(i) DGIT (Investigation) v. Spacewood Furnishers (P) Ltd.

57 Taxmann.com 292Supreme Court of India2015#15978 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2019 to 2022.

Judgments citing (i) DGIT (Investigation) v. Spacewood Furnishers (P) Ltd.

Smt. Asha Chhabra, Bathinda vs. Income Tax Officer, Ward - 1(1), Bathinda

In the result, the ground no

ITA 695/ASR/2017[2013-14]Status: DisposedITAT Amritsar26 Sept 2022AY 2013-14

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 131Section 133ASection 143(3)Section 147Section 148Section 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No.695/Asr/2017 Assessment Year: 2013-14 Smt. Asha Chhabra, C/o M/s Vs. ITO-Ward 1(1), Chhabra Resorts, Opposite Bathinda. Sports Stadium, Bathinda. [PAN: AJPPC5593G] (Respondent) (Appellant) Appellant by Sh. P.N. Arora, Adv. Respondent by Ms. Amanpreet Kaur, Sr.DR Date of Hearing 20.09.2022 Date of Pronouncement 26.09.2022 ORDER Per:Anikesh Banerjee, JM: The instant appeal of the assessee is filed against the order of the ld. Commissioner of Income Ta…

Rail Road Constructions Private Limited, Orissa vs. Deputy Commissioner of Income Tax, Central Circle-1(3), Hyderabad

In the result, both the appeals of the assessee are allowed in above terms

ITA 492/HYD/2021[2012-13]Status: DisposedITAT Hyderabad05 May 2022AY 2012-13

Bench: Shri Laliet Kumar & Shri Laxmi Prasad Sahu

For Appellant: Shri P. Murali Mohan RaoFor Respondent: Shri T. Sunil Goutam
Section 131Section 132Section 132ASection 139Section 143(3)Section 147Section 148Section 149Section 151Section 153

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”: HYDERABAD BEFORE SHRI LALIET KUMAR, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER ITA Nos. 491 & 492/Hyd/2021 Assessment Years: 2011-12 & 2012-13 Rail Road Constructions Vs. Dy. Commissioner of Pvt. Ltd., Orissa. Income-tax, Central Circle – 1(3), PAN – AABCR 8191D Hyderabad. Assessee by: Shri P. Murali Mohan Rao Revenue by: Shri T. Sunil Goutam Date of hearing: 26/04/2022 Date of pronouncement: 05/05/2022 O R D E R PER L.P. SAHU, A.M.: Both these appeals filed by the assessee are directed against CIT(A) – 11, Hyderabad’s separate orde…

Rail Road Constructions Private Limited, Orissa vs. Deputy Commissioner of Income Tax, Central Circle-1(3), Hyderabad

In the result, both the appeals of the assessee are allowed in above terms

ITA 491/HYD/2021[2011-12]Status: DisposedITAT Hyderabad05 May 2022AY 2011-12

Bench: Shri Laliet Kumar & Shri Laxmi Prasad Sahu

For Appellant: Shri P. Murali Mohan RaoFor Respondent: Shri T. Sunil Goutam
Section 131Section 132Section 132ASection 139Section 143(3)Section 147Section 148Section 149Section 151Section 153

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”: HYDERABAD BEFORE SHRI LALIET KUMAR, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER ITA Nos. 491 & 492/Hyd/2021 Assessment Years: 2011-12 & 2012-13 Rail Road Constructions Vs. Dy. Commissioner of Pvt. Ltd., Orissa. Income-tax, Central Circle – 1(3), PAN – AABCR 8191D Hyderabad. Assessee by: Shri P. Murali Mohan Rao Revenue by: Shri T. Sunil Goutam Date of hearing: 26/04/2022 Date of pronouncement: 05/05/2022 O R D E R PER L.P. SAHU, A.M.: Both these appeals filed by the assessee are directed against CIT(A) – 11, Hyderabad’s separate orde…

