Hindutan Lever Ltd. v. R. B. Wadkar, ACIT

Vijay Vinod Duragkar, Nagpur vs. Income Tax Officer Ward 4(4), Nagpur

In the result, appeal filed by the assessee is partly allowed

Bench: Shri V. Durga Rao & Shri K.M. Roy, Accountant, Member

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER AND SHRI K.M. ROY, ACCOUNTANT, MEMBER ITA no.339/Nag./2023 (Assessment Year : 2015–16) Vijaya Vinod Duragkar Old Hislop College, Mahal ……………. Appellant Nagpur 440 002 PAN – AFXPD4845E v/s Income Tax Officer ……………. Respondent Ward–4(4), Nagpur Assessee by : Shri Kapil Hirani Revenue by : Shri Abhay Y. Marathe Date of Hearing – 07/11/2024 Date of Order – 18/11/2024 O R D E R PER K.M. ROY, A.M. The assessee has filed this appeal challenging the impugned order dated 11/10/2023, passed by the learned Commissioner o…