(i) ITO v. Ramesh Kumar Rathi

143 Taxmann 33Reported decision2005#22559 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2018 to 2024.

Sections most often in play

Section 139(1)Section 154 Section 90 Section 91

Judgments citing (i) ITO v. Ramesh Kumar Rathi

Avik Anup Prabhu, New Delhi vs. Deputy Commissioner of Income Tax, New Delhi

In the result, the appeal of the assessee is allowed

ITA 775/DEL/2024[2020-21]Status: DisposedITAT Delhi06 Aug 2024AY 2020-21

Bench: Shri Saktijit Dey & Shri S Rifaur Rahmanassessment Year : 2020-21 Avik Anup Prabhu Vs. Dcit, Circle 22(2), Osho Drive, Gadaipur, Income Tax Department, Mehrauli, C.R. Building, I.P. Estate, New Delhi – 110 030 New Delhi – 110 002 (Pan: Axipp8009P) (Appellant) (Respondent) Appellant By : Shri Aditya Kumar, Ca & Shri Ankur Agarwal, Ca Respondent By : Shri Kanv Bali, Sr. Dr. Date Of Hearing : 30.07.2024 Date Of Pronouncement : 06.08.2024 Order

For Appellant: Shri Aditya Kumar, CA &For Respondent: Shri Kanv Bali, Sr. DR

Section 139(1)Section 154Section 90

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘A’ : NEW DELHI BEFORE SHRI SAKTIJIT DEY, VICE PRESIDENT AND SHRI S RIFAUR RAHMAN, ACCOUNTANT MEMBER Assessment Year : 2020-21 AVIK ANUP PRABHU Vs. DCIT, CIRCLE 22(2), OSHO DRIVE, GADAIPUR, INCOME TAX DEPARTMENT, MEHRAULI, C.R. BUILDING, I.P. ESTATE, NEW DELHI – 110 030 NEW DELHI – 110 002 (PAN: AXIPP8009P) (Appellant) (Respondent) Appellant by : Shri Aditya Kumar, CA & Shri Ankur Agarwal, CA Respondent by : Shri Kanv Bali, Sr. DR. Date of hearing : 30.07.2024 Date of pronouncement : 06.08.2024 ORDER PER SAKTIJIT DEY, VP : This appeal by the Assessee is agains…

Sri Kambegowda Puttanarasappa, Bengaluru vs. The Principal Commissioner of Income Tax, Bangalore

In the result, the appeal filed by the assessee is allowed

ITA 456/BANG/2022[2017-18]Status: DisposedITAT Bangalore20 Oct 2022AY 2017-18

Bench: Shri George George K, Jm & Ms.Padmavathy S, Am

For Appellant: Sri.Avinash Mallya, Advocate and Sri.Hemant Pai, CAFor Respondent: Sri.Manjunath Karkihalli, CIT-DR

Section 139(1)Section 139(5)Section 143(1)Section 143(3)Section 263

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “B”, BANGALORE Before Shri George George K, JM & Ms.Padmavathy S, AM ITA No.456/Bang/2022 : Asst.Year 2017-2018 Sri.Kambegowda Puttanarasappa The Principal Commissioner of 1776, 8th Cross, 6th Main, Income-tax v. Kampinagar, Vijayanagar, 2nd Bangalore. Stage, Bangalore – 560 040. PAN : AFXPP4415L. (Appellant) (Respondent) Appellant by : Sri.Avinash Mallya, Advocate and Sri.Hemant Pai, CA Respondent by : Sri.Manjunath Karkihalli, CIT-DR Date of Pronouncement : 20.10.2022 Date of Hearing : 19.10.2022 O R D E R Per George George K, JM : This appeal at the insta…

ACIT 2(2)(2), Mumbai vs. Monarch Innovative Technologies P.Ltd, Mumbai

In the result appeal of the revenue is dismissed

ITA 4815/MUM/2016[2008-09]Status: DisposedITAT Mumbai12 Feb 2018AY 2008-09

Bench: Shri C.N Prasad & Shri Ramit Kocharआयकर अपीऱ सं./I.T.A. No.4815/Mum/2016 (नििाारण वर्ा / Assessment Year: 2008-09) बिाम/ Acit,Circle 2(2)(2) M/S. Monarch Innovative R.No. 545, 5 T H Floor, Technologies Pvt. Ltd., Aayakar Bhavan, Monarch House, Master V. M.K. Road Mind-Ii, Aarey Colony, Churchgate, Mayur Nagar, Mumbai 400020 Goregoan(E), Mumbai 400063 स्थायी ऱेखा सं./ Pan : Aaccm6709P (अपीऱाथी /Appellant) .. (प्रत्यथी / Respondent)

For Appellant: Surji ChhedaFor Respondent: Shri. Ram Tiwari

Section 115Section 139(1)Section 139(5)Section 143(2)Section 143(3)Section 147Section 80I

…आयकर अपीऱीय अधिकरण “D” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI C.N PRASAD, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER आयकर अपीऱ सं./I.T.A. No.4815/Mum/2016 (नििाारण वर्ा / Assessment Year: 2008-09) बिाम/ ACIT,Circle 2(2)(2) M/s. Monarch Innovative R.No. 545, 5 t h floor, Technologies Pvt. Ltd., Aayakar Bhavan, Monarch House, Master v. M.K. Road Mind-II, Aarey Colony, Churchgate, Mayur Nagar, Mumbai 400020 Goregoan(E), Mumbai 400063 स्थायी ऱेखा सं./ PAN : AACCM6709P (अपीऱाथी /Appellant) .. (प्रत्यथी / Respondent) Assessee by: Surji Chheda Revenue by…