INA Bearings India (P.) Ltd. v. Deputy Commissioner of Income Tax

108 Taxmann.com 198Reported decision2019#18669 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2020 to 2025.

Judgments citing INA Bearings India (P.) Ltd. v. Deputy Commissioner of Income Tax

Rehau Polymers Pvt.Ltd, Pune vs. Assistant Commissioner of Income-Tax, Circle - 8, Pune

ITA 658/PUN/2022[2018-19]Status: DisposedITAT Pune04 Mar 2025AY 2018-19

Bench: Shri R. K. Panda & Shri Vinay Bhamore

For Appellant: Shri Nikhil S PathakFor Respondent: Shri Hitendra B Ninawe
Section 143(2)Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “C”, PUNE BEFORE SHRI R. K. PANDA, VICE PRESIDENT AND SHRI VINAY BHAMORE, JUDICIAL MEMBER ITA No.658/PUN/2022 Assessment Year : 2018-19 Rehau Polymers Private Limited Holewadi, Khed Pabal Road, Khed, Pune - 410505 ACIT, Circle 8, Pune Vs. PAN: AAACR7521E (Appellant) (Respondent) Assessee by : Shri Nikhil S Pathak Department by : Shri Hitendra B Ninawe Date of hearing : 24-12-2024 Date of pronouncement : 04-03-2025 ORDER PER R. K. PANDA, VP : This appeal filed by the assessee is directed against the order dated 30.06.2022 of the Assessing Officer passed u/s 143(3) r…

East West Seeds India Private Limited, Aurangabad vs. Assistant Commissioner of Income-Tax, Aurangabad

In the result, the appeal of assessee is allowed

ITA 702/PUN/2017[2012-13]Status: DisposedITAT Pune17 Aug 2020AY 2012-13

Bench: Shri Anil Chaturvedi & Shri S.S. Viswanethra Ravi

For Appellant: Shri Nikhil PathakFor Respondent: Shri T. Vijaya Bhaskar Reddy
Section 143(3)Section 92C

…आयकर अपीऱीय अधिकरण “सी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, PUNE BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER आयकर अपीऱ सं. / ITA No.469/PUN/2016 नििाारण वषा / Assessment Year : 2011-12 East West Seeds India Private Limited, Gut No. 66, Village-Narayanpur (BK), P.O.-Waluj, Taluka-Gangapur, Aurangabad – 431133 PAN : AABCE1237F .......अऩीऱाथी / Appellant बिाम / V/s. Assistant Commissioner of Income Tax, Circle – 1, Aurangabad ……प्रत्यथी / Respondent आयकर अपीऱ सं. / ITA No.702/PUN/2017 नििाारण वषा / Assessment Year : 2012-13 Ea…

East West Seeds India Pvt.Ltd, Aurangabad vs. Deputy Commissioner of Income-Tax, Circle -1, Aurangabad

In the result, the appeal of assessee is allowed

ITA 3054/PUN/2017[2013-14]Status: DisposedITAT Pune17 Aug 2020AY 2013-14

Bench: Shri Anil Chaturvedi & Shri S.S. Viswanethra Ravi

For Appellant: Shri Nikhil PathakFor Respondent: Shri T. Vijaya Bhaskar Reddy
Section 143(3)Section 92C

…आयकर अपीऱीय अधिकरण “सी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, PUNE BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER आयकर अपीऱ सं. / ITA No.469/PUN/2016 नििाारण वषा / Assessment Year : 2011-12 East West Seeds India Private Limited, Gut No. 66, Village-Narayanpur (BK), P.O.-Waluj, Taluka-Gangapur, Aurangabad – 431133 PAN : AABCE1237F .......अऩीऱाथी / Appellant बिाम / V/s. Assistant Commissioner of Income Tax, Circle – 1, Aurangabad ……प्रत्यथी / Respondent आयकर अपीऱ सं. / ITA No.702/PUN/2017 नििाारण वषा / Assessment Year : 2012-13 Ea…

East West Seeds India Pvt. Ltd., Aurangabad vs. Assistant Commissioner of Income-Tax, Aurangabad

In the result, the appeal of assessee is allowed

ITA 469/PUN/2016[2011-12]Status: DisposedITAT Pune17 Aug 2020AY 2011-12

Bench: Shri Anil Chaturvedi & Shri S.S. Viswanethra Ravi

For Appellant: Shri Nikhil PathakFor Respondent: Shri T. Vijaya Bhaskar Reddy
Section 143(3)Section 92C

…आयकर अपीऱीय अधिकरण “सी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, PUNE BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER आयकर अपीऱ सं. / ITA No.469/PUN/2016 नििाारण वषा / Assessment Year : 2011-12 East West Seeds India Private Limited, Gut No. 66, Village-Narayanpur (BK), P.O.-Waluj, Taluka-Gangapur, Aurangabad – 431133 PAN : AABCE1237F .......अऩीऱाथी / Appellant बिाम / V/s. Assistant Commissioner of Income Tax, Circle – 1, Aurangabad ……प्रत्यथी / Respondent आयकर अपीऱ सं. / ITA No.702/PUN/2017 नििाारण वषा / Assessment Year : 2012-13 Ea…

INA Bearings India (P.) Ltd. v. Deputy Commissioner of Income Tax (108 Taxmann.com 198) — Cited in 4 Judgments | BharatTax