I.T.A. Nos./ 3, 17 & 41/C/2017 of M.G. Bros. v. CIT

171 ITR 169High Court1988#23073 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2018 to 2020.

Also reported as

20 Taxmann 90

Judgments citing I.T.A. Nos./ 3, 17 & 41/C/2017 of M.G. Bros. v. CIT

Asst.C.I.T., Bangalore vs. M/S Acer India Private Limited, Bangalore

In the result, the appeal filed by the revenue is dismissed

ITA 119/BANG/2016[2010-11]Status: DisposedITAT Bangalore02 Dec 2020AY 2010-11

Bench: Shri George George K. & Shri B.R. Baskaranassessment Year: 2010-11

For Appellant: Mr. Muzaffar Hussain, D.RFor Respondent: Shri Sharath Rao, A.R
Section 40

…ITA No.119/Bang/2016 M/s. Acer India Private Limited, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “B’’BENCH: BANGALORE BEFORE SHRI GEORGE GEORGE K., JUDICIAL MEMBER AND SHRI B.R. BASKARAN, ACCOUNTANT MEMBER Assessment Year: 2010-11 M/s. Acer India Private Limited # 13, 6th Floor ACIT Embassy Heights Circle-1(1)(1) Vs. Magarath Road Bengaluru Next to Hosmat Hospital Bangalore-560 025. PAN NO : AACCA1237A APPELLANT RESPONDENT Appellant by : Mr. Muzaffar Hussain, D.R. Respondent by : Shri Sharath Rao, A.R. Date of Hearing : 05.11.2020 Date of Pronouncement : 02.12.2020 O R D E R PER B.R. BASKARAN, ACCOUNT…

The ACIT, Cochin vs. M/S.Sud Chemie India P. Ltd, Cochin

In the result, the appeals of the Revenue are partly allowed for statistical

ITA 41/COCH/2017[2010-11]Status: DisposedITAT Cochin26 Feb 2018AY 2010-11

Bench: S/Shri Chandra Poojari , Am & George George K., Jm

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI , AM & GEORGE GEORGE K., JM I.T.A. Nos. 3, 17 & 41/Coch/2017 Assessment Years : 2008-09, 2009-10 & 2010-11 The Assistant Commissioner of M/s. Sud Chemie India Pvt. Ltd., Vs. Income-tax, Circle-2(1), Kochi Edayar Industrial Development Area, Binanipuram, Edayar-683 502. [PAN : AAACU 3342E] (Revenue-Appellant) (Assessee-Respondent) Revenue by Shri A. Dhanaraj, Sr. DR Shri Radhesh Bhat, CA Assessee by 27/02/2018 Date of hearing 28/02/2018 Date of pronouncement O R D E R Per CHANDRA POOJARI, ACCOUNTANT MEMBER:…

The ACIT, Cochin vs. M/S.Sud Chemie India P. Ltd, Aluva

In the result, the appeals of the Revenue are partly allowed for statistical

ITA 3/COCH/2017[2008-09]Status: DisposedITAT Cochin26 Feb 2018AY 2008-09

Bench: S/Shri Chandra Poojari , Am & George George K., Jm

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI , AM & GEORGE GEORGE K., JM I.T.A. Nos. 3, 17 & 41/Coch/2017 Assessment Years : 2008-09, 2009-10 & 2010-11 The Assistant Commissioner of M/s. Sud Chemie India Pvt. Ltd., Vs. Income-tax, Circle-2(1), Kochi Edayar Industrial Development Area, Binanipuram, Edayar-683 502. [PAN : AAACU 3342E] (Revenue-Appellant) (Assessee-Respondent) Revenue by Shri A. Dhanaraj, Sr. DR Shri Radhesh Bhat, CA Assessee by 27/02/2018 Date of hearing 28/02/2018 Date of pronouncement O R D E R Per CHANDRA POOJARI, ACCOUNTANT MEMBER:…

I.T.A. Nos./ 3, 17 & 41/C/2017 of M.G. Bros. v. CIT (171 ITR 169) — Cited in 3 Judgments | BharatTax