(i) Krishak Bharati Cooperative Ltd. v. CIT

45 Taxmann.com 437High Court2014#20895 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2016 to 2023.

Judgments citing (i) Krishak Bharati Cooperative Ltd. v. CIT

The Assistant Commissioner of Income Tax, Central Circle-2, Visakhapatnam vs. Sri Vijaya Visakha Milk Producers Company Limited, Visakhapatnam

In the result, Cross Objections filed by the assessee are dismissed as infructuous

ITA 244/VIZ/2020[2012-13]Status: DisposedITAT Visakhapatnam30 Nov 2023AY 2012-13

Bench: Shri Duvvuru Rl Reddy, Hon’Ble & Shri S Balakrishnan, Hon’Bleआयकरअपीलसं./ I.T.A. Nos. 243 & 244/Viz/2020 ("नधा"रणवष"/ Assessment Year : 2011-12 & 2012-13) Assistant Commissioner Of Vs. M/S. Sri Vijaya Visakha Milk Income Tax, Producers Company Limited, Central Circle-2, Visakhapatnam. Visakhapatnam. Pan: Aajcs 7398 P (अपीलाथ"/ Appellant) (""यथ"/ Respondent) Co Nos. 18 & 19/Viz/2023 (In आयकरअपीलसं./ I.T.A. No.243 & 244/Viz/2020 ("नधा"रणवष"/ Assessment Year : 2011-12 & 2012-13)

For Appellant: Sri GVN Hari, ARFor Respondent: Dr. Satyasai Rath, CIT-DR
Section 143(2)Section 143(3)Section 581E

…आयकरअपील"यअ"धकरण, "वशाखापटणमपीठ, "वशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL, VISAKHAPATNAM BENCH, VISAKHAPATNAM "ीदु"वू"आरएलरे"डी, "या"यकसद"यएवं"ीएसबालाकृ"णन, लेखासद"यकेसम" BEFORE SHRI DUVVURU RL REDDY, HON’BLE JUDICIAL MEMBER & SHRI S BALAKRISHNAN, HON’BLE ACCOUNTANT MEMBER आयकरअपीलसं./ I.T.A. Nos. 243 & 244/Viz/2020 ("नधा"रणवष"/ Assessment Year : 2011-12 & 2012-13) Assistant Commissioner of Vs. M/s. Sri Vijaya Visakha Milk Income Tax, Producers Company Limited, Central Circle-2, Visakhapatnam. Visakhapatnam. PAN: AAJCS 7398 P (अपीलाथ"/ Appellant) (""यथ"/ Respondent) CO Nos. 18 & 19/Viz/2023 (In आयकरअपीलसं…

The Assistant Commissioner of Income Tax, Central Circle-2, Visakhapatnam vs. Sri Vijaya Visakha Milk Producers Company Limited, Visakhapatnam

In the result, Cross Objections filed by the assessee are dismissed as infructuous

ITA 243/VIZ/2020[2011-12]Status: DisposedITAT Visakhapatnam30 Nov 2023AY 2011-12

Bench: Shri Duvvuru Rl Reddy, Hon’Ble & Shri S Balakrishnan, Hon’Bleआयकरअपीलसं./ I.T.A. Nos. 243 & 244/Viz/2020 ("नधा"रणवष"/ Assessment Year : 2011-12 & 2012-13) Assistant Commissioner Of Vs. M/S. Sri Vijaya Visakha Milk Income Tax, Producers Company Limited, Central Circle-2, Visakhapatnam. Visakhapatnam. Pan: Aajcs 7398 P (अपीलाथ"/ Appellant) (""यथ"/ Respondent) Co Nos. 18 & 19/Viz/2023 (In आयकरअपीलसं./ I.T.A. No.243 & 244/Viz/2020 ("नधा"रणवष"/ Assessment Year : 2011-12 & 2012-13)

