Hon’ble High Courts in Dayachand v. CIT

117 Taxmann 438High Court2001#18778 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2019 to 2019.

Judgments citing Hon’ble High Courts in Dayachand v. CIT

Neeraj Goel, New Delhi vs. ACIT, Central Circle- 28, New Delhi

ITA 5956/DEL/2017[2014-15]Status: DisposedITAT Delhi28 Feb 2019AY 2014-15

Bench: Shri Kuldip Singh & Dr. M.L. Meena

For Appellant: Shri V.K. Aggarwal, ARFor Respondent: None
Section 132Section 139Section 153Section 153ASection 292C

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘A’, NEW DELHI. BEFORE SHRI KULDIP SINGH, JUDICIAL MEMBER and DR. M.L. MEENA, ACCOUNTANT MEMBER ITA No.5952/Del./2017 (ASSESSMENT YEAR : 2010-11) ITA No.5953/Del./2017 (ASSESSMENT YEAR : 2011-12) ITA No.5954/Del./2017 (ASSESSMENT YEAR : 2012-13) ITA No.5955/Del./2017 (ASSESSMENT YEAR : 2013-14) ITA No.5956/Del./2017 (ASSESSMENT YEAR : 2014-15) Shri Neeraj Goel, vs. ACIT, C – 355, Saraswati Vihar, Central Circle 28, Pitampura, New Delhi. New Delhi – 110 034. (PAN : AEPPG5267E) (APPELLANT) (RESPONDENT) ASSESSEE BY : Shri V.K. Aggarwal, AR Ms. Shweta Bansal, CA REVEN…

Neeraj Goel, New Delhi vs. ACIT, Central Circle- 28, New Delhi

ITA 5955/DEL/2017[2013-14]Status: DisposedITAT Delhi28 Feb 2019AY 2013-14

Bench: Shri Kuldip Singh & Dr. M.L. Meena

For Appellant: Shri V.K. Aggarwal, ARFor Respondent: None
Section 132Section 139Section 153Section 153ASection 292C

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘A’, NEW DELHI. BEFORE SHRI KULDIP SINGH, JUDICIAL MEMBER and DR. M.L. MEENA, ACCOUNTANT MEMBER ITA No.5952/Del./2017 (ASSESSMENT YEAR : 2010-11) ITA No.5953/Del./2017 (ASSESSMENT YEAR : 2011-12) ITA No.5954/Del./2017 (ASSESSMENT YEAR : 2012-13) ITA No.5955/Del./2017 (ASSESSMENT YEAR : 2013-14) ITA No.5956/Del./2017 (ASSESSMENT YEAR : 2014-15) Shri Neeraj Goel, vs. ACIT, C – 355, Saraswati Vihar, Central Circle 28, Pitampura, New Delhi. New Delhi – 110 034. (PAN : AEPPG5267E) (APPELLANT) (RESPONDENT) ASSESSEE BY : Shri V.K. Aggarwal, AR Ms. Shweta Bansal, CA REVEN…

Neeraj Goel, New Delhi vs. ACIT, Central Circle- 28, New Delhi

ITA 5954/DEL/2017[2012-13]Status: DisposedITAT Delhi28 Feb 2019AY 2012-13

Bench: Shri Kuldip Singh & Dr. M.L. Meena

For Appellant: Shri V.K. Aggarwal, ARFor Respondent: None
Section 132Section 139Section 153Section 153ASection 292C

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘A’, NEW DELHI. BEFORE SHRI KULDIP SINGH, JUDICIAL MEMBER and DR. M.L. MEENA, ACCOUNTANT MEMBER ITA No.5952/Del./2017 (ASSESSMENT YEAR : 2010-11) ITA No.5953/Del./2017 (ASSESSMENT YEAR : 2011-12) ITA No.5954/Del./2017 (ASSESSMENT YEAR : 2012-13) ITA No.5955/Del./2017 (ASSESSMENT YEAR : 2013-14) ITA No.5956/Del./2017 (ASSESSMENT YEAR : 2014-15) Shri Neeraj Goel, vs. ACIT, C – 355, Saraswati Vihar, Central Circle 28, Pitampura, New Delhi. New Delhi – 110 034. (PAN : AEPPG5267E) (APPELLANT) (RESPONDENT) ASSESSEE BY : Shri V.K. Aggarwal, AR Ms. Shweta Bansal, CA REVEN…

Neeraj Goel, New Delhi vs. ACIT, Central Circle- 28, New Delhi

ITA 5953/DEL/2017[2011-12]Status: DisposedITAT Delhi28 Feb 2019AY 2011-12

Bench: Shri Kuldip Singh & Dr. M.L. Meena

For Appellant: Shri V.K. Aggarwal, ARFor Respondent: None
Section 132Section 139Section 153Section 153ASection 292C

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘A’, NEW DELHI. BEFORE SHRI KULDIP SINGH, JUDICIAL MEMBER and DR. M.L. MEENA, ACCOUNTANT MEMBER ITA No.5952/Del./2017 (ASSESSMENT YEAR : 2010-11) ITA No.5953/Del./2017 (ASSESSMENT YEAR : 2011-12) ITA No.5954/Del./2017 (ASSESSMENT YEAR : 2012-13) ITA No.5955/Del./2017 (ASSESSMENT YEAR : 2013-14) ITA No.5956/Del./2017 (ASSESSMENT YEAR : 2014-15) Shri Neeraj Goel, vs. ACIT, C – 355, Saraswati Vihar, Central Circle 28, Pitampura, New Delhi. New Delhi – 110 034. (PAN : AEPPG5267E) (APPELLANT) (RESPONDENT) ASSESSEE BY : Shri V.K. Aggarwal, AR Ms. Shweta Bansal, CA REVEN…

Hon’ble High Courts in Dayachand v. CIT (117 Taxmann 438) — Cited in 4 Judgments | BharatTax