Huntsman International (India) P. Ltd. v. DCIT

66 Taxmann.com 325Income Tax Appellate Tribunal2016#18253 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2017 to 2020.

Judgments citing Huntsman International (India) P. Ltd. v. DCIT

DCIT (IT) 3(1)(1) , MUMBAI vs. ANTWERP DIAMOND BANK NV, MUMBAI

In the result appeal filed by the revenue is dismissed

ITA 2759/MUM/2019[2014-15]Status: DisposedITAT Mumbai01 Dec 2020AY 2014-15
Section 195Section 40Section 9(1)(v)Section 9(1)(vi)

…ITA No.2759/Mum/2019 Assessment Year: 2014-15 Page 1 of 10 IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI “I” BENCH, MUMBAI [Coram: Pramod Kumar, Vice President, and, Pavan Kumar Gadale, Judicial Member] Assessment year: 2014-15 Deputy Commissioner of Income Tax (IT) 3(1)(1) ………………….……Appellant Mumbai Vs M/s KBC NV ……………..…........Respondent (formerly known as Antwerp Diamond Bank NV) India Bulls Finance Centre, Tower-3, 28th Floor, Elphinstone West, Mumbai 400013 [PAN: AADCA2713J] Appearances by Sreenivasaraghavan S. Iyengar for the appellant Ketan Ved for the respondent November 17th , 2020 Date of concluding th…

THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VIJAYAWADA vs. KAPIL INFRA AVENUES PRIVATE LIMITED,, VIJAYAWADA

In the result, appeal of the revenue is dismissed

ITA 253/VIZ/2019[2015-16]Status: DisposedITAT Visakhapatnam25 Sept 2019AY 2015-16

Bench: Shri V. Durga Rao& Shri D.S. Sunder Singhआयकर अपील सं./I.T.A.No.253/Viz/2019 (ननधधारण वर्ा/Assessment Year : 2015-16) Asst. Commissioner Of Vs. M/S Kapil Infra Avenues Income Tax Pvt. Ltd. Circle-3(1) 40-14-3/1 Vijayawada Chandramouli Puram Near Benz Circle Vijayawada [Pan : Aadck4944P] (अपीलार्थी/ Appellant) (प्रत्यर्थी/ Respondent) अपीलधथी की ओर से/ Appellant By : Smt.Suman Malik, Dr प्रत्यधथी की ओर से / Respondent By : None सुनवधई की तधरीख / Date Of Hearing : 23.09.2019 घोर्णध की तधरीख/Date Of Pronouncement : 25.09.2019 आदेश /O R D E R

For Appellant: Smt.Suman Malik, DRFor Respondent: None
Section 143(3)Section 14A

…आयकर अपीलीय अधिकरण, धिशाखापटणम पीठ, धिशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL, VISAKHAPATNAM BENCH, VISAKHAPATNAM श्री िी. दुगाा राि,न्याधयक सदस्य एिं श्री धड.एस. सुन्दर धसंह, लेखा सदस्य के समक्ष BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER& SHRI D.S. SUNDER SINGH, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A.No.253/Viz/2019 (ननधधारण वर्ा/Assessment Year : 2015-16) Asst. Commissioner of Vs. M/s Kapil Infra Avenues Income Tax Pvt. Ltd. Circle-3(1) 40-14-3/1 Vijayawada Chandramouli Puram Near Benz Circle Vijayawada [PAN : AADCK4944P] (अपीलार्थी/ Appellant) (प्रत्यर्थी/ Respondent) अपीलधथी की ओर से/ Appellant by : Smt.…

DCIT (IT) 1(1)(2), MUMBAI vs. ANTWERP DIAMOND BANK NV., MUMBAI

In the result, appeals filed by the Revenue are dismissed in terms indicated hereinabove"

