H.T. Media Ltd. v. Principal Commissioner of Income-tax

145 Taxmann.com 219High Court2022#19151 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 331,145 Indian tax judgments — from 2023 to 2025.

Sections most often in play

Section 10(2A)Section 143(3)Section 147Section 14ASection 154Section 250Section 36(i)(iii)

Issues it is cited on

complete scrutinydisallowance u/s 14across objectionsection 14asection 142(1)previous yearsection 143(2)prescribedcompanysection 250section 14section 143(3)

Judgments citing H.T. Media Ltd. v. Principal Commissioner of Income-tax

ACIT, Range-I, Lucknow vs. M/S Apco Infratech Pvt. Ltd., Lucknow

ITA 454/LKW/2020[2017-18]Status: DisposedITAT Lucknow02 Apr 2025AY 2017-18

Bench: Shri Anadee Nath Misshra & Shri Subhash Malguria

Section 143(1)Section 143(2)Section 143(3)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL LUCKNOW BENCH 'A', LUCKNOW BEFORE SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER AND SHRI SUBHASH MALGURIA, JUDICIAL MEMBER I.T.A. No.17/Lkw/2024 Assessment Years:2018-19 M/s APCO Infratech Pvt. Ltd., Vs. Dy./A.C.I.T.-1, B-9, Vibhuti Khand, Gomti Nagar, Lucknow (Central-1), Lucknow PAN:AADCA5639H (Appellant) (Respondent) I.T.A. No.356 & 357/Lkw/2020 Assessment Years:2016-17 & 17-18 M/s APCO Infratech Pvt. Ltd., Vs. A.C.Ι.Τ.-1, B-9, Vibhuti Khand, Gomti Nagar, Lucknow (Central-1), Lucknow (Appellant) (Respondent) I.T.A. No.453 & 454/Lkw/2020 Assessment Years:2016-17 & 17-18…

ACIT 14(I)(2), Mumbai vs. Godrej Properties Limited, Mumbai

ITA 3880/MUM/2024[2017-18]Status: DisposedITAT Mumbai20 Sept 2024AY 2017-18

Bench: Shri Pavan Kumar Gadale & Shri Gagan Goyal1. Ita No. 3880/Mum/2024 (A.Y.2017-18)

For Appellant: Shri P. Suresh, Ld. DRFor Respondent: Shri Jeet Kamdar, Ld. AR
Section 14ASection 250

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “G”, MUMBAI BEFORE SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER AND SHRI GAGAN GOYAL, ACCOUNTANT MEMBER 1. ITA No. 3880/Mum/2024 (A.Y.2017-18) ACIT – 14(1) (2), Room No. 455, 4th Floor, Aayakar Bhavan, M. K. Road, Mumbai- 400 020. ...... Appellant Vs. M/s. Godrej Properties Ltd. 5th floor, Godrej One, Pirojshanagar, Eastern Express Highway, Vikhroli (E), Mumbai. PAN: AAACG3995M ...... Respondent & 2. C.O. No. 189/Mum/2024(A.Y.2017-18) M/s. Godrej Properties Ltd. 5th floor, Godrej One, Pirojshanagar, Eastern Express Highway, Vikhroli (E), Mumbai. PAN: AAACG3995M…

Praj Industries Limited, Pune vs. DCIT, Central Circle 1(1), Pune

In the result, the appeal of assessee is allowed

ITA 1413/PUN/2023[2017-18]Status: DisposedITAT Pune27 Jun 2024AY 2017-18

Bench: Shri R.K. Panda & Ms. Astha Chandra

For Appellant: Shri Paresh ShapariaFor Respondent: Shri Sourabh Nayak
Section 115JSection 143(2)Section 143(3)Section 14ASection 35

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI R.K. PANDA, VICE PRESIDENT AND MS. ASTHA CHANDRA, JUDICIAL MEMBER आयकर अपील सं. / ITA No.1413/PUN/2023 धििाारण वर्ा / Assessment Year : 2017-18 Praj Industries Limited, DCIT, Central Circle – 1(1), Praj Tower, S. No. 274 & 275/2, Pune Bhumkar Chowk-Hinjewadi Road, Vs. Hinjewadi, Pune-411057 PAN : AAACP6090Q अपीलार्थी / Appellant प्रत्यर्थी / Respondent Assessee by : Shri Paresh Shaparia Department by : Shri Sourabh Nayak Date of hearing : 08-05-2024 Date of 27-06-2024 Pronouncement : आदेश / ORDER PER AS…

Sicom Ltd, Mumbai vs. Dy Commissioner of Income Tax Circle 3(3)(1), Mumbai

In the result, the appeal filed by the assesee is partly allow for statistical purpose and the appeal filed by the revenue is allowed for statistical purposes

ITA 1694/MUM/2023[2013-2014]Status: DisposedITAT Mumbai22 Nov 2023AY 2013-2014

Bench: Shri Om Prakash Kant & Shri Pavan Kumar Gadale, Judicialmember Sicom Ltd, Vs. Dy Commissioner Of Solitaire Corporate Income Tax Circle Park, Bldg No.04, 3(3)(1), Chakala, Andheri(E), 6Th Floor, Room No. Mumbai-400093. 609,Aayakar Bhavan, Maharishi Karve Road, Mumbai- 400020. "थायी लेखा सं./जीआइआर सं.Pan/Gir No. Aaacs5524J (अपीलाथ"/Applicant) (""यथ"/Respondent) Dy Commissioner Of Vs. Sicom Ltd, Income Tax Circle Solitaire Corporate Park, 3(3)(1), Bldg No.04, Chakala, 6Th Floor, Room No. Andheri(E), 609,Aayakar Bhavan, Mumbai-400093. Maharishi Karve Road, Mumbai- 400020. "थायी लेखा सं./जीआइआर सं.Pan/Gir No. Aaacs5524J (अपीलाथ"/Applicant) (""यथ"/Respondent)

Section 10(34)Section 14ASection 234BSection 36(1)(ii)Section 36(1)(iii)

…IN THE INCOME TAX APPELLATE TRIBUNAL, “G” BENCH MUMBAI BEFORE SHRI OM PRAKASH KANT, ACCOUNTANT MEMBER & SHRI PAVAN KUMAR GADALE, JUDICIALMEMBER Sicom Ltd, Vs. Dy Commissioner of Solitaire Corporate Income Tax Circle Park, Bldg No.04, 3(3)(1), Chakala, Andheri(E), 6th Floor, Room No. Mumbai-400093. 609,Aayakar Bhavan, Maharishi Karve Road, Mumbai- 400020. "थायी लेखा सं./जीआइआर सं.PAN/GIR No. AAACS5524J (अपीलाथ"/Applicant) (""यथ"/Respondent) Dy Commissioner of Vs. Sicom Ltd, Income Tax Circle Solitaire Corporate Park, 3(3)(1), Bldg No.04, Chakala, 6th Floor, Room No. Andheri(E), 609,Aayakar Bhavan, Mumbai-400093. M…