Hon’ble v. CBDT

76 Taxmann 334High Court#16096 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2019 to 2019.

Judgments citing Hon’ble v. CBDT

I.T.O.(T.D.S.) Ward 2(3), Chandrapur vs. Bilt Graphic Paper Prouducts Ltd., Chandrapur

In the result, the appeal of the Revenue in ITA

ITA 125/NAG/2015[2014-15]Status: DisposedITAT Nagpur25 Apr 2019AY 2014-15
For Appellant: Shri K. P. Dewani, AdvFor Respondent: Shri U. U. Kasar, Jt.CIT
Section 194C(1)Section 194C(6)Section 201(1)

…आयकर अपीलीय अिधकरण ukxiqj "यायपीठ, ukxiqj म" । IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR "ी डी. क"णाकरा राव, लेखा सद"य एवं "ी िवकास अव"थी, "याियक सद"य के सम" BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI VIKAS AWASTHY, JM आयकर अपील सं. / ITA Nos.120 to 122/NAG/2015 िनधा"रण वष" / Assessment Years : 2012–13 to 2014–15 ITO (TDS), Ward-2(3), .......अपीलाथ" / Appellant Chandrapur. बनाम / V/s. Bilt Graphic Paper Products Ltd., Illur Post- Ashti, Tah- Chamorshi, Dist- Gadchiroli-442107. ……""यथ" / Respondent PAN : AADCB2230M आयकर अपील सं. / ITA Nos.123 to 125/NAG/2015 िनधा"रण वष" / Assessment Years : 2012–13…

I.T.O.(T.D.S.) Ward 2(3), Chandrapur vs. Bilt Graphic Paper Prouducts Ltd., Chandrapur

In the result, the appeal of the Revenue in ITA

ITA 124/NAG/2015[2013-14]Status: DisposedITAT Nagpur25 Apr 2019AY 2013-14
For Appellant: Shri K. P. Dewani, AdvFor Respondent: Shri U. U. Kasar, Jt.CIT
Section 194C(1)Section 194C(6)Section 201(1)

…आयकर अपीलीय अिधकरण ukxiqj "यायपीठ, ukxiqj म" । IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR "ी डी. क"णाकरा राव, लेखा सद"य एवं "ी िवकास अव"थी, "याियक सद"य के सम" BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI VIKAS AWASTHY, JM आयकर अपील सं. / ITA Nos.120 to 122/NAG/2015 िनधा"रण वष" / Assessment Years : 2012–13 to 2014–15 ITO (TDS), Ward-2(3), .......अपीलाथ" / Appellant Chandrapur. बनाम / V/s. Bilt Graphic Paper Products Ltd., Illur Post- Ashti, Tah- Chamorshi, Dist- Gadchiroli-442107. ……""यथ" / Respondent PAN : AADCB2230M आयकर अपील सं. / ITA Nos.123 to 125/NAG/2015 िनधा"रण वष" / Assessment Years : 2012–13…

I.T.O.(T.D.S.) Ward 2(3), Chandrapur vs. Bilt Graphic Paper Prouducts Ltd., Chandrapur

In the result, the appeal of the Revenue in ITA

ITA 123/NAG/2015[2012-13]Status: DisposedITAT Nagpur25 Apr 2019AY 2012-13
For Appellant: Shri K. P. Dewani, AdvFor Respondent: Shri U. U. Kasar, Jt.CIT
Section 194C(1)Section 194C(6)Section 201(1)

…आयकर अपीलीय अिधकरण ukxiqj "यायपीठ, ukxiqj म" । IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR "ी डी. क"णाकरा राव, लेखा सद"य एवं "ी िवकास अव"थी, "याियक सद"य के सम" BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI VIKAS AWASTHY, JM आयकर अपील सं. / ITA Nos.120 to 122/NAG/2015 िनधा"रण वष" / Assessment Years : 2012–13 to 2014–15 ITO (TDS), Ward-2(3), .......अपीलाथ" / Appellant Chandrapur. बनाम / V/s. Bilt Graphic Paper Products Ltd., Illur Post- Ashti, Tah- Chamorshi, Dist- Gadchiroli-442107. ……""यथ" / Respondent PAN : AADCB2230M आयकर अपील सं. / ITA Nos.123 to 125/NAG/2015 िनधा"रण वष" / Assessment Years : 2012–13…

