I. Pr. CIT v. Vivek Prahalad Bhai Patel

237 Taxmann 331High Court2016#17321 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,356 Indian tax judgments — from 2021 to 2023.

Judgments citing I. Pr. CIT v. Vivek Prahalad Bhai Patel

Prem Prakash Agarwal, Naya Bazar Ajmer vs. DCIT Central Circle Ajmer, Jaipur Road Ajmer

In the result, appeal of the assessee is allowed

ITA 523/JPR/2023[2015-16]Status: DisposedITAT Jaipur04 Dec 2023AY 2015-16

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

For Appellant: Shri C. M. Agarwal (CA)For Respondent: Shri Arvind Kumar (CIT)

Section 131Section 132Section 143(3)Section 69A

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR Jh lanhi xkslkbZ] U;kf;d lnL; ,oa Jh jkBkSM+ deys'k t;arHkkbZ] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No.523/JP/2023 fu/kZkj.k o"kZ@Assessment Years :2015-16 cuke Prem Prakash Agarwal DCIT, Vs. 429/7, Naya Bazar, Central Circle Ajmer, Jaipur Ajmer Road, Ajmer LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No.: ACGPA 2972 H vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@Assessee by : Shri C. M. Agarwal (CA) jktLo dh vksj ls@Revenue by:S…

The ITO, Ward-4(1)(4), Ahmedabad vs. Vaishali Agricomm & Mines Pvt. Ltd. (Now Known As Vashistha Industries Ltd.), Ahmedabad

In the result, appeal of the Revenue is dismissed

ITA 50/AHD/2017[2011-12]Status: DisposedITAT Ahmedabad16 Sept 2022AY 2011-12

Bench: Shri Rajpal Yadav, Vice- & Smt.Annapurna Guptaasstt.Year : 2011-12 Ito, Ward-4(1)(4) Shri Vaishali Agricomm & Ahmedabad. Vs Mines P.Ltd. (Now Known As Vashistha Industries Ltd.) 1002/A, Pinnacle Bldg. Nr. Hotel Ramada Prahalldnagar Ahmedabad. Pan : Aaccv 2498 L

For Respondent: Shri A.P. Singh, CIT

Section 133(6)Section 250(6)

…आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण अहमदाबाद "यायपीठ अहमदाबाद "यायपीठ ‘C’ अहमदाबाद। अहमदाबाद "यायपीठ अहमदाबाद। अहमदाबाद। अहमदाबाद। IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD ] ] BEFORE SHRI RAJPAL YADAV, VICE-PRESIDENT AND SMT.ANNAPURNA GUPTA, ACCOUNTANT MEMBER Asstt.Year : 2011-12 ITO, Ward-4(1)(4) Shri Vaishali Agricomm & Ahmedabad. Vs Mines P.Ltd. (Now Known as Vashistha Industries Ltd.) 1002/A, Pinnacle Bldg. Nr. Hotel Ramada Prahalldnagar Ahmedabad. PAN : AACCV 2498 L (Applicant) (Responent) : Assessee by Shri Kalpesh S. Doshi, AR and…

The ACIT 4(1), Indore vs. Shri Ashwin Mehta, Indore

Appeals are dismissed

ITA 352/IND/2020[2011-12]Status: DisposedITAT Indore21 Dec 2021AY 2011-12

Bench: Shri Mahavir Prasad & Shri Manish Boradvirtual Hearing Assessment Year 2011-12

Section 143(3)Section 147

…आयकर अपील"य अ"धकरण, इंदौर "यायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL, INDORE BENCH, INDORE BEFORE SHRI MAHAVIR PRASAD, JUDICIAL MEMBER AND SHRI MANISH BORAD, ACCOUNTANT MEMBER VIRTUAL HEARING Assessment Year 2011-12 ACIT, 4(1) Indore : Appellant V/s M/s. Sharthak Real Built P. Ltd. Indore : Respondent PAN AAECM8887E Assessment Year 2011-12 ACIT, 4(1) Indore : Appellant V/s Shri Ashwin Mehta Indore : Respondent PAN: ACVPM3467E Revenue by Shri Amit Soni, Sr. DR Assessee by S/Shri Kunal Agrawal & Mahesh Agrawal, ARs Ashwin Mehta & Sharthak Real Built P. Ltd. ITA No.351 & 352/Ind/2020 Date of Hear…

The ACIT 4 (1), Indore vs. M/S Sharthak Real Built P Ltd, Indore

Appeals are dismissed

ITA 351/IND/2020[2011-12]Status: DisposedITAT Indore21 Dec 2021AY 2011-12

Bench: Shri Mahavir Prasad & Shri Manish Boradvirtual Hearing Assessment Year 2011-12

Section 143(3)Section 147

Shri Narendra Lakhi, Jaipur vs. DCIT, Central Circle-3, Jaipur

In the result, the appeal of the assessee is allowed

ITA 52/JPR/2021[2016-17]Status: DisposedITAT Jaipur28 Oct 2021AY 2016-17

For Appellant: Shri P.C. Parwal (C.A.)For Respondent: Shri B. K. Gupta (Pr.CIT)

Section 132Section 143(3)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR Jh fot; iky jko] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE: SHRI VIJAY PAL RAO, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA No. 52/JP/2021 fu/kZkj.k o"kZ@Assessment Year : 2016-17 cuke Shri Narendra Lakhi The DCIT, Vs. 75, Gopal Ji Ka Rasta, Central Circle-3, Johari Bazar, Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AARPL 0856 E vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri P.C. Parwal (C.A.) jktLo dh vksj ls@ Revenue by : Shri B.…