(i) DIT v. Ingram Micro (India) Exports (P.) Ltd.

60 Taxmann.com 57High Court2015#25501 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2017 to 2019.

Judgments citing (i) DIT v. Ingram Micro (India) Exports (P.) Ltd.

ACIT, NEW DELHI vs. SH. KARTIK PATEL, AHMEDABAD

In the result, the Revenue’s Appeal stands dismissed

ITA 1682/DEL/2016[2010-11]Status: DisposedITAT Delhi18 Mar 2019AY 2010-11

Bench: Shri H.S. Sidhu

For Appellant: Smt. Rano Jain, Adv. & Sh. R.KFor Respondent: Smt. Puja Jindal, CIT(DR)Smt. Rano
Section 132Section 153Section 153C

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “C”, NEW DELHI BEFORE SHRI H.S. SIDHU, JUDICIAL MEMBER AND SHRI L.P. SAHU, ACCOUNTANT MEMBER I.T.A. No. 1682/DEL/2016 A.Y. : 2010-11 ACIT, CENTRAL CIRCLE-6, VS. KARTIK PATEL, NEW DELHI AKAR COMPLEX, R.NO. 364, ARA CENTRE, NATHALAL COLONY, STADIUM JHANDEWALAN EXTN., ROAD, NEW DELHI NARANPURA, AHMEDABAD (PAN: ACMPP1888M) (ASSESSEE) (RESPONDENT) Revenue by : Smt. Puja Jindal, CIT(DR)Smt. Rano Jain, Adv. & Sh. R.K. Aggarwal, CA Assessee by : Smt. Rano Jain, Adv. & Sh. R.K. Aggarwal, CA ORDER PER H.S. SIDHU : JM The Revenue has filed this Appeal against the impu…

PRAKASH P. MALI,MUMBAI vs. ASST(NOW DY) CIT (OSD-I) CR 7, MUMBAI

In the result, the assessee’s appeals for assessment years 2005-06

ITA 540/MUM/2016[2006-07]Status: DisposedITAT Mumbai01 Mar 2017AY 2006-07

Bench: Shri Jason P. Boaz & Shri Ram Lal Negi

For Appellant: Shri Girish DaveFor Respondent: Smt. Smt. Sasmita Misra
Section 132Section 133ASection 143(3)Section 153ASection 153CSection 234A

…IN THE INCOME TAX APPELLATE TRIBUNAL "C" Bench, Mumbai Before Shri Jason P. Boaz, Accountant Member and Shri Ram Lal Negi, Judicial Member ITA No. 540/Mum/2016 (Assessment Years: 2005-06 & 2006-07) Shri Prakash P. Mali ACIT (OSD-1), Central Range 7 33, Ashish Industrial Estate Room No. 409, 4th Floor Vs. Gokhale Road (S), Dadar (W) Aayakar Bhavan, M.K. Road Mumbai 400025 Mumbai 400020 PAN – ADSPM1174C Appellant Respondent Appellant by: Shri Girish Dave Respondent by: Smt. Smt. Sasmita Misra Date of Hearing: 08.02.2017 Date of Pronouncement: 01.03.2017 O R D E R Per Jason P. Boaz, A.M. These appeals by th…

PRAKASH P. MALI,MUMBAI vs. ASST CIT (OSD-I) CR 7, MUMBAI

In the result, the assessee’s appeals for assessment years 2005-06

ITA 7406/MUM/2013[2005-06]Status: DisposedITAT Mumbai01 Mar 2017AY 2005-06

Bench: Shri Jason P. Boaz & Shri Ram Lal Negi

For Appellant: Shri Girish DaveFor Respondent: Smt. Smt. Sasmita Misra
Section 132Section 133ASection 143(3)Section 153ASection 153CSection 234A

…IN THE INCOME TAX APPELLATE TRIBUNAL "C" Bench, Mumbai Before Shri Jason P. Boaz, Accountant Member and Shri Ram Lal Negi, Judicial Member ITA No. 540/Mum/2016 (Assessment Years: 2005-06 & 2006-07) Shri Prakash P. Mali ACIT (OSD-1), Central Range 7 33, Ashish Industrial Estate Room No. 409, 4th Floor Vs. Gokhale Road (S), Dadar (W) Aayakar Bhavan, M.K. Road Mumbai 400025 Mumbai 400020 PAN – ADSPM1174C Appellant Respondent Appellant by: Shri Girish Dave Respondent by: Smt. Smt. Sasmita Misra Date of Hearing: 08.02.2017 Date of Pronouncement: 01.03.2017 O R D E R Per Jason P. Boaz, A.M. These appeals by th…

(i) DIT v. Ingram Micro (India) Exports (P.) Ltd. (60 Taxmann.com 57) — Cited in 3 Judgments | BharatTax