(i) Paul Mathews & Sons. v. CIT

129 Taxmann.com 416Reported decision2003#22336 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2022 to 2022.

Judgments citing (i) Paul Mathews & Sons. v. CIT

(i) Paul Mathews & Sons. v. CIT (129 Taxmann.com 416) — Cited in 3 Judgments | BharatTax