(i) Kavita Chandra v. CIT P&H High Court

248 Taxmann 358High Court2017#13839 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2019 to 2024.

Issues it is cited on

section 44ad condonation of delay section 142(1)section 25 section 148 section 147 section 250 document section 143(3)total income business interest

Judgments citing (i) Kavita Chandra v. CIT P&H High Court

Late Pratapsingh Kartarsingh Walia Represented by His Legar Heir Mrs. Amarjeetkaur Pratapsingh Walia, Pune vs. Income Tax Officer, Ward-8(4), Pune

In the result, the appeal of assessee in ITA No

ITA 752/PUN/2024[2013-14]Status: DisposedITAT Pune27 Sept 2024AY 2013-14

Bench: Shri R.K. Panda & Ms. Astha Chandra

For Appellant: Shri Bhuvanesh KankaniFor Respondent: Shri Sourabh Nayak

Section 44ASection 68

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI R.K. PANDA, VICE PRESIDENT AND MS. ASTHA CHANDRA, JUDICIAL MEMBER आयकर अपील सं. / ITA Nos.752 & 751/PUN/2024 धििाारण वर्ा / Assessment Years : 2013-14 & 2014-15 Late Pratapsingh Kartarsingh Walia Income Tax Officer, represented by his Legal Heir Ward – 8(4), Pune Mrs. Amarjeetkaur Pratapsingh Walia, Vs. Walia Roadlines, Near Swami Samarth Weight Bridge, Bhosari, Pune-411039 PAN : AAKPW6288L अपीलार्थी / Appellant प्रत्यर्थी / Respondent Assessee by : Shri Bhuvanesh Kankani Department by : Shri Sourabh Nay…

Late Pratapsingh Kartarsingh Walia Represented by His Legar Heir Mrs. Amarjeetkaur Pratapsingh Walia, Pune vs. Income Tax Officer, Ward-8(4), Pune

In the result, the appeal of assessee in ITA No

ITA 751/PUN/2024[2014-15]Status: DisposedITAT Pune27 Sept 2024AY 2014-15

Bench: Shri R.K. Panda & Ms. Astha Chandra

For Appellant: Shri Bhuvanesh KankaniFor Respondent: Shri Sourabh Nayak

Section 44ASection 68

Fathimath Soudha, Dakshina Kannada vs. Income Tax Officer, Ward-2(5), Mangalore

In the result, appeal filed by the assessee is partly allowed

ITA 176/BANG/2024[2017-18]Status: DisposedITAT Bangalore19 Apr 2024AY 2017-18

For Appellant: Smt. Suman Lunkar, CAFor Respondent: Shri. Ganesh R. Ghale, Standing Counsel

Section 115BSection 142(1)Section 250Section 69A

…IN THE INCOME TAX APPELLATE TRIBUNAL "B" BENCH : BANGALORE BEFORE SHRI GEORGE GEORGE K, VICE PRESIDENT AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Smt. Fathimath Soudha, #3-9(4), Kinnigoli House, Belthangady Taluk, Kuvettu, Dakshina Kannada – 574 224. PAN : GLRPS 0274 Q APPELLANT Assessee by : Smt. Suman Lunkar, CA Revenue by : Shri. Ganesh R. Ghale, Standing Counsel. Date of hearing : 18.04.2024 Date of Pronouncement: 19.04.2024 ORDER Per George George K, Vice President : This appeal at the instance of the assessee is directed against the Order of the CIT(A) dated 30.11.2023 passed under section 250 of the Inc…

Deen Dayal Sharma, A-135, Govindpura, Kardhani, Kalwar Road, Jaipur vs. Income Tax Officer, Ward - 3(1), Jaipur

ITA 394/JPR/2023[2011-12]Status: DisposedITAT Jaipur21 Sept 2023AY 2011-12

Bench: Or At The Time Of Hearing.”

