Hindustan Uniliver Limited v. State of Karnataka

90 VST 236Reported decision2016#25865 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2015 to 2017.

Judgments citing Hindustan Uniliver Limited v. State of Karnataka

M/S J K Cement Works vs. The State of Karnataka

STRP/100001/2014HC Karnataka23 Mar 2017

Bench: H.B.PRABHAKARA SASTRY,VINEET KOTHARI

Section 63Section 65Section 65(1)

…IN THE HIGH COURT OF KARNATAKA DHARWAD BENCH DATED THIS THE 23rd DAY OF MARCH 2017 PRESENT THE HON’BLE DR. JUSTICE VINEET KOTHARI AND THE HON’BLE DR. JUSTICE H. B. PRABHAKARA SASTRY SALES TAX REVISION PETITION No.100001 OF 2014 Connected with SALES TAX REVISION PETITION No.100002 OF 2014 SALES TAX REVISION PETITION No.100003 OF 2014 BETWEEN: M/S J.K. CEMENT WORKS, NO. 529/1, SAI NAGAR, MUDDAPUR-587122, UNIT: J K CEMENT LTD., TQ: MUDHOL, DIST: BAGALKOT (REPTD. BY ITS UNIT HEAD ANTRIKSHA KUMAR JAIN) ... PETITIONER [COMMON] (By SRI. V.R.DESAI, SRI.ATUL K ALUR, SRI.N.P.VIVEK MEHTA & SMT.J.TEJAVATHI, ADVOCAT…

The Commissioner of Income Tax vs. Praveen V Doddanavar

ITA/100003/2014HC Karnataka20 Feb 2017

Bench: SREENIVAS HARISH KUMAR,VINEET KOTHARI

Section 63Section 65Section 65(1)

…IN THE HIGH COURT OF KARNATAKA DHARWAD BENCH DATED THIS THE 23rd DAY OF MARCH 2017 PRESENT THE HON’BLE DR. JUSTICE VINEET KOTHARI AND THE HON’BLE DR. JUSTICE H. B. PRABHAKARA SASTRY SALES TAX REVISION PETITION No.100001 OF 2014 Connected with SALES TAX REVISION PETITION No.100002 OF 2014 SALES TAX REVISION PETITION No.100003 OF 2014 BETWEEN: M/S J.K. CEMENT WORKS, NO. 529/1, SAI NAGAR, MUDDAPUR-587122, UNIT: J K CEMENT LTD., TQ: MUDHOL, DIST: BAGALKOT (REPTD. BY ITS UNIT HEAD ANTRIKSHA KUMAR JAIN) ... PETITIONER [COMMON] (By SRI. V.R.DESAI, SRI.ATUL K ALUR, SRI.N.P.VIVEK MEHTA & SMT.J.TEJAVATHI, ADVOCAT…

The Bailhongal Urban Cooperative Bank Ltd vs. The Commissioner of Income Tax

ITA/100001/2014HC Karnataka16 Dec 2015

Bench: S.ABDUL NAZEER,P.S.DINESH KUMAR

Section 63Section 65Section 65(1)

…IN THE HIGH COURT OF KARNATAKA DHARWAD BENCH DATED THIS THE 23rd DAY OF MARCH 2017 PRESENT THE HON’BLE DR. JUSTICE VINEET KOTHARI AND THE HON’BLE DR. JUSTICE H. B. PRABHAKARA SASTRY SALES TAX REVISION PETITION No.100001 OF 2014 Connected with SALES TAX REVISION PETITION No.100002 OF 2014 SALES TAX REVISION PETITION No.100003 OF 2014 BETWEEN: M/S J.K. CEMENT WORKS, NO. 529/1, SAI NAGAR, MUDDAPUR-587122, UNIT: J K CEMENT LTD., TQ: MUDHOL, DIST: BAGALKOT (REPTD. BY ITS UNIT HEAD ANTRIKSHA KUMAR JAIN) ... PETITIONER [COMMON] (By SRI. V.R.DESAI, SRI.ATUL K ALUR, SRI.N.P.VIVEK MEHTA & SMT.J.TEJAVATHI, ADVOCAT…

Hindustan Uniliver Limited v. State of Karnataka (90 VST 236) — Cited in 3 Judgments | BharatTax