For Appellant: Sri GVN Hari, ARFor Respondent: Dr. Satyasai Rath, CIT-DR
Section 143(2)Section 143(3)Section 581E

…आयकरअपील"यअ"धकरण, "वशाखापटणमपीठ, "वशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL, VISAKHAPATNAM BENCH, VISAKHAPATNAM "ीदु"वू"आरएलरे"डी, "या"यकसद"यएवं"ीएसबालाकृ"णन, लेखासद"यकेसम" BEFORE SHRI DUVVURU RL REDDY, HON’BLE JUDICIAL MEMBER & SHRI S BALAKRISHNAN, HON’BLE ACCOUNTANT MEMBER आयकरअपीलसं./ I.T.A. Nos. 243 & 244/Viz/2020 ("नधा"रणवष"/ Assessment Year : 2011-12 & 2012-13) Assistant Commissioner of Vs. M/s. Sri Vijaya Visakha Milk Income Tax, Producers Company Limited, Central Circle-2, Visakhapatnam. Visakhapatnam. PAN: AAJCS 7398 P (अपीलाथ"/ Appellant) (""यथ"/ Respondent) CO Nos. 18 & 19/Viz/2023 (In आयकरअपीलसं…

Dy.CIT., -8(1), Mumbai vs. E-City Projects Construction Pvt.Ltd., Mumbai

In the result, appeal of revenue is dismissed whereas appeal of assessee is allowed

ITA 1437/MUM/2012[2008-09]Status: DisposedITAT Mumbai19 Oct 2016AY 2008-09
For Appellant: Shri H.N.SinghFor Respondent: Shri Vijay Mehta
Section 143(3)Section 36

…IN THE INCOME TAX APPELLATE TRIBUNAL “E”, BENCH MUMBAI BEFORE: SHRI R.C.SHARMA, AM & SHRI AMARJEET SINGH, JM Dy.CIT-8(1) Vs. E-City Projects Constructions Room No.260A, 2nd Floor Pvt. Ltd., Aayakar Bhavan, M.K.Road 844/4, Fun Repulic Shah Mumbai Industrial Estate, Off New Link Road, Andheri (W) Mumbai PAN/GIR No. : AABCE5486E (Appellant) .. ( Respondent) & E-City Projects Constructions Vs. DCIT-OSD 8(1) Pvt. Ltd., Aayakar Bhavan 844/4, Fun Repulic Shah Mumbai Industrial Estate, Off New Link Road, Andheri (W) Mumbai PAN/GIR No. : AABCE5486E (Appellant) .. ( Respondent) Assessee by : Shri H.N.Singh Revenue by : S…

E-City Projects Construction P.Ltd, Mumbai vs. DCIT OSD 8(1), Mumbai

In the result, appeal of revenue is dismissed whereas appeal of assessee is allowed

ITA 1258/MUM/2012[2008-09]Status: DisposedITAT Mumbai19 Oct 2016AY 2008-09
For Appellant: Shri H.N.SinghFor Respondent: Shri Vijay Mehta
Section 143(3)Section 36

…IN THE INCOME TAX APPELLATE TRIBUNAL “E”, BENCH MUMBAI BEFORE: SHRI R.C.SHARMA, AM & SHRI AMARJEET SINGH, JM Dy.CIT-8(1) Vs. E-City Projects Constructions Room No.260A, 2nd Floor Pvt. Ltd., Aayakar Bhavan, M.K.Road 844/4, Fun Repulic Shah Mumbai Industrial Estate, Off New Link Road, Andheri (W) Mumbai PAN/GIR No. : AABCE5486E (Appellant) .. ( Respondent) & E-City Projects Constructions Vs. DCIT-OSD 8(1) Pvt. Ltd., Aayakar Bhavan 844/4, Fun Repulic Shah Mumbai Industrial Estate, Off New Link Road, Andheri (W) Mumbai PAN/GIR No. : AABCE5486E (Appellant) .. ( Respondent) Assessee by : Shri H.N.Singh Revenue by : S…