ITA 678/MUM/2018[2013-14]Status: DisposedITAT Mumbai28 Mar 2019AY 2013-14

Bench: Shri Mahavir Singh, Jm & Shri G. Manjunatha, Am

Section 40Section 9

…IN THE INCOME TAX APPELLATE TRIBUNAL “I ”, BENCH MUMBAI BEFORE SHRI MAHAVIR SINGH, JM & SHRI G. MANJUNATHA, AM ITA No.678/Mum/2018 & 679/Mum/2018 (Assessment Year :2013-14 & 2014-15) DCIT (IT)-1(1)(2) Vs. M/s. Antwerp Diamond Bank NV Room No.117, 1st Floor C/o. Deloitte Haskis & Sels LLP, Scindia House, N.M.Road Indiabulls Finance Centre, Tower-3, 28th Floor, Ballard Estate Mumbai – 400 038 Senapati Bapat Marg’ Elphinstone Road (W) Mumbai – 400 013 PAN/GIR No. AADCA2713J Appellant) .. Respondent) Revenue by Shri Pankaj Kumar Assessee by Shri K.K. Ved & Shri Ninad Patade Date of Hearing 28/03/2019 Date of Pron…

DCIT (IT) 1(1)(2), MUMBAI vs. ANTWERP DIAMOND BANK NV., MUMBAI

In the result, appeals filed by the Revenue are dismissed in terms indicated hereinabove

ITA 7482/MUM/2014[2011-12]Status: DisposedITAT Mumbai28 Feb 2017AY 2011-12

Bench: Shri R.C.Sharma, Am & Shri Amarjit Singh, Jm

Section 143(3)Section 14ASection 40

…IN THE INCOME TAX APPELLATE TRIBUNAL “L”, BENCH MUMBAI BEFORE SHRI R.C.SHARMA, AM & SHRI AMARJIT SINGH, JM ITA No.7481/Mum/2014 & 7482/Mum/2014 (Assessment Year :2010-11 & 2011-12) DCIT (IT) 1(1)(2), Mumbai – Vs. M/s. Antwerp Diamond Bank NV, 510, 5th Floor, 400 038 Trade Center, BKC, Bandra (E), Mumbai – 400 051 PAN/GIR No. AADCA2713J Appellant) .. Respondent) Revenue by Shri Rajguru MV Assessee by Shri K K Ved Date of Hearing 23/02/2017 Date of Pronouncement 28/02/2017 आदेश / O R D E R PER R.C.SHARMA (A.M): These are the appeals filed by Revenue against the order of CIT(A)-10, Mumbai dated 30/09/2014 for th…

DCIT (IT) 1(1)(2), MUMBAI vs. ANTWERP DIAMOND BANK NV., MUMBAI

In the result, appeals filed by the Revenue are dismissed in terms indicated hereinabove

ITA 7481/MUM/2014[2010-11]Status: DisposedITAT Mumbai28 Feb 2017AY 2010-11

Bench: Shri R.C.Sharma, Am & Shri Amarjit Singh, Jm

Section 143(3)Section 14ASection 40

…IN THE INCOME TAX APPELLATE TRIBUNAL “L”, BENCH MUMBAI BEFORE SHRI R.C.SHARMA, AM & SHRI AMARJIT SINGH, JM ITA No.7481/Mum/2014 & 7482/Mum/2014 (Assessment Year :2010-11 & 2011-12) DCIT (IT) 1(1)(2), Mumbai – Vs. M/s. Antwerp Diamond Bank NV, 510, 5th Floor, 400 038 Trade Center, BKC, Bandra (E), Mumbai – 400 051 PAN/GIR No. AADCA2713J Appellant) .. Respondent) Revenue by Shri Rajguru MV Assessee by Shri K K Ved Date of Hearing 23/02/2017 Date of Pronouncement 28/02/2017 आदेश / O R D E R PER R.C.SHARMA (A.M): These are the appeals filed by Revenue against the order of CIT(A)-10, Mumbai dated 30/09/2014 for th…

Huntsman International (India) P. Ltd. v. DCIT (66 Taxmann.com 325) — Cited in 5 Judgments | BharatTax