I-Exceed Technology Solutions P. Ltd. v. ITO Ward-3(1) Bengaluru

119 Taxmann.com 378Income Tax Appellate Tribunal2020#22157 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2024 to 2025.

Sections most often in play

Section 11UA Section 142(1)Section 143(2)Section 143(3)Section 56(2)(viib)

Issues it is cited on

nav method dcf method section 56(2)(viib)section 56(2)fair market value section 56 income from other sources prescribed person company section 14 nfac

Judgments citing I-Exceed Technology Solutions P. Ltd. v. ITO Ward-3(1) Bengaluru

Raajratna Energy Holdings Private Limited, Hyderabad vs. Deputy Commissioner of Income Tax, Central Circle-2(2), Bangalore

ITA 1185/BANG/2025[2018-19]Status: DisposedITAT Bangalore11 Aug 2025AY 2018-19

Bench: Shri. Laxmi Prasad Sahu & Shri. Soundararajan K

For Appellant: Shri. Ramesh Babu, CAFor Respondent: Shri. Swaroop Manava, Addl. CIT(DR)(ITAT), Bangalore

Section 14ASection 56(2)Section 56(2)(viib)

…INCOME TAX APPELLATE TRIBUNAL "B" BENCH : BANGALORE BEFORE SHRI. LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI. SOUNDARARAJAN K, JUDICIAL MEMBER ITA Nos.1184, 1185/Bang/2025 Assessment Years : 2017-18, 2018-19 M/s Raajratna Energy Holdings Pvt. Vs. ITO, Ltd Plot No 304, Level 3, Surya Chakra House, Road No 78, Jubilee Hills, Hyderabad - 500033. PAN : AAECM 6049 G APPELLANT Ward -3(2)(3), Bangalore. RESPONDENT Assessee by : Shri. Ramesh Babu, CA Revenue by : Shri. Swaroop Manava, Addl. CIT(DR)(ITAT), Bangalore. Date of hearing : 07.08.2025 Date of Pronouncement: 11=.09.2025 ORDER Per Laxmi Prasad Sahu, Accountant…

Holiday Triangle Travel Private Limited, Gurgaon vs. Income Tax Officer, Jaipur

In the result, appeal of the assessee is allowed

ITA 67/JPR/2024[2014-15]Status: DisposedITAT Jaipur20 Jan 2025AY 2014-15

Bench: DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)

For Appellant: Shri Dilip Shivpuri, Advocate &For Respondent: Shri Gautam Singh Choudhary, JCIT

Section 142(1)Section 143(2)Section 250Section 56(2)(viib)

…IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”SMC” JAIPUR BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI GAGAN GOYAL, AM vk;dj vihy la-@ITA No. 67/JPR/2024 fu/kZkj.k o"kZ@Assessment Year : 2014-15 cuke Holiday Triangle Travel Pvt. Ltd., The Income Tax Officer, Plot No. 52, 3rd Floor, Batra House, Vs. Ward 7(3) Sector-32, Jaipur. Gurgaon. (Haryana) LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No. AACCH 7688 E vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@Assesseeby : Shri Dilip Shivpuri, Advocate & Shri Utkarsh Shara, Advocate jktLo dh vksj ls@ Revenue by : Shri Gautam Singh Choudhary, JCIT lquokbZ dh…

ITO, Ward-3(1)(3), Bangalore, Koramangala vs. Irunway India Pvt Ltd, Banaglore

ITA 676/BANG/2023[2014-15]Status: DisposedITAT Bangalore24 Jan 2024AY 2014-15

Bench: Shri Chandra Poojari & Smt. Beena Pillai

Section 147Section 148Section 148ASection 56Section 56(2)(viib)

…ITA No.676/Bang/2023 & CO 5/Bang/2023 Irunway India Pvt. Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL "A" BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA No.676/Bang/2023 Assessment Year: 2014-15 ITO Ward-3(1)(3) Bangalore APPELLANT Vs. Irunway India Pvt. Ltd. 1st Floor, AMR Tech Park I Annexe No.23 @ 24, Hongasandra, Hosur Road Bangalore 560 068 Karnataka PAN NO: AABC15613D RESPONDENT C.O. No.5/Bang/2023 (Arising out of ITA No.676/Bang/2023) Assessment Year: 2014-15 Irunway India Pvt. Ltd. Bangalore 560 068 Karnataka APPELLANT Vs. ITO…