I.T.O.(T.D.S.) Ward 2(3), Chandrapur vs. Bilt Graphic Paper Prouducts Ltd

In the result, the appeal of the Revenue in ITA

ITA 122/NAG/2015[2014-15]Status: DisposedITAT Nagpur25 Apr 2019AY 2014-15
For Appellant: Shri K. P. Dewani, AdvFor Respondent: Shri U. U. Kasar, Jt.CIT
Section 194C(1)Section 194C(6)Section 201(1)

…आयकर अपीलीय अिधकरण ukxiqj "यायपीठ, ukxiqj म" । IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR "ी डी. क"णाकरा राव, लेखा सद"य एवं "ी िवकास अव"थी, "याियक सद"य के सम" BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI VIKAS AWASTHY, JM आयकर अपील सं. / ITA Nos.120 to 122/NAG/2015 िनधा"रण वष" / Assessment Years : 2012–13 to 2014–15 ITO (TDS), Ward-2(3), .......अपीलाथ" / Appellant Chandrapur. बनाम / V/s. Bilt Graphic Paper Products Ltd., Illur Post- Ashti, Tah- Chamorshi, Dist- Gadchiroli-442107. ……""यथ" / Respondent PAN : AADCB2230M आयकर अपील सं. / ITA Nos.123 to 125/NAG/2015 िनधा"रण वष" / Assessment Years : 2012–13…

I.T.O.(T.D.S.) Ward 2(3), Chandrapur vs. Bilt Graphic Paper Prouducts Ltd

In the result, the appeal of the Revenue in ITA

ITA 121/NAG/2015[2013-14]Status: DisposedITAT Nagpur25 Apr 2019AY 2013-14
For Appellant: Shri K. P. Dewani, AdvFor Respondent: Shri U. U. Kasar, Jt.CIT
Section 194C(1)Section 194C(6)Section 201(1)

…आयकर अपीलीय अिधकरण ukxiqj "यायपीठ, ukxiqj म" । IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR "ी डी. क"णाकरा राव, लेखा सद"य एवं "ी िवकास अव"थी, "याियक सद"य के सम" BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI VIKAS AWASTHY, JM आयकर अपील सं. / ITA Nos.120 to 122/NAG/2015 िनधा"रण वष" / Assessment Years : 2012–13 to 2014–15 ITO (TDS), Ward-2(3), .......अपीलाथ" / Appellant Chandrapur. बनाम / V/s. Bilt Graphic Paper Products Ltd., Illur Post- Ashti, Tah- Chamorshi, Dist- Gadchiroli-442107. ……""यथ" / Respondent PAN : AADCB2230M आयकर अपील सं. / ITA Nos.123 to 125/NAG/2015 िनधा"रण वष" / Assessment Years : 2012–13…

I.T.O.(T.D.S.) Ward 2(3), Chandrapur vs. Bilt Graphic Paper Prouducts Ltd

In the result, the appeal of the Revenue in ITA

ITA 120/NAG/2015[2012-13]Status: DisposedITAT Nagpur25 Apr 2019AY 2012-13
For Appellant: Shri K. P. Dewani, AdvFor Respondent: Shri U. U. Kasar, Jt.CIT
Section 194C(1)Section 194C(6)Section 201(1)

…आयकर अपीलीय अिधकरण ukxiqj "यायपीठ, ukxiqj म" । IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR "ी डी. क"णाकरा राव, लेखा सद"य एवं "ी िवकास अव"थी, "याियक सद"य के सम" BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI VIKAS AWASTHY, JM आयकर अपील सं. / ITA Nos.120 to 122/NAG/2015 िनधा"रण वष" / Assessment Years : 2012–13 to 2014–15 ITO (TDS), Ward-2(3), .......अपीलाथ" / Appellant Chandrapur. बनाम / V/s. Bilt Graphic Paper Products Ltd., Illur Post- Ashti, Tah- Chamorshi, Dist- Gadchiroli-442107. ……""यथ" / Respondent PAN : AADCB2230M आयकर अपील सं. / ITA Nos.123 to 125/NAG/2015 िनधा"रण वष" / Assessment Years : 2012–13…

Hon’ble v. CBDT (76 Taxmann 334) — Cited in 6 Judgments | BharatTax