Hagwood Commercial Developers (P.) Ltd. v. ACIT

82 Taxmann.com 475Income Tax Appellate Tribunal2017#21570 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2021.

Judgments citing Hagwood Commercial Developers (P.) Ltd. v. ACIT

VARAPRADHA REAL ESTATES PRIVATE LIMITED, HYDERABAD,HYDERABAD vs. ITO, WARD-3(2), HYDERABAD, HYDERABAD

Accordingly, the grounds raised by the assessee on this issue are allowed

ITA 1555/HYD/2016[2009-10]Status: DisposedITAT Hyderabad08 Oct 2021AY 2009-10

Bench: Shri Satbeer Singh Godara & Shri Laxmi Prasad Sahuassessment Year: 2009-10 Varapradha Real Estate Vs. Income-Tax Officer, Pvt. Ltd., Hyderabad. Ward – 3(2), Hyderabad. Pan – Aaccv 4522F (Appellant) (Respondent) Assessee By: Shri C.S. Subramanyam Revenue By: Shri D.J. Prabhakar Anand Date Of Hearing: 15/09/2021 Date Of Pronouncement: /10/2021

For Appellant: Shri C.S. SubramanyamFor Respondent: Shri D.J. Prabhakar Anand
Section 143(3)Section 14A

…pers (P) ltd. {2014} 42 Taxmann.com 10 ( Delhi – HC) 6. Arkaaye Builders & Developers (P) Ltd. [2018] 96 Taxmann.com 152 (Delhi Tribunal) 7. Carefour WC & C India (P) Ltd. [2015] 52 taxmann.com 289 (Delhi – HC) 8. Hagwood Commercial Developers (P) Ltd. [2017] 82 Taxmann.com 475 ( Mumbai Tribunal) :- 6 -: Varapradha Real Estates Pvt. Ltd., Hyd. 9. Omniglobe Information Tech India (P) ltd. [2016] 68 Taxmann.com 112 ( Delhi HC) 7. The ld. DR, on the other hand, relied on the orders of revenue authorities. 8. After hearing both the parties and perusing the material on record as well as the orders of revenue autho…

M/S SAMBHAV INSTITUTIONS (INDIA) PRIVATE LIMITED ,BANGALORE vs. INCOME TAX OFFICER WARD-12(2), BANGALORE

In the result, all the three appeals filed by the assessee are allowed for statistical purposes

ITA 1760/BANG/2018[2010-11]Status: DisposedITAT Bangalore31 Jul 2019AY 2010-11

Bench: Shri Arun Kumar Garodia & Shri Pavan Kumar Gadale

For Appellant: Shri Siddesh Gaddi, CAFor Respondent: Dr. P.V. Pradeep Kumar, Addl. CIT (DR)
Section 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI ARUN KUMAR GARODIA, ACCOUNTANT MEMBER AND SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER ITA Nos. 1758 to 1760/Bang/2018 Assessment Years : 2008-09 to 2010-11 M/s. Sambhav Institutions (INDIA) Pvt. Ltd., The Income Tax # 306, 3rd Floor, Montreal Manor Officer, Shopping Street, Serpentine Vs. Ward – 12 (2), Road, Kumara Park (West), Bangalore. Bangalore – 560 020. PAN: AAKCS3106L APPELLANT RESPONDENT Assessee by : Shri Siddesh Gaddi, CA Revenue by : Dr. P.V. Pradeep Kumar, Addl. CIT (DR) Date of hearing : 09.07.2019 Date of Pronouncement : 31.07.201…

M/S SAMBHAV INSTITUTIONS (INDIA) PRIVATE LIMITED , BANGALORE vs. INCOME TAX OFFICER WARD-12(2), BANGALORE

In the result, all the three appeals filed by the assessee are allowed for statistical purposes

ITA 1759/BANG/2018[2009-10]Status: DisposedITAT Bangalore31 Jul 2019AY 2009-10

Bench: Shri Arun Kumar Garodia & Shri Pavan Kumar Gadale

For Appellant: Shri Siddesh Gaddi, CAFor Respondent: Dr. P.V. Pradeep Kumar, Addl. CIT (DR)
Section 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI ARUN KUMAR GARODIA, ACCOUNTANT MEMBER AND SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER ITA Nos. 1758 to 1760/Bang/2018 Assessment Years : 2008-09 to 2010-11 M/s. Sambhav Institutions (INDIA) Pvt. Ltd., The Income Tax # 306, 3rd Floor, Montreal Manor Officer, Shopping Street, Serpentine Vs. Ward – 12 (2), Road, Kumara Park (West), Bangalore. Bangalore – 560 020. PAN: AAKCS3106L APPELLANT RESPONDENT Assessee by : Shri Siddesh Gaddi, CA Revenue by : Dr. P.V. Pradeep Kumar, Addl. CIT (DR) Date of hearing : 09.07.2019 Date of Pronouncement : 31.07.201…

M/S SAMBHAV INSTITUTIONS (INDIA) PRIVATE LIMITED ,BANGALORE vs. INCOME TAX OFFICER WARD-12(2), BANGALORE

In the result, all the three appeals filed by the assessee are allowed for statistical purposes

ITA 1758/BANG/2018[2008-09]Status: DisposedITAT Bangalore31 Jul 2019AY 2008-09

Bench: Shri Arun Kumar Garodia & Shri Pavan Kumar Gadale

For Appellant: Shri Siddesh Gaddi, CAFor Respondent: Dr. P.V. Pradeep Kumar, Addl. CIT (DR)
Section 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI ARUN KUMAR GARODIA, ACCOUNTANT MEMBER AND SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER ITA Nos. 1758 to 1760/Bang/2018 Assessment Years : 2008-09 to 2010-11 M/s. Sambhav Institutions (INDIA) Pvt. Ltd., The Income Tax # 306, 3rd Floor, Montreal Manor Officer, Shopping Street, Serpentine Vs. Ward – 12 (2), Road, Kumara Park (West), Bangalore. Bangalore – 560 020. PAN: AAKCS3106L APPELLANT RESPONDENT Assessee by : Shri Siddesh Gaddi, CA Revenue by : Dr. P.V. Pradeep Kumar, Addl. CIT (DR) Date of hearing : 09.07.2019 Date of Pronouncement : 31.07.201…

Hagwood Commercial Developers (P.) Ltd. v. ACIT (82 Taxmann.com 475) — Cited in 4 Judgments | BharatTax