I. Dharam Pal Singh Rao v. ITO

285 ITR 179High Court2006#3673 most cited
32

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2023 to 2024.

Issues it is cited on

section 115bbe(b)section 2(28c)section 117section 2(7)section 120(4)(b)section 120(1)section 271aab(1a)section 37bsection 271aaasection 2(7a)section 245dsection 163

Judgments citing I. Dharam Pal Singh Rao v. ITO

Asstt Commissioner of Income Tax, Central Circle-6(1), Mumbai vs. Shrivallab Pitte Industries Ltd, Mumbai

ITA 1749/MUM/2022[2018-19]Status: DisposedITAT Mumbai30 Apr 2024AY 2018-19

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. The Depu…

Asstt Commissioner of Income Tax, Central Circle-6(1), Mumbai vs. Shrivallab Pitte Industries Ltd, Mumbai

ITA 1748/MUM/2022[2017-18]Status: DisposedITAT Mumbai30 Apr 2024AY 2017-18

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. The Depu…

Asstt Commissioner of Income Tax, Central Circle-6(1), Mumbai vs. Shrivallab Pitte Industries Ltd, Mumbai

ITA 1747/MUM/2022[2014-15]Status: DisposedITAT Mumbai30 Apr 2024AY 2014-15

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. The Depu…

Asstt Commissioner of Income Tax, Central Circle-6(1), Mumbai vs. Shrivallab Pitte Industries Ltd, Mumbai

ITA 1746/MUM/2022[2016-17]Status: DisposedITAT Mumbai30 Apr 2024AY 2016-17

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. The Depu…

Asstt Commissioner of Income Tax, Central Circle-6(1), Mumbai vs. Shrivallab Pitte Industries Ltd, Mumbai

ITA 1745/MUM/2022[2015-16]Status: DisposedITAT Mumbai30 Apr 2024AY 2015-16

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. The Depu…

Asstt Commissioner of Income Tax, Central Circle-6(1), Mumbai vs. Helios Mercantile Limited, Mumbai

ITA 1744/MUM/2022[2017-18]Status: DisposedITAT Mumbai30 Apr 2024AY 2017-18

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. The Depu…

Asstt Commissioner of Income Tax, Central Circle-6(1), Mumbai vs. Helios Mercantile Limited, Mumbai

ITA 1741/MUM/2022[2016-17]Status: DisposedITAT Mumbai30 Apr 2024AY 2016-17

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. The Depu…

ACIT (CC)-8(2), Mumbai vs. Helios Exports Ltd, Mumbai

ITA 1737/MUM/2022[2016-17]Status: DisposedITAT Mumbai30 Apr 2024AY 2016-17

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. The Depu…

ACIT (CC)-8(2), Mumbai vs. Helios Exports Ltd, Mumbai

ITA 1736/MUM/2022[2015-16]Status: DisposedITAT Mumbai30 Apr 2024AY 2015-16

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. The Depu…

Dy Commissioner of Income Tax, Central Circle-6(1), Mumbai Mumbai Mumb, Mumbai vs. Svp Global Textiles Ltd, Mumbai

ITA 1726/MUM/2022[2018-19]Status: DisposedITAT Mumbai30 Apr 2024AY 2018-19

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs.…

DCIT (CC)-6-2, Mumbai vs. M/S Svp South West Industries Ltd. (Formerly, Platinum Textiles Limited), Mumbai

ITA 1598/MUM/2022[2018-19]Status: DisposedITAT Mumbai30 Apr 2024AY 2018-19

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. The Depu…

Dy Commissioner of Income Tax, Central Circle-7(2), Mumbai vs. M/S Citron Infraprojects Ltd, Mumbai

ITA 1570/MUM/2022[2015-16]Status: DisposedITAT Mumbai30 Apr 2024AY 2015-16

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. The Depu…

Shrivallab Pitte Industries Ltd, Mumbaiq vs. Dy Commissioner of Income Tax, Central Circle-6(1), Mumbai

ITA 1338/MUM/2022[2016-2017]Status: DisposedITAT Mumbai30 Apr 2024AY 2016-2017

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. The…

Shrivallabh Pitte Industries Ltd, Mumbai vs. Dy Commissioner of Income Tax, Central Cirle -6(1), Mumbai

ITA 1336/MUM/2022[2017-18]Status: DisposedITAT Mumbai30 Apr 2024AY 2017-18

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. The Depu…

Hellios Exports Limited, Mumbai vs. Dy Commissioner of Income Tax, Central Circle-6(1), Mumbai

ITA 1333/MUM/2022[2018-2019]Status: DisposedITAT Mumbai30 Apr 2024AY 2018-2019

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. The Depu…

Hellios Exports Limited, Mumbai vs. The Commissioner of Income Tax, Central Circle-8(2), Mumbai

ITA 1332/MUM/2022[2015-2016]Status: DisposedITAT Mumbai30 Apr 2024AY 2015-2016

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…Page 1 IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. T…

Svp Global Textiles Ltd Formerly Svp Global Ventures Ltd, Mumbai vs. Dy Commissioner of Income Tax, Central Circle-6(1), Mumbai Mumbai, Mumbai

ITA 1312/MUM/2022[2014-2015]Status: DisposedITAT Mumbai30 Apr 2024AY 2014-2015

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. The Depu…

Svp Global Textiles Ltd Formerly Svp Global Ventures Ltd, Mumbai vs. Dy Commissioner of Income Tax, Central Circle-6(1), Mumbai

ITA 1309/MUM/2022[2018-2019]Status: DisposedITAT Mumbai30 Apr 2024AY 2018-2019

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. The Depu…

Svp Global Textiles Ltd Formerly Svp Global Ventures Ltd, Mumbai vs. Dy Commissioner of Income Tax, Central Circle-6(1), Mumbai Mumbai, Mumbai

ITA 1308/MUM/2022[2017-2018]Status: DisposedITAT Mumbai30 Apr 2024AY 2017-2018

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. The Depu…

Helios Mercantile Limited, Mumbai vs. Dy Commissioner of Income Tax, Central Circle-6(1), Mumbai

ITA 1306/MUM/2022[2016-2017]Status: DisposedITAT Mumbai30 Apr 2024AY 2016-2017

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. The Depu…

I. Dharam Pal Singh Rao v. ITO (285 ITR 179) — Cited in 32 Judgments | BharatTax