HSBC Bank (Mauritius) Ltd. v. DCIT (Int. Tax)

78 Taxmann.com 174Income Tax Appellate Tribunal2017#21380 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2022 to 2022.

Judgments citing HSBC Bank (Mauritius) Ltd. v. DCIT (Int. Tax)

HSBC Bank (Mauritius) Ltd. v. DCIT (Int. Tax) (78 Taxmann.com 174) — Cited in 4 Judgments | BharatTax