DCIT, Circle-2(1)(2), Ahmedabad vs. M/S. Morakhia Copper & Alloys Pvt. Ltd., Ahmedabad
In the result, both the appeals filed by the Revenue are hereby dismissed
ITA 965/AHD/2019[2011-12]Status: DisposedITAT Ahmedabad23 Oct 2024AY 2011-12
Bench: National Company Law Tribunal, Ahmedabad In Cp(Ib) 463 Of 2019 Wherein The Present Assessee Is The Respondent In The Above Proceedings Which Was Listed For Hearing On 31-07-2024 & Adjourned To 04-09-2024. However No Order Copies Placed On Record & Details About The Case Status Before Nclt. Further The Assessee Is Also Not Co-Operative To The Hearings Of The Appeal Before This Tribunal In Spite Of Service Of Notice, Hence The Appeals Are Taken Up For Hearing.
Section 143(3)Section 144Section 145A
…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH Before: Shri T.R. Senthil Kumar, Judicial Member And Shri Narendra Prasad Sinha, Accountant Member ITA Nos. 964 & 965/Ahd/2019 Asst. Years. 2009-10 & 2011-12 The DCIT, M/s. Morakhia Copper Circle-2(1)(2), & Alloys Pvt. Ltd. Ahmedabad Vs 12, 2nd Floor, B-Wing, Mardia Plaza, C.G. Road, Navrangpura, Ahmedabad, Gujarat PAN: AAACM3439J (Appellant) (Respondent) Revenue Represented: Shri Nitin Vishnu Kulkarni, Sr.DR Assessee Represented: None Date of hearing : 14-08-2024 Date of pronouncement : 23-10-2024 आदेश/ORDER PER : T.R. SENTHIL KUMAR, JUDICIAL MEMB…