HC) 114 ITA.No.4351 & 4457/Del./2018 L & T SUCG JV CC 27, New Delhi. (ii) Raghubir Singh v. DCIT

16 Taxmann.com 262High Court2011#18490 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2019 to 2024.

Sections most often in play

Section 10(2)(xv)Section 10(4A)Section 131Section 132Section 143(3)Section 153ASection 41Section 68

Judgments citing HC) 114 ITA.No.4351 & 4457/Del./2018 L & T SUCG JV CC 27, New Delhi. (ii) Raghubir Singh v. DCIT

Jyoti Ajit Kulkarni, Pune vs. DCIT Cent. Cir. 5(3), Mumbai

In the result ground no. 3 raised by the assessee is allowed and AO is directed to give benefit on whole deposit of Rs

ITA 5067/MUM/2016[2012-13]Status: DisposedITAT Mumbai15 Apr 2024AY 2012-13

Bench: Shri Amit Shukla & Shri Gagan Goyal- A.Y.2007-08 - A.Y.2008-09 - A.Y.2009-10 - A.Y.2010-11 - A.Y.2011-12 - A.Y.2012-13

For Appellant: Shri ChandrasekharFor Respondent: Smt. Mahita Nair – (SR DR)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “F”, MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI GAGAN GOYAL, ACCOUNTANT MEMBER - A.Y.2007-08 - A.Y.2008-09 - A.Y.2009-10 - A.Y.2010-11 - A.Y.2011-12 - A.Y.2012-13 Mrs. Jyoti Ajit Kulkarni Vs. Deputy Commissioner of Income- 23B, Gharkul, Ganeshkruda tax, Central Circle-5(3), Room Society No.11, Ground Floor, Aayakar Off. Paud Road, Kothrud Bhavan, M.K. Road Pune-411 038. Mumbai-400 020. PAN: ABTPK9281B APPELLANT RESPONDENT - A.Y.2008-09 Deputy Commissioner of Vs. Mrs. Jyoti Ajit Kulkarni Income-tax, Central Circle- 23B, Gharkul, Ganeshkruda Societ…

ACIT, Central Circle- 28, New Delhi vs. Solitaire World Pvt. Ltd., New Delhi

In the result, appeal of the Revenue is dismissed

ITA 9627/DEL/2019[2011-12]Status: DisposedITAT Delhi09 Jun 2023AY 2011-12

Bench: Shri Narendra Kumar Billaiya & Shri Challa Nagendra Prasadआ.अ.सं/.I.T.A No.9627/Del/2019 िनधा"रणवष"/Assessment Year:2011-12 बनाम Acit Solitaire World Pvt. Ltd. Central Circle-28, Vs. 2678/1, Diamond Mall New Delhi. Gurudwara Road, Karol Bagh, New Delhi. Pan No. Aaocs1369R अपीलाथ" Appellant ""यथ"/Respondent

Section 143(1)Section 148Section 68

…I.T.A. No. 9627/Del/2019 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “G” NEW DELHI BEFORE SHRI NARENDRA KUMAR BILLAIYA, ACCOUNTANT MEMBER AND SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER आ.अ.सं/.I.T.A No.9627/Del/2019 िनधा"रणवष"/Assessment Year:2011-12 बनाम ACIT Solitaire World Pvt. Ltd. Central Circle-28, Vs. 2678/1, Diamond Mall New Delhi. Gurudwara Road, Karol Bagh, New Delhi. PAN No. AAOCS1369R अपीलाथ" Appellant ""यथ"/Respondent Revenue by Shri H.K. Choudhary, CIT-DR Assessee by Shri Hiren Mehta, CA सुनवाईक"तारीख/ Date of hearing: 13.04.2023 09.06.2023 उ"ोषणाक"तारीख/Pronouncement on आदेश /O R D E R PE…

