I.T.A.No.553/2017 Pr. Commissioner of Income Tax & Another v. M/s Academy of Liberal Education 16/

22 ITR 28Reported decision#11295 most cited
9

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2018 to 2018.

Judgments citing I.T.A.No.553/2017 Pr. Commissioner of Income Tax & Another v. M/s Academy of Liberal Education 16/

Commissioner of vs. M/S Rasthrothana

ITA/168/2016HC Karnataka14 Aug 2018

Bench: S.SUJATHA,VINEET KOTHARI

Section 14Section 15Section 260Section 32

…1/22 IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 14TH DAY OF AUGUST 2018 PRESENT THE HON'BLE Dr.JUSTICE VINEET KOTHARI AND THE HON’BLE Mrs.JUSTICE S.SUJATHA I.T.A.No.168 OF 2016 BETWEEN: 1. COMMISSIONER OF INCOME TAX (EXEMPTIONS) BANGALORE. 2. THE DEPUTY COMMISSIONER OF INCOME TAX, (EX) CIRCLE 17(2) BANGALORE …APPELLANTS (BY MR.SANMATHI E I, ADV.) AND: M/S RASTHROTHANA PARISHAT ESHVASHILPA, GAVIPURAM ROAD, KEMPEGOWDA NAGARA, BENGALURU PAN:AAATP1699L …RESPONDENT (BY SRI.S.PARTHASARATHI & SMT.SHEETAL BORKAR, ADVS.)…

Pr. Commissioner of Income Tax vs. M/S. Medical Relief Society of South Kanara

ITA/535/2017HC Karnataka14 Aug 2018

Bench: S.SUJATHA,VINEET KOTHARI

Section 260Section 32

…1/22 IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 14TH DAY OF AUGUST 2018 PRESENT THE HON'BLE Dr.JUSTICE VINEET KOTHARI AND THE HON’BLE Mrs.JUSTICE S.SUJATHA I.T.A.No.535 OF 2017 BETWEEN: 1. PR COMMISSIONER OF INCOME TAX (EXEMPTIONS) BENGALURU 2. THE INCOME TAX OFFICER (EXEMPTIONS) WARD-1 MANGALURU …APPELLANTS (BY MR.SANMATHI E I, ADV.) AND: M/S. MEDICAL RELIEF SOCIETY OF SOUTH KANARA MADHAV NAGAR MANIPAL PAN: AAAAM 2004 P …RESPONDENT (BY MR.S PARTHASARATHI & SMT.SHEETAL BORKAR, ADVS.) Date of Judgment 14-08-20…

Pr Commissioner of Income Tax vs. M/S Academy of Liberal Education

ITA/553/2017HC Karnataka14 Aug 2018

Bench: S.SUJATHA,VINEET KOTHARI

Section 260Section 268ASection 32

…1/22 IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 14TH DAY OF AUGUST 2018 PRESENT THE HON'BLE Dr.JUSTICE VINEET KOTHARI AND THE HON’BLE Mrs.JUSTICE S.SUJATHA I.T.A.No.553 OF 2017 BETWEEN: 1. PR. COMMISSIONER OF INCOME TAX CENTRAL REVENUE BUILDINGS ATTAVARA, MANGALURU 2. THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1 (EXEMPTIONS) MANGALURU …APPELLANTS (BY MR.SANMATHI E I, ADV.) AND: M/S ACADEMY OF LIBERAL EDUCATION KURUNJI BHAG, SULIA-574327 PAN:AAATA 2239B. …RESPONDENT (BY MR. S PARTHASARATHI & SMT.SHEETAL…

Pr Commissioner of Income Tax vs. M/S Medical Relief

ITA/531/2017HC Karnataka14 Aug 2018

Bench: S.SUJATHA,VINEET KOTHARI

Section 260Section 32

…1/22 IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 14TH DAY OF AUGUST 2018 PRESENT THE HON'BLE Dr.JUSTICE VINEET KOTHARI AND THE HON’BLE Mrs.JUSTICE S.SUJATHA I.T.A.No.531 OF 2017 BETWEEN: 1. PR. COMMISSIONER OF INCOME TAX (EXEMPTIONS) BENGALURU 2. THE INCOME TAX OFFICER (EXEMPTIONS) WARD-1 MANGALURU …APPELLANTS (BY MR.SANMATHI E I, ADV.) AND: M/S MEDICAL RELIEF SOCIETY OF SOUTH KANARA MADHAV NAGAR MANIPAL. PAN:AAAAM 2004 P …RESPONDENT (BY MR.S.PARTHASARATHI & SMT.SHEETAL BORKAR, ADVS.) Da…

