari Sangh Ltd., Navsari

In the result, appeal filed by the assessee in ITA No

ITA 129/SRT/2023[2007-08]Status: DisposedITAT Surat26 Jun 2023AY 2007-08

Bench: Shri Pawan Singh, Hon'Ble & Dr. A. L. Saini, Hon'Ble(Physical Hearing) Sl.

For Appellant: Shri Vinod Kumar, Sr. DRFor Respondent: Shri Suresh K. Kabra, CA
Section 143(3)Section 234BSection 251(1)(a)Section 80P(2)(A)Section 80P(2)(a)Section 80P(2)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, HON'BLE JUDICIAL MEMBER AND DR. A. L. SAINI, HON'BLE ACCOUNTANT MEMBER (Physical Hearing) Sl. ITA No. Asst. Name of Appellant Name of Respondent No. Year 1. 129/SRT/2023 2007-08 The ACIT, Navsari Gandevi Taluka Khedut Sahakari Sangh Ltd., Char Rasta, National Highway, Gandevi, Navsari – 396360 PAN: AAAAG0647C 2. 130/SRT/2023 2008-09 The ACIT, Navsari Gandevi Taluka Khedut Sahakari Sangh Ltd., Char Rasta, National Highway, Gandevi, Navsari – 396360 PAN: AAAAG0647C 3. 137/SRT/2023 2007-08 Gandevi Taluka Khedut The ITO, Ward-2, Sahakar…

INCOME EXEMPT. JUDICIAL PRONOUNCEMENTS: 04. ACIT v. SURAT DIST CO-OP MILK PRODUCERS UNION LTD. (97 Taxmann.com 382) — Cited in 4 Judgments | BharatTax