(i) CIT v. Noble & Hewitt (I)(P) Ltd.

21 Taxmann.com 44Reported decision2012#17197 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2017 to 2020.

Judgments citing (i) CIT v. Noble & Hewitt (I)(P) Ltd.

M/S Wyzmindz Solutions Private Limited, Bangalore vs. Income Tax Officer Ward-7(1)(4), Bangalore

In the result, the appeal filed by the assessee is partly allowed

ITA 3417/BANG/2018[2014-15]Status: DisposedITAT Bangalore30 Jan 2020AY 2014-15

Bench: Shri Chandra Poojari

For Appellant: Sri.Mukesh Kumar, CAFor Respondent: Sri.Ganesh R.Ghale, Standing Council for DR

Section 115JSection 143Section 143(2)Section 145ASection 2Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL “SMC” BENCH, BANGALORE Before Shri Chandra Poojari, Accountant Member ITA No.3417/Bang/2018 : Asst.Year 2014-2015 M/s.Wyzmindz Solutions The Income Tax Officer Private Limited Vs. Ward 7(1)(4) No.19/3, Srinivasa Industrial Bangalore. Estate, Kanakapura Main Road, Konanakunte Post Bangalore – 560 062. PAN : AABCW0126B. (Appellant) (Respondent) Appellant by : Sri.Mukesh Kumar, CA Respondent by : Sri.Ganesh R.Ghale, Standing Council for DR Date of Date of Hearing : 23.01.2020 Pronouncement : 30.01.2020 O R D E R This appeal filed by the assessee is directed against the order of…

Hinduja Group India Ltd, Mumbai vs. ACIT RG 6(3), Mumbai

In the result, appeals for A

ITA 4458/MUM/2014[2009-10]Status: DisposedITAT Mumbai17 May 2018AY 2009-10

Bench: Shri R.C.Sharma & Shri Amarjit Singh

Section 115Section 143(3)Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH MUMBAI BEFORE SHRI R.C.SHARMA, ACCOUNTANT MEMBER AND SHRI AMARJIT SINGH, JUDICIAL MEMBER ITA No.2466/Mum/2014 (Assessment Year :2008-09) M/s. Hinduja Group India Ltd., Vs. ACIT – RG 6(3) (Now known as Aasia Advisory Aayakar Bhavan Services Ltd.) M.K.Road Hinduja House, Dr. A.B. Road Mumbai – 400 020 Worli, Mumbai – 400 018 PAN/GIR No.AAACH2457B Appellant .. Respondent ITO – 7(1)(3), Vs. M/s. Hinduja Group India Ltd. Mumbai Hinduja House, Dr. A.B.Road Worli, Mumbai – 400 018 PAN/GIR No.AAACH2457B Appellant .. Respondent Assessee by Shri J.P.Bairgra / Shri S.K.Mutsaddi…

DCIT 6(2)(2), Mumbai vs. Envirox Protection Co. P.Ltd, Mumbai

In the result, appeal filed by the revenue for assessment year 2012-2013

ITA 6512/MUM/2016[2012-13]Status: DisposedITAT Mumbai27 Apr 2018AY 2012-13

Bench: Shri Shamim Yahya (Am) & Shri Ram Lal Negi (Jm) Assessment Year: 2012-13 The Asstt. Commissioner Of M/S Envirox Protection Co.- Income Tax, Pvt. Ltd., Circle-6(2)(1), 4Th Floor, Sadhana House 570, R. No. 563, Aayakar Bhavan, Vs. Pandurang Budhkar Marg, M.K. Road, Churchgate, Worli, Mumbai - 400020 Mumbai - 400018 Pan: Aabce7060N (Appellant) (Respondent) Revenue By : Shri V. Justin (Dr) Assessee By : None Date Of Hearing: 23/04/2018 Date Of Pronouncement: 27/04/2018

For Appellant: NoneFor Respondent: Shri V. Justin (DR)

Section 115Section 143Section 143(2)Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “E”, MUMBAI BEFORE SHRI SHAMIM YAHYA (AM) AND SHRI RAM LAL NEGI (JM) Assessment Year: 2012-13 The Asstt. Commissioner of M/s Envirox Protection Co.- Income Tax, Pvt. Ltd., Circle-6(2)(1), 4th Floor, Sadhana House 570, R. No. 563, Aayakar Bhavan, Vs. Pandurang Budhkar Marg, M.K. Road, Churchgate, Worli, Mumbai - 400020 Mumbai - 400018 PAN: AABCE7060N (Appellant) (Respondent) Revenue by : Shri V. Justin (DR) Assessee by : None Date of Hearing: 23/04/2018 Date of Pronouncement: 27/04/2018 O R D E R PER RAM LAL NEGI, JM This appeal has been filed by the revenue…

Fareed Anwar, Jaipur vs. ITO, Jaipur

In the result, the appeal of the assessee is partly allowed for statistical purposes

ITA 825/JPR/2013[2009-10]Status: DisposedITAT Jaipur24 May 2017AY 2009-10

For Appellant: Shri Rajeev Sogani (CA)For Respondent: Shri Ajay Malik (Addl.CIT)

Section 201Section 201oSection 40Section 43B

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, JAIPUR Jh dqy Hkkjr] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE: SHRI KUL BHARAT, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA No. 825/JP/2013 fu/kZkj.k o"kZ@Assessment Year : 2009-10 cuke Shri Fareed Anwar L-14, The ITO, Ward 6(3), Jaipur. Vs. Krishna Marg, C-Scheme, Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN No.: ADBPA1318F vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@Assessee by : Shri Rajeev Sogani (CA) jktLo dh vksj ls@Revenue by : Shri Ajay Malik (Addl.CIT) lquokbZ dh…

Crimson Property P. Ltd, Mumbai vs. ITO 5(1)(3), Mumbai

In the result the appeal of assessee is partly allowed and the appeal by Revenue is allowed for statistical purpose

ITA 2791/MUM/2014[2009-10]Status: DisposedITAT Mumbai01 Feb 2017AY 2009-10

Bench: Shri B.R.Baskaran & Shri Pawan Singh

Section 143(3)Section 24Section 253Section 254(1)Section 43B

…ITA No.2792 & 3107/M/2014 IN THE INCOME TAX APPELLATE TRIBUNAL, BENCH “C”, MUMBAI BEFORE SHRI B.R.BASKARAN, ACCOUNTANT MEMBER AND SHRI PAWAN SINGH, JUDICIAL MEMBER ITA No.2791/Mum/2014 for A Y : 2009-10 Crimson Property P. Ltd, Income Tax Officer, Ward 5(1), 3rd Floor , Sunama House, R. No. 569, 5th Floor, Kemps Corner, Opp. Shalimar Hotel, Aayakar Bhavan, Vs. Mumbai -36 M. K. Road, Mumbai-400020 PAN : AAACC2206R (Appellant) (Respondent) ITA No.3107/Mum/2014 for A Y: 2009-10 Income Tax Officer, Ward 5(1), Crimson Property P. Ltd, R. No. 569, 5th Floor, 3rd Floor , Sunama House, Aayakar Bhavan, Kemps Corner, Op…