IDS Infotech Ltd. v. Deputy Commissioner of Income-tax, Circle 4(1), Chandigarh

69 Taxmann.com 393Reported decision2016#18192 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 361,821 Indian tax judgments — from 2018 to 2021.

Judgments citing IDS Infotech Ltd. v. Deputy Commissioner of Income-tax, Circle 4(1), Chandigarh

ACIT, C-4(1), Chandigarh vs. M/S Winsome Textile Industries Ltd., Chandigarh

In the result, the appeal of the Revenue is dismissed

ITA 373/CHANDI/2018[2014-15]Status: DisposedITAT Chandigarh27 Aug 2021AY 2014-15

Bench: Shri N.K. Saini & Shri R.L Negi

For Appellant: Shri Tej Mohan Singh, AdvocateFor Respondent: Sh. Ashok Khanna Addl. CIT
Section 14Section 143(3)Section 195Section 36Section 36(1)Section 40Section 43

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, “B”, CHANDIGARH BEFORE SHRI N.K. SAINI, VICE PRESIDENT & SHRI R.L NEGI, JUDICIAL MEMBER आयकरअपीलसं./ITA No. 373/CHD/2018 "नधा"रणवष" / Assessment Year : 2014-15 The ACIT, M/s Winsome Textiles Industries Ltd., बनाम Circle 4(1), SCO 191-192, Chandigarh Sector: 34A Chandigarh "थायीलेखासं./PAN NO: AAACW1910G अपीलाथ"/Appellant ""यथ"/Respondent Hearing through video Conferencing "नधा"रतीक ओरसे/Assessee by : Shri Tej Mohan Singh, Advocate राज"वक ओरसे/ Revenue by : Sh. Ashok Khanna Addl. CIT सुनवाईक तार%ख/Date of Hearing : 24.08.2021 उदघोषणाक तार%ख/Date of Pronounc…

DCIT, Chandigarh vs. M/S Winsome Textiles Industries Ltd., Chandigarh

In the result, all the appeals of the Revenue are dismissed

ITA 933/CHANDI/2017[2012-13]Status: DisposedITAT Chandigarh18 May 2018AY 2012-13

Bench: Shri Sanjay Garg & Dr. B.R.R. Kumar

For Appellant: Shri. Tej Mohan SinghFor Respondent: Shri. D.S. Kalyan
Section 195Section 40Section 9

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH’B’, CHANDIGARH BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER ITA Nos. 932, 933, 804 & 1321/Chd/2017 (Assessment Years: 2011-12,2012-13 & 2013-14) The DCIT Vs. Winsome Yarns Ltd. Circle 4(1) SCO 191-192 Chandigarh Sector 34-A Chandigarh PAN: AAACW1911H (Appellant) (Respondent) Assessee by : Shri. Tej Mohan Singh Department by : Shri. D.S. Kalyan Date of hearing : 11/04/2018 Date of Pronouncement : 18/05/2018 O R D E R PER DR.B.R.R.KUMAR, A.M. : All the above appeals have been filed by the Revenue against the order of th…

DCIT, Chandigarh vs. M/S Winsome Yarns Ltd., Chandigarh

In the result, all the appeals of the Revenue are dismissed

ITA 932/CHANDI/2017[2011-12]Status: DisposedITAT Chandigarh18 May 2018AY 2011-12

Bench: Shri Sanjay Garg & Dr. B.R.R. Kumar

For Appellant: Shri. Tej Mohan SinghFor Respondent: Shri. D.S. Kalyan
Section 195Section 40Section 9

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH’B’, CHANDIGARH BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER ITA Nos. 932, 933, 804 & 1321/Chd/2017 (Assessment Years: 2011-12,2012-13 & 2013-14) The DCIT Vs. Winsome Yarns Ltd. Circle 4(1) SCO 191-192 Chandigarh Sector 34-A Chandigarh PAN: AAACW1911H (Appellant) (Respondent) Assessee by : Shri. Tej Mohan Singh Department by : Shri. D.S. Kalyan Date of hearing : 11/04/2018 Date of Pronouncement : 18/05/2018 O R D E R PER DR.B.R.R.KUMAR, A.M. : All the above appeals have been filed by the Revenue against the order of th…

DCIT, Chandigarh vs. M/S Winsome Yarns Ltd., Chandigarh

In the result, all the appeals of the Revenue are dismissed

ITA 804/CHANDI/2017[2012-13]Status: DisposedITAT Chandigarh18 May 2018AY 2012-13

Bench: Shri Sanjay Garg & Dr. B.R.R. Kumar

For Appellant: Shri. Tej Mohan SinghFor Respondent: Shri. D.S. Kalyan
Section 195Section 40Section 9

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH’B’, CHANDIGARH BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER ITA Nos. 932, 933, 804 & 1321/Chd/2017 (Assessment Years: 2011-12,2012-13 & 2013-14) The DCIT Vs. Winsome Yarns Ltd. Circle 4(1) SCO 191-192 Chandigarh Sector 34-A Chandigarh PAN: AAACW1911H (Appellant) (Respondent) Assessee by : Shri. Tej Mohan Singh Department by : Shri. D.S. Kalyan Date of hearing : 11/04/2018 Date of Pronouncement : 18/05/2018 O R D E R PER DR.B.R.R.KUMAR, A.M. : All the above appeals have been filed by the Revenue against the order of th…

DCIT, C-4(1), Chandigarh vs. M/S Winsome Yarns Ltd, Chandigarh

In the result, all the appeals of the Revenue are dismissed

ITA 1321/CHANDI/2017[2013-14]Status: DisposedITAT Chandigarh18 May 2018AY 2013-14

Bench: Shri Sanjay Garg & Dr. B.R.R. Kumar

For Appellant: Shri. Tej Mohan SinghFor Respondent: Shri. D.S. Kalyan
Section 195Section 40Section 9

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH’B’, CHANDIGARH BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER ITA Nos. 932, 933, 804 & 1321/Chd/2017 (Assessment Years: 2011-12,2012-13 & 2013-14) The DCIT Vs. Winsome Yarns Ltd. Circle 4(1) SCO 191-192 Chandigarh Sector 34-A Chandigarh PAN: AAACW1911H (Appellant) (Respondent) Assessee by : Shri. Tej Mohan Singh Department by : Shri. D.S. Kalyan Date of hearing : 11/04/2018 Date of Pronouncement : 18/05/2018 O R D E R PER DR.B.R.R.KUMAR, A.M. : All the above appeals have been filed by the Revenue against the order of th…

IDS Infotech Ltd. v. Deputy Commissioner of Income-tax, Circle 4(1), Chandigarh (69 Taxmann.com 393) — Cited in 5 Judgments | BharatTax