Chandrapal Singh, Mathura vs. Income Tax Officer Shivpuri, Shipuri
In the result, all the three appeals of the assessee are allowed for
ITA 115/AGR/2024[2015-16]Status: DisposedITAT Agra21 Jan 2025AY 2015-16
Bench: : Shri Ramit Kochar
Section 143(3)Section 253(3)Section 69
…IN THE INCOME TAX APPELLATE TRIBUNAL, AGRA (SMC) BENCH, AGRA BEFORE : SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER ITA Nos. 113, 114 & 115/Agr/2024 Assessment Years: 2015-16 & 2016-17 Mr. Chandrapal Singh, Income-tax Officer, 123, VishwaLaxmi Nagar, v. Shivpuri GoverdhanChauraha, Main Building Mathura-282502 (U.P.) Gwalior-474002, M.P. PAN : BXIPS2007K (Appellant) (Respondent) Assessee by S/Sh. Rajendra Sharma &Majuj Sharma, Adv. Revenue by Sh. Shailendra Srivastava, Sr. DR Date of hearing 01.01.2025 Date of pronouncement 21.-1.2025 ORDER These three appeals bearing ITA Nos. 113/Agr/2024 to 115/Agr/2024 for asses…