National Silkworm Seed Organisation, Bangalore vs. Assistant Commissioner of Income Tax Circle-18(1), Bangalore

In the result, the assessee’s appeals for Assessment Years 2011-12 to 2013-14

ITA 1875/BANG/2017[2013-14]Status: DisposedITAT Bangalore06 Feb 2019AY 2013-14

Bench: Shri N. V. Vasudevanand Shri Jason P Boaz

For Appellant: Shri. Narendra Sharma, AdvocateFor Respondent: Dr. P. V. Pradeep Kumar, Addl. CIT
Section 201(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI N. V. VASUDEVAN, VICE PRESIDENTAND SHRI JASON P BOAZ, ACCOUNTANT MEMBER ITA Nos.1873 to 1875/Bang/2017 Assessment years : 2011-12 to 2013-14 M/s. National Silkworm Seed Vs. The Assistant Commissioner Organisation, of Income-tax (TDS), Central Silk Board, Ministry of Circle – 18(1), Textiles, Government of India, IV Floor, HMT Bhavan, Central Silk Board Complex, 59, Bellary Road, B.T.M. Layout, Hosur Road, Ganga Nagar, Madiwala, Bangalore – 560 068. Bangalore – 560 032. PAN : BLRN 00129 D APPELLANT RESPONDENT Assessee by : Shri. Narendra Sharma…

National Silkworm Seed Organization, Bangalore vs. Assistant Commissioner of Income Tax Circle-18(1), Bangalore

In the result, the assessee’s appeals for Assessment Years 2011-12 to 2013-14

ITA 1874/BANG/2017[2012-13]Status: DisposedITAT Bangalore06 Feb 2019AY 2012-13

Bench: Shri N. V. Vasudevanand Shri Jason P Boaz

For Appellant: Shri. Narendra Sharma, AdvocateFor Respondent: Dr. P. V. Pradeep Kumar, Addl. CIT
Section 201(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI N. V. VASUDEVAN, VICE PRESIDENTAND SHRI JASON P BOAZ, ACCOUNTANT MEMBER ITA Nos.1873 to 1875/Bang/2017 Assessment years : 2011-12 to 2013-14 M/s. National Silkworm Seed Vs. The Assistant Commissioner Organisation, of Income-tax (TDS), Central Silk Board, Ministry of Circle – 18(1), Textiles, Government of India, IV Floor, HMT Bhavan, Central Silk Board Complex, 59, Bellary Road, B.T.M. Layout, Hosur Road, Ganga Nagar, Madiwala, Bangalore – 560 068. Bangalore – 560 032. PAN : BLRN 00129 D APPELLANT RESPONDENT Assessee by : Shri. Narendra Sharma…

National Silkworm Seed Organization, Bangalore vs. Assistant Commissioner of Income Tax Circle-18(1), Bangalore

In the result, the assessee’s appeals for Assessment Years 2011-12 to 2013-14

ITA 1873/BANG/2017[2011-12]Status: DisposedITAT Bangalore06 Feb 2019AY 2011-12

Bench: Shri N. V. Vasudevanand Shri Jason P Boaz

For Appellant: Shri. Narendra Sharma, AdvocateFor Respondent: Dr. P. V. Pradeep Kumar, Addl. CIT
Section 201(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI N. V. VASUDEVAN, VICE PRESIDENTAND SHRI JASON P BOAZ, ACCOUNTANT MEMBER ITA Nos.1873 to 1875/Bang/2017 Assessment years : 2011-12 to 2013-14 M/s. National Silkworm Seed Vs. The Assistant Commissioner Organisation, of Income-tax (TDS), Central Silk Board, Ministry of Circle – 18(1), Textiles, Government of India, IV Floor, HMT Bhavan, Central Silk Board Complex, 59, Bellary Road, B.T.M. Layout, Hosur Road, Ganga Nagar, Madiwala, Bangalore – 560 068. Bangalore – 560 032. PAN : BLRN 00129 D APPELLANT RESPONDENT Assessee by : Shri. Narendra Sharma…