(iii) CIT Vs South India Shipping Corporation Ltd. (2000) 111 Taxman 58 (Mad). (iv) CIT v. Carborandum Universal Ltd.

240 ITR 99High Court1999#23901 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2021 to 2021.

Judgments citing (iii) CIT Vs South India Shipping Corporation Ltd. (2000) 111 Taxman 58 (Mad). (iv) CIT v. Carborandum Universal Ltd.

Vikas Oil Products, Dausa vs. PCIT-1, Jaipur

In the result, this appeal of the assessee stands dismissed

ITA 28/JPR/2021[2011-12]Status: DisposedITAT Jaipur23 Nov 2021AY 2011-12

Bench: Shri Sandeep Gosain, Jm & Shri Vikram Singh Yadav, Am

For Appellant: Shri Rajiv Sogani (CA)For Respondent: Shri B.K. Gupta (Pr.CIT-DR)
Section 147Section 148Section 263

…98 Taxman 457 (SC) 11 ITA 26/JP/2021_ JR Industries Vs PCIT & 2 Ors. (ii) CIT Vs Ratilal Bacharilal & Sons (2006) 153 Taxman 86 (Bom) (iii) CIT Vs South India Shipping Corporation Ltd. (2000) 111 Taxman 58 (Mad). (iv) CIT Vs Carborandum Universal Ltd. (1999) 240 ITR 99 (Mad.) (v) CIT Vs Shree Durga Agencies Ltd. (1999) 239 484 (Calcutta) (vi) Aditi Technologies (P) Ltd. Vs ITO, Ward 4(1), Banglore (2014) 47 taxmann.com 166 (Bang-Trib) (vii) CIT, Patiala Vs Ganesh Steel Industries (2009) 184 Taxman 220 (P&H). (viii) CIT Vs Indo Persian Rugs (2007) 160 Taxman 127 (Allahabad) (ix) CIT Vs Soble & Miglani (2005) 145…

Om Industries, Dausa vs. PCIT-1, Jaipur, Jiapur

In the result, this appeal of the assessee stands dismissed

ITA 27/JPR/2021[2011-12]Status: DisposedITAT Jaipur23 Nov 2021AY 2011-12

Bench: Shri Sandeep Gosain, Jm & Shri Vikram Singh Yadav, Am

For Appellant: Shri Rajiv Sogani (CA)For Respondent: Shri B.K. Gupta (Pr.CIT-DR)
Section 147Section 148Section 263

…98 Taxman 457 (SC) 11 ITA 26/JP/2021_ JR Industries Vs PCIT & 2 Ors. (ii) CIT Vs Ratilal Bacharilal & Sons (2006) 153 Taxman 86 (Bom) (iii) CIT Vs South India Shipping Corporation Ltd. (2000) 111 Taxman 58 (Mad). (iv) CIT Vs Carborandum Universal Ltd. (1999) 240 ITR 99 (Mad.) (v) CIT Vs Shree Durga Agencies Ltd. (1999) 239 484 (Calcutta) (vi) Aditi Technologies (P) Ltd. Vs ITO, Ward 4(1), Banglore (2014) 47 taxmann.com 166 (Bang-Trib) (vii) CIT, Patiala Vs Ganesh Steel Industries (2009) 184 Taxman 220 (P&H). (viii) CIT Vs Indo Persian Rugs (2007) 160 Taxman 127 (Allahabad) (ix) CIT Vs Soble & Miglani (2005) 145…

Jr Industries, Dausa vs. PCIT-1, Jaipur

In the result, this appeal of the assessee stands dismissed

ITA 26/JPR/2021[2011-12]Status: DisposedITAT Jaipur23 Nov 2021AY 2011-12

Bench: Shri Sandeep Gosain, Jm & Shri Vikram Singh Yadav, Am

For Appellant: Shri Rajiv Sogani (CA)For Respondent: Shri B.K. Gupta (Pr.CIT-DR)
Section 147Section 148Section 263

…98 Taxman 457 (SC) 11 ITA 26/JP/2021_ JR Industries Vs PCIT & 2 Ors. (ii) CIT Vs Ratilal Bacharilal & Sons (2006) 153 Taxman 86 (Bom) (iii) CIT Vs South India Shipping Corporation Ltd. (2000) 111 Taxman 58 (Mad). (iv) CIT Vs Carborandum Universal Ltd. (1999) 240 ITR 99 (Mad.) (v) CIT Vs Shree Durga Agencies Ltd. (1999) 239 484 (Calcutta) (vi) Aditi Technologies (P) Ltd. Vs ITO, Ward 4(1), Banglore (2014) 47 taxmann.com 166 (Bang-Trib) (vii) CIT, Patiala Vs Ganesh Steel Industries (2009) 184 Taxman 220 (P&H). (viii) CIT Vs Indo Persian Rugs (2007) 160 Taxman 127 (Allahabad) (ix) CIT Vs Soble & Miglani (2005) 145…

(iii) CIT Vs South India Shipping Corporation Ltd. (2000) 111 Taxman 58 (Mad). (iv) CIT v. Carborandum Universal Ltd. (240 ITR 99) — Cited in 3 Judgments | BharatTax