(i) ACIT v. Lambda Therapeutic Research Ltd.

100 Taxmann.com 81Supreme Court of India2018#18572 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2022 to 2022.

Judgments citing (i) ACIT v. Lambda Therapeutic Research Ltd.

(i) ACIT v. Lambda Therapeutic Research Ltd. (100 Taxmann.com 81) — Cited in 4 Judgments | BharatTax