Pr. Commissioner of Income Tax vs. M/S. Medical Relief Society of South Kanara

ITA/536/2017HC Karnataka14 Aug 2018

Bench: S.SUJATHA,VINEET KOTHARI

Section 260Section 32

…1/22 IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 14TH DAY OF AUGUST 2018 PRESENT THE HON'BLE Dr.JUSTICE VINEET KOTHARI AND THE HON’BLE Mrs.JUSTICE S.SUJATHA I.T.A.No.536 OF 2017 BETWEEN: 1. PR. COMMISSIONER OF INCOME TAX (EXEMPTIONS) BENGALURU 2. THE INCOME TAX OFFICER (EXEMPTIONS) WARD-1 MANGALURU …APPELLANTS (BY MR.SANMATHI E I, ADV.) AND: M/S. MEDICAL RELIEF SOCIETY OF SOUTH KANARA MADHAV NAGAR, MANIPAL, PAN: AAAAM 2004 P …RESPONDENT (BY MR.S.PARTHASARATHI & SMT.SHEETAL BORKAR, ADVS.) Date of Judgment 14 -0…

Pr Commissioner of vs. M/S Yenepoya University

ITA/548/2017HC Karnataka14 Aug 2018

Bench: S.SUJATHA,VINEET KOTHARI

Section 11Section 260Section 32

…1/22 IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 14TH DAY OF AUGUST 2018 PRESENT THE HON'BLE Dr.JUSTICE VINEET KOTHARI AND THE HON’BLE Mrs.JUSTICE S.SUJATHA I.T.A.No.548 OF 2017 BETWEEN: 1. PR COMMISSIONER OF INCOME TAX (EXEMPTIONS) BENGALURU 2. THE ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS) CIRCLE-1 MANGALURU …APPELLANTS (BY MR.SANMATHI E I, ADV.) AND: M/S YENEPOYA UNIVERSITY YMDC CAMPUS DERALKATTE, MANGALURU PAN: AAATY1645F …RESPONDENT (BY MR. S PARTHASARATHI & SMT.SHEETAL BORKAR, ADVS.) Date…

Pr Commissioner of vs. M/S Yenepoya

ITA/546/2017HC Karnataka14 Aug 2018

Bench: S.SUJATHA,VINEET KOTHARI

Section 260Section 32

…1/22 IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 14TH DAY OF AUGUST 2018 PRESENT THE HON'BLE Dr.JUSTICE VINEET KOTHARI AND THE HON’BLE Mrs.JUSTICE S.SUJATHA I.T.A.No.546 OF 2017 BETWEEN: 1. PR COMMISSIONER OF INCOME TAX (EXEMPTIONS) BENGALURU 2. THE ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS) CIRCLE-1 MANGALURU …APPELLANTS (BY MR.SANMATHI E I, ADV.) AND: M/S YENEPOYA MOIDEEN KUNCHI MEMORIAL EDUCATIONAL AND CHARITABLE TRUST NH 17 NEAR HOTEL PEGAUS JEPPINAMOGARU PAN:AAATY0886A …RESPONDENT Date of Judgment 14…

Pr. Commissioner of Income Tax vs. M/S. Medical Relief Society of South Kanara

ITA/539/2017HC Karnataka14 Aug 2018

Bench: S.SUJATHA,VINEET KOTHARI

Section 11Section 15Section 260Section 32

…1/22 IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 14TH DAY OF AUGUST 2018 PRESENT THE HON'BLE Dr.JUSTICE VINEET KOTHARI AND THE HON’BLE Mrs.JUSTICE S.SUJATHA I.T.A.No.539 OF 2017 BETWEEN: 1. PR COMMISSIONER OF INCOME TAX (EXEMPTIONS) BENGALURU 2. THE INCOME TAX OFFICER (EXEMPTIONS) WARD-1 MANGALURU …APPELLANTS (BY MR.SANMATHI E I, ADV.) AND: M/S. MEDICAL RELIEF SOCIETY OF SOUTH KANARA MADHAV NAGAR, MANIPAL, PAN: AAAAM 2004 P …RESPONDENT (BY MR.S.PARTHASARATHI & SMT.SHEETAL BORKAR, ADVS.) Date of Judgment 14…

Commisioner of Income Tax (Exemptions) vs. Manipal Hotel & Restaurant

ITA/201/2015HC Karnataka14 Aug 2018

Bench: S.SUJATHA,VINEET KOTHARI

Section 11Section 12ASection 260Section 32

…1/22 IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 14TH DAY OF AUGUST 2018 PRESENT THE HON'BLE Dr.JUSTICE VINEET KOTHARI AND THE HON’BLE Mrs.JUSTICE S.SUJATHA I.T.A.No.201 OF 2015 BETWEEN: 1. COMMISSIONER OF INCOME TAX (EXEMPTIONS) C.R. BUILDINGS, QUEENS ROAD, BANGALORE. 2. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), UDUPI. …APPELLANTS (BY MR.SANMATHI E I, ADV.) AND: MANIPAL HOTEL & RESTAURANT MANAGEMENT COLLEGE TRUST, VALLEY VIEW INTERNATIONAL, MANIPAL-576104. PAN:AAATM2175J …RESPONDENT (BY MR.S.PARTHASARATHI &…

I.T.A.No.553/2017 Pr. Commissioner of Income Tax & Another v. M/s Academy of Liberal Education 16/ (22 ITR 28) — Cited in 9 Judgments | BharatTax