Hyderabad in Gulf Oil Corporation Ltd. v. ACIT

24 Taxmann.com 325Supreme Court of India2012#20040 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2022 to 2024.

Sections most often in play

Section 28 Section 36(1)(vii)Section 36(2)Section 37 Section 37(1)Section 80JJAA

Issues it is cited on

section 28(i)section 36(2)section 36(1)(vii)commercial expediency section 28 section 36(1)section 37(1)section 36 section 37 opportunity of being heard company business

Judgments citing Hyderabad in Gulf Oil Corporation Ltd. v. ACIT

Matrix Clothing Pvt.Ltd., Gurgaon vs. ACIT, Special Range-6, New Delhi

In the result, the appeal of the assessee in ITA No

ITA 8183/DEL/2019[2016-17]Status: DisposedITAT Delhi05 Feb 2024AY 2016-17

Bench: Shri Saktijit Dey & Shri N.K. Billaiya

For Appellant: Shri Salil Aggarwal, Sr. AdvFor Respondent: Shri Vipul Kashyap, Sr. DR

Section 28Section 36(2)Section 80J

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘E’ BENCH, NEW DELHI BEFORE SHRI SAKTIJIT DEY, VICE PRESIDENT, AND SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER ITA No. 8183/DEL/2019 [A.Y. 2016-17] M/s Matrix Clothing Pvt Ltd Vs. The Addl C.I.T. Village Mohammadpur, Special Range - 6 Khandsa Road, Gurgaon New Delhi PAN – AABCM 8475 B (Applicant) (Respondent) Assessee By : Shri Salil Aggarwal, Sr. Adv Shri Shailesh Gupta, Adv Shri Madhur Aggarwal, Adv Department By : Shri Vipul Kashyap, Sr. DR Date of Hearing : 30.01.2024 Date of Pronouncement : 05.02.2024 ORDER PER N.K. BILLAIYA, ACCOUNTANT MEMBER:- This appeal by…

Matrix Clothing Pvt. Ltd., Gurgaon vs. Addl. CIT, Spl. Range- 6, New Delhi

In the result, the appeals of the assessee are treated as allowed for statistical purposes for both the AYs 2014-15 and 2015-16 subject to directions contained in para 11 above

ITA 6073/DEL/2019[2015-16]Status: DisposedITAT Delhi13 Sept 2023AY 2015-16

Bench: Shri Shamim Yahya & Ms. Astha Chandra

For Appellant: Shri Salil Aggarwal, Sr. AdvocateFor Respondent: Ms. Smita Singh, Sr. DR

Section 28Section 36(2)

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “E”: NEW DELHI BEFORE SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER AND MS. ASTHA CHANDRA, JUDICIAL MEMBER ITA Nos. 6072 & 6073/Del/2019 Asstt. Years 2014-15 & 2015-16 Matrix Clothing Pvt. Ltd. Vs. Addl. CIT, Khandsa Road, Village Spl. Range-6 Mohammadpur New Delhi. Gurgaon Haryana 122001 PAN AABCM8475B (Appellant) (Respondent) Assessee by: Shri Salil Aggarwal, Sr. Advocate Shri Shailesh Gupta, Advocate Department by: Ms. Smita Singh, Sr. DR Date of Hearing: 07.08.2023 Date of 13.09.2023 pronouncement: O R D E R PER ASTHA CHANDRA, JM The two appeals filed by the assessee are…

Matrix Clothing Pvt. Ltd., Gurgaon vs. Addl. CIT, Spl. Range- 6, New Delhi

In the result, the appeals of the assessee are treated as allowed for statistical purposes for both the AYs 2014-15 and 2015-16 subject to directions contained in para 11 above

ITA 6072/DEL/2019[2014-15]Status: DisposedITAT Delhi13 Sept 2023AY 2014-15

Bench: Shri Shamim Yahya & Ms. Astha Chandra

For Appellant: Shri Salil Aggarwal, Sr. AdvocateFor Respondent: Ms. Smita Singh, Sr. DR

Section 28Section 36(2)

The Income Tax Officer, Ward-2(3)(7), Surat vs. Shri Abhishek L. Jain, Surat

In the result, the grounds of appeal raised by the revenue is partly allowed

ITA 344/SRT/2019[2007-08]Status: DisposedITAT Surat26 Sept 2022AY 2007-08

Bench: Shri Pawan Singh & Dr Arjun Lal Sainiआ.अ.सं./Ita No.344/Srt/2019 (Ay 2007-08) (Hearing In Virtual Court) Income Tax Officer, Ward- Shri Abhishek L.Jain 2(3)(7), Room No. 414, 4Th Prop Of Manglam Export, Vs Floor, Anavil Business Centre, 302, Pipla Sheri, Adajan-Hajira Road, Mahidharpura, Adajan, Surat-395003 Pan : Abxpj 0344 G Surat-395009 अपीलाथ"/Appellant ""यथ" /Respondent

Section 143(2)Section 143(3)Section 147Section 148Section 254(1)

…आयकर अपील"य अ"धकरण, सुरत "यायपीठ, सुरत IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND Dr ARJUN LAL SAINI, ACCOUNTANT MEMBER आ.अ.सं./ITA No.344/SRT/2019 (AY 2007-08) (Hearing in Virtual Court) Income Tax Officer, Ward- Shri Abhishek L.Jain 2(3)(7), Room No. 414, 4th Prop of Manglam Export, Vs Floor, Anavil Business Centre, 302, Pipla Sheri, Adajan-Hajira Road, Mahidharpura, Adajan, Surat-395003 PAN : ABXPJ 0344 G Surat-395009 अपीलाथ"/Appellant ""यथ" /Respondent "नधा"रती क" ओर से /Assessee by Shri Mehul Shah, C.A राज"व क" ओर से /Revenue by Shri H.P. Meena, CI…