Honest Group of Hotels (P) Ltd. v. CIT

124 Taxmann 162Income Tax Appellate Tribunal2002#18972 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2019.

Judgments citing Honest Group of Hotels (P) Ltd. v. CIT

Honest Group of Hotels (P) Ltd. v. CIT (124 Taxmann 162) — Cited in 4 Judgments | BharatTax