For Appellant: Shri S. L. Poddar (Adv.)For Respondent: Smt. Monisha Choudhary (Addl. CIT) a

Section 133(6)Section 147Section 148Section 44A

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”SMC” JAIPUR Mk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 394/JP/2023 fu/kZkj.k o"kZ@Assessment Years : 2011-12 cuke Deen Dayal Sharma Income Tax Officer, A-135, Govindpura Kardhani Vs. Ward 3(1), Jaipur Kalwar Road, Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: ANRPS 4586 P vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri S. L. Poddar (Adv.) jktLo dh vk…

Amit Arora, New Delhi vs. DCIT, New Delhi

In the result, appeal is partly allowed for statistical purposes

ITA 3482/DEL/2015[2007-08]Status: DisposedITAT Delhi27 Nov 2019AY 2007-08

Bench: Shri Amit Shukla & Shri Anadee Nath Misshra

For Appellant: Shri Salil kapoor, Adv. and Shri Samarth Choudhari, AdvFor Respondent: Shri S.S. Rana, CIT(DR)

Section 132Section 139Section 153ASection 234ASection 69

…FIT FOR PUBLICATION (AM) (JM) IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH: ‘G’: NEW DELHI) BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER ITA No:- 3482/Del/2015 (Assessment Year: 2007-08) Shri Amit Arora, ACIT, 201, Vipps Centre,-2- Vs Central Circle-22, Community Center, Masjid New Delhi. Moth, G.K. II, New Delhi. PAN No: ACAPA9659D APPELLANT RESPONDENT Revenue By : Shri S.S. Rana, CIT(DR) Assessee By : Shri Salil kapoor, Adv. and Shri Samarth Choudhari, Adv. Per Anadee Nath Misshra, AM (A) This appeal has been filed by the Assessee against the impugned…

Sh. Omprakash Garg, New Delhi vs. DCIT, New Delhi

In the result, the appeal filed by the assessee is partly allowed

ITA 5576/DEL/2014[2011-12]Status: DisposedITAT Delhi30 Apr 2019AY 2011-12

Bench: Sh. R.K Panda & Sh. Kuldip Singhassessment Year: 2011-12 Om Prakash Garg Dy. Commissioner Of Income 85, Bharat Nagar, Vs Tax, Central Circle -11, Ara New Friends Colony, Centre, Jhandewalan, New Delhi New Delhi Pan No. Aenpg2904C (Appellant) (Respondent)

Section 132

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘E’, NEW DELHI BEFORE SH. R.K PANDA, ACCOUNTANT MEMBER AND SH. KULDIP SINGH, JUDICIAL MEMBER Assessment Year: 2011-12 Om Prakash Garg Dy. Commissioner of Income 85, Bharat Nagar, Vs Tax, Central Circle -11, ARA New Friends Colony, Centre, Jhandewalan, New Delhi New Delhi PAN No. AENPG2904C (APPELLANT) (RESPONDENT) Appellant by Sh. Charu Goel, CA Respondent by Sh. Rinku Singh, Sr. DR Date of hearing: 09/04/2019 Date of Pronouncement: 30/04/2019 ORDER PER R.K. PANDA, AM: 1. This appeal filed by the assessee is directed against the order dated 31.07.2014 of the…

ACIT, New Delhi vs. Mana Ram Ganpat Ram & Co., New Delhi

ITA 3346/DEL/2016[2011-12]Status: DisposedITAT Delhi18 Apr 2019AY 2011-12

Bench: Shri R.K.Panda & Shri Kuldip Singh

For Appellant: Sh. K.V.S.R. Krishna, CA, Sh. Aman Goel, CAFor Respondent: Smt. Rinku Singh, Sr.DR

Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCE ‘E’, NEW DELHI BEFORE SHRI R.K.PANDA, ACCOUNTANT MEMBER AND SHRI KULDIP SINGH, JUDICIAL MEMBER ITA No.3346 /Del./2016 (ASSESSMENT YEAR : 2011-12) Assistant Commissioner of Income Tax Vs. Mana Ram Ganpat Ram & Co. Cycle Market, Jhandewalan, Extn., Circle-62(1), New Delhi New Delhi PAN : AAHFM2570Q Appellant Respondent ASSESSEE BY : Sh. K.V.S.R. Krishna, CA, Sh. Aman Goel, CA REVENUE BY : Smt. Rinku Singh, Sr.DR Date of Hearing : 11 .04.2019 Date of Order : 18.04.2019 O R D E R PER KULDIP SINGH, JUDICIAL MEMBER : The appellant, Assistant Commissioner of Income…