Hari Shankar Bhartia v. CIT

WNS GLOBAL SERVICES PRIVATE LIMITED,MUMBAI vs. ASESSMENT UNIT, NATIONAL FACELESS ASSESSMENT CENTRE, NEW DELHI, NEW DELHI

In the result, the appeal of the assessee bearing ITA No

Bench: Shri Anikesh Banerjee & Shri Prabhash Shankarwns Global Services Private Vs Assessment Unit, National Faceless Limited, Mumbai Assessment Centre, New Delhi Pl-10/11, Gate No.4, Godrej- Boyce Complex, Pirojshanagar, L.B.S.Marg, Vikhroli (West), Mumbai-400 079 Pan: Aaacw2598L Appellant Respondent

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “J”, MUMBAI BEFORE SHRI ANIKESH BANERJEE, JUDICIAL MEMBER AND SHRI PRABHASH SHANKAR, ACCOUNTANT MEMBER WNS Global Services Private vs Assessment Unit, National Faceless Limited, Mumbai Assessment Centre, New Delhi PL-10/11, Gate No.4, Godrej- Boyce Complex, Pirojshanagar, L.B.S.Marg, Vikhroli (West), Mumbai-400 079 PAN: AAACW2598L APPELLANT RESPONDENT Assessee by : ShriPorus Kaka A/w Manish Kanth Respondent by : Shri Pankaj Kumar (CIT DR) Date of hearing : 29/04/2025 Date of pronouncement : 05/05/2025 O R D E R Per Anikesh Banerjee (JM): This appeal of the a…

WNS GLOBAL SERVICES PRIVATE LIMITED,MUMBAI vs. ASSISTANT COMM. OF INCOME TAX -14(1)(2), MUMBAI

Bench: Vikas Awasthy () & Ms. Padmavathy S. ()

…1 ITA 2450 & 2451/Mum/2022 WNS Global Services Pvt Ltd THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “J”, MUMBAI BEFORE VIKAS AWASTHY (JUDICIAL MEMBER) AND MS. PADMAVATHY S. (ACCOUNTANT MEMBER) I.T.A. No.2450 & 2451/Mum/2022 (Assessment year 2018-2019 & 2017-18) WNS GLOBAL SERVICES vs Assistant Commissioner of Income- PRIVATE LIMITED tax-14(1)(2), Mumbai 4th Floor, Aayakar Bhavan PL.10/11, GATE NO.4, GODREJ BOYCE COMPLEX, M.K. Road, Mumbai FIRSHANAGAR, L.B.S. MARG VIKHROLI (WEST), MUMBAI PAN : AAACW2598L APPELLANT RESPONDENT Assessee represented by Mr. Porus Kaka, Manish Kanth Department represented by Smt.So…

WNS GLOBAL SERVICES PRIVATE LIMITED,MUMBAI vs. ASSISTANT COMM. OF INCOME TAX-14(1)(2), MUMBAI

Bench: Vikas Awasthy () & Ms. Padmavathy S. ()

…1 ITA 2450 & 2451/Mum/2022 WNS Global Services Pvt Ltd THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “J”, MUMBAI BEFORE VIKAS AWASTHY (JUDICIAL MEMBER) AND MS. PADMAVATHY S. (ACCOUNTANT MEMBER) I.T.A. No.2450 & 2451/Mum/2022 (Assessment year 2018-2019 & 2017-18) WNS GLOBAL SERVICES vs Assistant Commissioner of Income- PRIVATE LIMITED tax-14(1)(2), Mumbai 4th Floor, Aayakar Bhavan PL.10/11, GATE NO.4, GODREJ BOYCE COMPLEX, M.K. Road, Mumbai FIRSHANAGAR, L.B.S. MARG VIKHROLI (WEST), MUMBAI PAN : AAACW2598L APPELLANT RESPONDENT Assessee represented by Mr. Porus Kaka, Manish Kanth Department represented by Smt.So…