(ii) Naiyer Sultan v. ITO

106 Taxmann.com 191Income Tax Appellate Tribunal2019#21907 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,356 Indian tax judgments — from 2021 to 2025.

Judgments citing (ii) Naiyer Sultan v. ITO

Hoshiyari, Rewari vs. ITO, Ward-1, Rewari

In the result, the appeal of the assessee is allowed”

ITA 5864/DEL/2024[2013-14]Status: DisposedITAT Delhi15 Oct 2025AY 2013-14

Bench: Shri S Rifaur Rahman & Shri Vimal Kumarassessment Year: 2013-14 Hoshiyari C/O Anu Jain & Vs. Income Tax Officer, Company, 272 R, First Floor, Ward-1, Near Palika Complex, Model Rewari. Town, Rewari (Haryana) Pin: 123 401 Pan :Bmdpd2079Q (Appellant) (Respondent)

Section 143(2)Section 147Section 148Section 2(14)Section 250Section 54

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘B’ NEW DELHI BEFORE SHRI S RIFAUR RAHMAN, ACCOUNTANT MEMBER AND SHRI VIMAL KUMAR, JUDICIAL MEMBER Assessment Year: 2013-14 Hoshiyari C/o Anu Jain & Vs. Income Tax Officer, Company, 272 R, First Floor, Ward-1, near Palika Complex, Model Rewari. Town, Rewari (Haryana) PIN: 123 401 PAN :BMDPD2079Q (Appellant) (Respondent) Appellant by Shri Sanjiv Jain, CA Respondent by Shri Rajesh Kumar Dhanesta, Sr. DR Date of hearing 18.08.2025 Date of pronouncement 15.10.2025 ORDER PER VIMAL KUMAR, JUDICIAL MEMBER: The appeal filed by the assessee is against order dated 13.1…

Amar Singh, Rewari vs. ITO, Ward-1, Rewari

In the result, the appeal of the assessee is allowed

ITA 115/DEL/2019[2013-14]Status: DisposedITAT Delhi25 Apr 2023AY 2013-14

Bench: Sh. C. M. Gargdr. B. R. R. Kumar

For Appellant: Sh. Rajeev Saxena, Adv. &For Respondent: Sh. Kanv Bali, Sr. DR

Section 139Section 143(3)Section 148Section 2(14)Section 2(14)(iii)Section 234ASection 271(1)(b)Section 54BSection 54F

…THE INCOME TAX APPELLATE TRIBUNAL DELHIBENCH ‘A’, NEW DELHI Before Sh. C. M. Garg, Judicial Member Dr. B. R. R. Kumar, Accountant Member ITA No. 115/Del/2019 : Asstt. Year: 2013-14 Amar Singh, Vs. Income Tax Officer, 248, Garhi Alwalpur, Dharuhera, Ward-1,Rewari, Plot No. 1313, Sector-4, Haryana-123401 Rewari, Haryana-123401 (APPELLANT) (RESPONDENT) PAN No. CWNPS5973H Assessee by : Sh. Rajeev Saxena, Adv. & Sh. Shyam Sunder, Adv. Revenue by : Sh. Kanv Bali, Sr. DR Date of Hearing: 14.02.2023 Date of Pronouncement: 25.04.2023 ORDER Per Dr. B. R. R. Kumar, Accountant Member: The present appeal has been filed by…

Ashok Kumar Malhotra, Dhanbad vs. ITO, Ward-1(1), Dhanbad

ITA 38/RAN/2020[2013-14]Status: DisposedITAT Ranchi13 Jan 2021AY 2013-14

Bench: Sri J. Sudhakar Reddy)

Section 133(6)Section 2Section 250

…IN THE INCOME TAX APPELLATE TRIBUNAL RANCHI BENCH, E-Court at KOLKATA (Before Sri J. Sudhakar Reddy, Accountant Member) I.T.A. No. 38/Ran/2020 Assessment Year: 2013-14 Ashok Kumar Malhotra...………………..….........................................................................Appellant [PAN: ADKPM 2787 R] Vs. ITO, Ward-1(1), Dhanbad............................................................................................Respondent Appearances by: Ms. Lavanya Gadodia, A/R appeared on behalf of the Assessee. Ms. Chinmaya, JCIT, appeared on behalf of the Revenue. Date of concluding the hearing : December 31st, 2020 D…