(i) Price Waterhouse Cooper (P) Ltd. v. CIT

35 Taxmann.com 265High Court2013#17717 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,254 Indian tax judgments — from 2015 to 2017.

Judgments citing (i) Price Waterhouse Cooper (P) Ltd. v. CIT

Reliance Money Infrastructure Ltd, Mumbai vs. Pr CIT 1, Mumbai

In the result, the appeal of the assessee is allowed

ITA 3259/MUM/2017[2012-13]Status: DisposedITAT Mumbai06 Oct 2017AY 2012-13

Bench: Shri D.T.Garasia, Jm & Shri Rajesh Kumar, Am

For Appellant: Shri Arvind SondeFor Respondent: Shri B Puresh

Section 143(3)Section 144ASection 263Section 50

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ “डी”, म ुंबई IN THE INCOME TAX APPELLATE TRIBUNAL BENCH “D” MUMBAI BEFORE SHRI D.T.GARASIA, JM AND SHRI RAJESH KUMAR, AM I.T.A. No.3259/Mum/2017 (निर्धारण वर्ा / Assessment Year: 2012-13) Reliance Money Infrastructure Principal Commissioner of Ltd., Income Tax-Room No.330, बनाम/ 7th floor, B Wing Trade World, Aayakar Bhavan, M K Road, Kamala Mills Compound, Mumbai-400020. Vs. S B Marg, Lower Parel, Mumbai-400013 स्थायी ऱेखा सं./ PAN : AADCR2730G (अपीऱाथी /Appellant) (प्रत्यथी / Respondent) : अपीऱाथी की ओर से / Assessee by : Shri Arvind Sonde प्रत्यथी की ओर से/ Revenue by : Shr…

DCIT 2(1), Mumbai vs. Godavari Sugar Mills Ltd, Mumbai

The appeal of the revenue is dismissed

ITA 1800/MUM/2013[2004-05]Status: DisposedITAT Mumbai25 Sept 2017AY 2004-05

Bench: Shri G.S. Pannu, Am & Shri Ravish Sood, Jm आयकर अपील सं./ I.T.A. No. 1800/Mum/2013 (निर्धारण वर्ा / Assessment Year: 2004-05)

For Appellant: Shri Vipul Joshi, A.RFor Respondent: Mrs. Vidisha Katra, D.R

Section 143(2)Section 143(3)Section 271(1)(c)

…P a g e | 1 ITA No. 1800/Mum/2013 AY: 2004-05 DCIT Vs. M/s Somaiya Properties IN THE INCOME TAX APPELLATE TRIBUNAL ‘G’ BENCH, MUMBAI BEFORE SHRI G.S. PANNU, AM AND SHRI RAVISH SOOD, JM आयकर अपील सं./ I.T.A. No. 1800/Mum/2013 (निर्धारण वर्ा / Assessment Year: 2004-05) DCIT-2(1), Room No. 561, M/s. Somaiya Properties & 5th Floor, Aayakar Bhavan Investment Pvt. Ltd. M.K.Road, Mumbai- 400 020 बिधम/ (formerly known as M/s Godawari Sugar Mills Ltd.) Vs. Somaiya Bldg, 45-47, M.G. Road, Mumbai-400001 स्थायीलेखासं./जीआइआरसं./ PAN/GIR No. AAACT5004A (अपीलाथी/Revenue) (प्रत्यथी / Assessee) : अपीलाथी की ओर से/Revenue by…

Rekha Bhupendra Dalal, Mumbai vs. DCIT OSD-II Cen RG 7, Mumbai

In the result, appeal of the assessee is allowed

ITA 3363/MUM/2016[2007-08]Status: DisposedITAT Mumbai29 Jun 2017AY 2007-08

Bench: Shri P.K. Bansal & Shri Pawan Singhrekha Bhupendra Dalal The Dcit, Osd-Ii, Bhupen Chambers, Ground Floor, Central Range-7, Vs. Dalal Street, Mumbai-400001 Mumbai. Pan: Aaupd0962E (Appellant) (Respondent)

For Appellant: Shri Vipul Joshi- AdvocateFor Respondent: Shri M.C. Omi Ningshen

Section 132Section 143(3)Section 148Section 253Section 254(1)Section 271(1)(c)Section 274rSection 54Section 54F

