Honeywell Electrical Devices & Systems India Ltd. v. Asstt. CIT

42 Taxmann.com 223Reported decision2014#24931 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,356 Indian tax judgments — from 2019 to 2025.

Sections most often in play

Section 143(3)Section 144C Section 144C(13)Section 144C(5)Section 92CA(3)

Judgments citing Honeywell Electrical Devices & Systems India Ltd. v. Asstt. CIT

Pos-Hyundai Steel Manufacturing India Private Limited, Kanchipuram vs. Deputy Commissioner of Income Taxof Income Tax Circle 1 Ltu, Chennai

In the result the appeal of the Assessee is allowed

ITA 2485/CHNY/2024[2020-21]Status: DisposedITAT Chennai04 Jun 2025AY 2020-21

Bench: Shri George George K & Shri S.R. Raghunathaआयकर अपील सं./Ita No.:2485/Chny/2024 िनधा"रण वष" / Assessment Year: 2020-21 Pos – Hyundai Steel Manufacturing Deputy Commissioner Of Income India Private Limited, Vs. Tax, F-70, Sipcot Industrial Park, Circle -1, Ltu, Irungattukottai S.O., Chennai. Kanchipuram – 602 117. [Pan:Aaacp-6484-G] (अपीलाथ"/Appellant) (""थ"/Respondent)

For Appellant: Shri. B. Srinath, C.AFor Respondent: Shri. A. Sasikumar, C.I.T

Section 143(3)Section 144C(5)

…आयकर अपीलीय अिधकरण, ‘डी’ "ायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘D’ BENCH, CHENNAI "ी जॉज" जॉज" के, उपा"" एवं "ी एस.आर.रघुनाथा, लेखा सद" के सम" BEFORE SHRI GEORGE GEORGE K, VICE PRESIDENT AND SHRI S.R. RAGHUNATHA, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.:2485/Chny/2024 िनधा"रण वष" / Assessment Year: 2020-21 Pos – Hyundai Steel Manufacturing Deputy Commissioner of Income India Private Limited, vs. Tax, F-70, SIPCOT Industrial Park, Circle -1, LTU, Irungattukottai S.O., Chennai. Kanchipuram – 602 117. [PAN:AAACP-6484-G] (अपीलाथ"/Appellant) (""थ"/Respondent) अपीलाथ" की ओर से/Appellant by : Shri. B. Srin…

Dic India Ltd., Kolkata vs. DCIT, Circle - 10(1), Kolkata

In the result, the appeal of the assessee is allowed

ITA 2084/KOL/2018[2014-15]Status: DisposedITAT Kolkata04 Jan 2023AY 2014-15

Bench: Shri Rajesh Kumar & Shri Sonjoy Sarmai.T.A. No. 2084/Kol/2018 Assessment Year: 2014-2015 Dic India Limited,..................................Appellant Transport Depot Road, Kolkata-700088 [Pan: Aabcc0703C] -Vs.- Deputy Commissioner Of Income Tax,......Respondent Circle-10(1), Aayakarbhawan, P-7, Chowringhee Square, Kolkata-700069 Appearances By: Shri Akkaldudhwewala, A.R., Appeared On Behalf Of The Assessee Shri Hukumasema, Cit, Appeared On Behalf Of The Revenue

Section 144CSection 144C(5)

…ITA No. 2084/KOL/2018 Assessment Year: 2014-2015 DIC India Limited IN THE INCOME TAX APPELLATE TRIBUNAL, ‘C’ BENCH, KOLKATA Before Shri Rajesh Kumar,Accountant Member & Shri Sonjoy Sarma, Judicial Member I.T.A. No. 2084/KOL/2018 Assessment Year: 2014-2015 DIC India Limited,..................................Appellant Transport Depot Road, Kolkata-700088 [PAN: AABCC0703C] -Vs.- Deputy Commissioner of Income Tax,......Respondent Circle-10(1), AayakarBhawan, P-7, Chowringhee Square, Kolkata-700069 Appearances by: Shri AkkalDudhwewala, A.R., appeared on behalf of the assessee Shri HukumaSema, CIT, appeared on beha…

ACIT, Circle - 2(2), Kolkata vs. M/S. Netguru Ltd., Kolkata

In the result, appeal filed by the Revenue is dismissed

ITA 1799/KOL/2018[2011-12]Status: DisposedITAT Kolkata24 Apr 2019AY 2011-12

Bench: Shri S.S.Godara, Jm &Dr. A.L.Saini, Am आयकरअपीलसं./Ita No.1799/Kol/2018 (िनधा"रणवष" / Assessment Year: 2011-12) Acit, Circle-2(2), Kolkata Vs. M/S Netguru Ltd.

For Appellant: Shri Sanjay Paul, JCIT, Sr. DRFor Respondent: Shri Anup Sinha, ACA and Rituparna Sinha, ACA

Section 143(3)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL “C”, BENCH KOLKATA BEFORE SHRI S.S.GODARA, JM &DR. A.L.SAINI, AM आयकरअपीलसं./ITA No.1799/Kol/2018 (िनधा"रणवष" / Assessment Year: 2011-12) ACIT, Circle-2(2), Kolkata Vs. M/s Netguru Ltd. E2-4, Block GP, Sector-V, Salt Lake, Kolkata-700091. "थायीलेखासं./जीआइआरसं./PAN/GIR No. : AABCR 5109 B (Appellant) .. (Respondent) Appellant by : Shri Sanjay Paul, JCIT, Sr. DR Respondent by : Shri Anup Sinha, ACA and Rituparna Sinha, ACA सुनवाईकीतारीख/ Date of Hearing : 06/02/2019 घोषणाकीतारीख/Date of Pronouncement : 24/04/2019 आदेश / O R D E R Per Dr. Arjun Lal Saini, AM: The captioned…