(i) CIT vs. Sandhu Forging Limited, 336 ITR 0444 (Del) (ii) CIT & Another v. Modi Xerox Ltd.

90 ITD 630Income Tax Appellate Tribunal#21697 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2016 to 2020.

Judgments citing (i) CIT vs. Sandhu Forging Limited, 336 ITR 0444 (Del) (ii) CIT & Another v. Modi Xerox Ltd.

DCIT (LTU), NEW DELHI vs. M/S. GAIL (INDIA) LTD., NEW DELHI

Appeal is dismissed

ITA 4642/DEL/2013[1996-97]Status: DisposedITAT Delhi26 Oct 2020AY 1996-97

Bench: Sh. R. K. Panda & Ms Suchitra Kamble

Section 80HSection 80I

…2 Taxman 5 (Del) iii. Fenner (India) Ltd. vs. CIT 241 ITR 803 (Mad) iv. CIT vs. Meghalaya Steels Ltd. 383 ITR 217 (SC) v. CIT vs. Indo Swiss Jewels Ltd. 284 ITR 389 (Bom) vi. DLF Power Limited in ITA No. 1195/Del/2002 (Del) vii. Asia Investments Ltd. vs. DCIT 90 ITD 630 (Mum) – Sale of scrap viii. ACIT vs. Maxcare Laboratories Ltd. 92 ITD 11 (Cuttack) Sale of scrap ix. ACIT vs. Biotech Medicals (P) Ltd. 310 ITR (AT) 47 (Hyd) Sale of scrap x. ITO vs. Kiran Enterprises 92 TTJ 104 (Chd.) xi. DCIT vs. Chaman Lal & Sons 93 TTJ 132 (Asr) 16. The Ld. DR submitted that the assessee earned interest of Rs. 185.05 crores o…

GAIL (INDIA) LTD.,NEW DELHI vs. DCIT-LTU DELHI, NEW DELHI

Appeal is dismissed

ITA 4454/DEL/2013[1996-97]Status: DisposedITAT Delhi26 Oct 2020AY 1996-97

Bench: Sh. R. K. Panda & Ms Suchitra Kamble

Section 80HSection 80I

ANCHOR ELECTRICALS PVT. LTD.,MUMBAI vs. A.C.I.T. CEN.CIR.41, MUMBAI

In the result of appeals of the assessee are partly allowed

ITA 6930/MUM/2012[2008-09]Status: DisposedITAT Mumbai26 Apr 2017AY 2008-09

Bench: Shri C.N. Prasad () & Shri Ashwani Taneja ()

Section 143(3)Section 144C(13)Section 144C(5)

…1 Anchor Electricals IN THE INCOME TAX APPELLATE TRIBUNNAL MUMBAI BENCH ‘’K’’, MUMBAI BEFORE SHRI C.N. PRASAD (JUDICIAL MEMBER) AND SHRI ASHWANI TANEJA (ACCOUNTANT MEMBER) I.T.A.No.6930/Mum/2012 - AY 2008-09 I.T.A.No.326 /Mum/2012 - AY 2011-12 Anchor Electricals Pvt Ltd V/s Dy.CIT, Cent.Cir. 7(2), Mumbai 3rd Floor, I-Think Techno Campus, Pokharan Road No.2 Thane (W) 400 067 PAN : AAECA2190C Appellant Respondent Appellant by Shri Nitesh Joshi Respondent by Shri Mahesh Kumar CIT Date of hearing 22.03.2017 Date of order 26.04.2017 O R D E R Per Ashwani Taneja, AM:- These appeals pertain to same assessee for tw…

ANCHOR ELECTRICALS P.LTD,MUMBAI vs. ASST CIT CEN CIR 41, MUMBAI

In the result, appeal of the assessee is partly allowed, as above

ITA 786/MUM/2014[2009-10]Status: DisposedITAT Mumbai23 Sept 2016AY 2009-10

Bench: Shri G.S.Pannu & Shri Ramlal Negim/S. Anchor Electricals Pvt. Ltd. Steel House, B-Wing, Plot No.24, Mahal Industrial Estate, Mahakali Caves Road, Near Paper Box, Andheri (E), Mumbai 400 093 Pan:Aaeca 2190C ...... Appellant Vs. The Acit, Cen. Circle -41, Room No.655, 6Th Floor, Aaykar Bhavan,M.K.Road, Mumbai 400020. .... Respondent Appellant By : Shri J.D.Mistry Respondent By : Shri R.P.Meena Date Of Hearing : 20/09/2016 Date Of Pronouncement : 23/09/2016

For Appellant: Shri J.D.MistryFor Respondent: Shri R.P.Meena

Section 143(3)Section 144C(13)Section 80ISection 80l

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI G.S.PANNU, ACCOUNTANT MEMBER AND SHRI RAMLAL NEGI, JUDICIAL MEMBER M/s. Anchor Electricals Pvt. Ltd. Steel House, B-Wing, Plot No.24, Mahal Industrial Estate, Mahakali Caves Road, Near Paper Box, Andheri (E), Mumbai 400 093 PAN:AAECA 2190C ...... Appellant Vs. The ACIT, Cen. Circle -41, Room No.655, 6th Floor, Aaykar Bhavan,M.K.Road, Mumbai 400020. .... Respondent Appellant by : Shri J.D.Mistry Respondent by : Shri R.P.Meena Date of hearing : 20/09/2016 Date of pronouncement : 23/09/2016 ORDER PER G.S.PANNU,A.M: The captioned appeal…