…IN THE INCOME TAX APPELLATE TRIBUNAL, BENCH “H”, MUMBAI BEFORE SHRI P.K. BANSAL, VICE PRESIDENT AND SHRI PAWAN SINGH, JUDICIAL MEMBER Rekha Bhupendra Dalal The DCIT, OSD-II, Bhupen Chambers, Ground Floor, Central Range-7, Vs. Dalal Street, Mumbai-400001 Mumbai. PAN: AAUPD0962E (Appellant) (Respondent) Assessee by : Shri Vipul Joshi- Advocate Revenue by : Shri M.C. Omi Ningshen (DR) Date of hearing : 29.05.2017 Date of Pronouncement : 29.05.2017 Order Under Section 254(1) of Income Tax Act PER PAWAN SINGH, JUDICIAL MEMBER: 1. This appeal by assessee under section 253 of the Income-tax Act (the Act) is dire…

Sunanda V Agarwal, Mumbai vs. ITO 21(2)(4), Mumbai

In the result, appeal filed by the assessee in ITA No

ITA 5834/MUM/2013[2009-10]Status: DisposedITAT Mumbai24 Oct 2016AY 2009-10

Bench: Shri C.N. Prasad & Shri Ramit Kocharआयकर अपील सं./I.T.A. No.5834/Mum/2013 ("नधा"रण वष" / Assessment Year : 2009-10) Mrs. Sunanda V. Agarwala, Income Tax Officer – बनाम/ Damini, Flat No. 301, 21(2)(4), V. 3 Rd Floor, C-10, 5 Th Floor, Juhu Tara Road, Pratyaksha Kar Bhavan, Juhu, Bkc, Bandra (East), Vile Parle (West), Mumbai – 400 051. Mumbai – 400 049. "थायी लेखा सं./Pan : Ablpa9852A .. (अपीलाथ" /Appellant) (""यथ" / Respondent)

For Respondent: Shri Vishwas Jadhav (D.R.)

Section 10(38)Section 112(1)Section 154Section 271Section 271(1)Section 271(1)(c)Section 274

…आयकर अपील"य अ"धकरण “E” "यायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI BEFORE SHRI C.N. PRASAD, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No.5834/Mum/2013 ("नधा"रण वष" / Assessment Year : 2009-10) Mrs. Sunanda V. Agarwala, Income Tax Officer – बनाम/ Damini, Flat No. 301, 21(2)(4), v. 3 rd floor, C-10, 5 th floor, Juhu Tara Road, Pratyaksha Kar Bhavan, Juhu, BKC, Bandra (East), Vile Parle (West), Mumbai – 400 051. Mumbai – 400 049. "थायी लेखा सं./PAN : ABLPA9852A .. (अपीलाथ" /Appellant) (""यथ" / Respondent) Assessee by Shri Vijay Kothari Revenue by : S…

Virtuous Capital Ltd, Navi Mumbai vs. ACIT Cir 2(1), Mumbai

In the result the appeal filed by the assessee is allowed

ITA 5647/MUM/2013[2009-10]Status: DisposedITAT Mumbai19 Nov 2015AY 2009-10

Bench: S/Shri B.R.Baskaran, Am & Pawan Singh, Jm आमकय अऩीर सं./I.T.A. No.5647/Mum/2013 (ननधधायण वषा / Assessment Year: 2009-10) बनाम/ Virtuous Capital Limited, Asstt. Commissioner Of Income 1101/1102, Tax 2(1), Aayakar Bhavan, M K Vs. Maithilli Signet Premises Chs, Road, Plot No.39/4, Sector 30/A, Mumbai-400020 Vashi Navi Mumbai--400705 (अऩीरधथी /Appellant) (प्रत्मथी / Respondent) ..

Section 111ASection 271(1)(c)

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ “एफ” म ुंबई IN THE INCOME TAX APPELLATE TRIBUNAL“ F” BENCH, MUMBAI BEFORE S/SHRI B.R.BASKARAN, AM AND PAWAN SINGH, JM आमकय अऩीर सं./I.T.A. No.5647/Mum/2013 (ननधधायण वषा / Assessment Year: 2009-10) बनाम/ Virtuous Capital Limited, Asstt. Commissioner of Income 1101/1102, Tax 2(1), Aayakar Bhavan, M K Vs. Maithilli Signet Premises CHS, Road, Plot No.39/4, Sector 30/A, Mumbai-400020 Vashi Navi Mumbai--400705 (अऩीरधथी /Appellant) (प्रत्मथी / Respondent) .. स्थधमी रेखध सं./जीआइआय सं./PAN. :AAACF8196P अऩीरधथी ओय से / Appellant by Shri Vimal Punmiya प्रत्मथी की ओय से/Respondent by Sh…