I.T.O., Ward-40(4), Kolkata vs. Smt.Pushpa Devi Rathi, Kolkata

In the result, the appeal of the revenue is dismissed

ITA 1038/KOL/2019[2013-14]Status: DisposedITAT Kolkata09 Nov 2022AY 2013-14

Bench: Shri Rajpal Yadav, Vice-(Kz)& Shri Rajesh Kumar]

Section 144

…आयकर अपील"य अ"धकरण, कोलकाता पीठ ‘सी’, कोलकाता IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH: KOLKATA "ी राजपाल यादव,उपा"य"(कोलकाता "े") एवं "ी राजेश कुमार, लेखा सद"य के सम" [Before Shri Rajpal Yadav, Vice-President (KZ)& Shri Rajesh Kumar, Accountant Member] I.T.A. No. 1038/Kol/2019 Assessment Year: 2013-14 ITO, Ward-40(4), Kolkata Vs. Smt. Pushpa Devi Rathi (PAN: ACMPR 5629 Q) Appellant / (अपीलाथ!) Respondent / ("#यथ!) 08.09.2022 Date of Hearing / सुनवाई क& 'त(थ Date of Pronouncement / 09.11.2022 आदेश उ*घोषणा क& 'त(थ For the Appellant / Shri Miraj D Shah, A.R 'नधा/0रती क& ओर से For the Respondent / Smt. Ra…

DCIT, Circle- 62(1), New Delhi vs. L&T Sucg Jv CC27, New Delhi

In the result, appeal of the Department is dismissed

ITA 4457/DEL/2018[2014-15]Status: DisposedITAT Delhi10 Jul 2019AY 2014-15

Bench: Shri Bhavnesh Saini & Shri O.P. Kant

For Appellant: Shri Saurabh Goel, C.As And Shri Nirbhay MehtaFor Respondent: Shri J.K. Mishra, CIT-DR

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “D”: DELHI BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND SHRI O.P. KANT, ACCOUNTANT MEMBER ITA.No.4351/Del./2018 Assessment Year 2014-2015 L & T SUCG JV JV CC 27 The Addl. CIT, S-268, LGF, Greater Range-62, Kailash-I, New Delhi. vs., PIN 110 048. Delhi. PAN AAAAL6623M (Appellant) (Respondent) ITA.No.4457/Del./2018 Assessment Year 2014-2015 The DCIT, Circle – 62 (1), L & T SUCG JV JV CC 27 Room No.2202, 22nd Floor, 61, 11th & 14th Floor, IFCI Civic Centre, Minto Road, vs., Tower, Nehru Place, New Delhi – 110 002. New Delhi - 110 019. PAN AAAAL6623M (Appellant)…

L&T Sucg Jv CC27, New Delhi vs. Addl.CIT, Range-62, New Delhi

In the result, appeal of the Department is dismissed

ITA 4351/DEL/2018[2014-15]Status: DisposedITAT Delhi10 Jul 2019AY 2014-15

Bench: Shri Bhavnesh Saini & Shri O.P. Kant

For Appellant: Shri Saurabh Goel, C.As And Shri Nirbhay MehtaFor Respondent: Shri J.K. Mishra, CIT-DR

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “D”: DELHI BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND SHRI O.P. KANT, ACCOUNTANT MEMBER ITA.No.4351/Del./2018 Assessment Year 2014-2015 L & T SUCG JV JV CC 27 The Addl. CIT, S-268, LGF, Greater Range-62, Kailash-I, New Delhi. vs., PIN 110 048. Delhi. PAN AAAAL6623M (Appellant) (Respondent) ITA.No.4457/Del./2018 Assessment Year 2014-2015 The DCIT, Circle – 62 (1), L & T SUCG JV JV CC 27 Room No.2202, 22nd Floor, 61, 11th & 14th Floor, IFCI Civic Centre, Minto Road, vs., Tower, Nehru Place, New Delhi – 110 002. New Delhi - 110 019. PAN AAAAL6623M (Appellant)…