H & S Software Development and Management Center Pvt. Ltd. v. ACIT

78 Taxmann.com 159High Court2017#25631 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,615 Indian tax judgments — from 2019 to 2020.

Judgments citing H & S Software Development and Management Center Pvt. Ltd. v. ACIT

DCIT, New Delhi vs. M/S. Rsm Mcgladrey Financial Process Outsourcing India Pvt. Ltd., Mumbai

Appeal stands dismissed in view of the law tax effect

ITA 3188/DEL/2017[2007-08]Status: DisposedITAT Delhi26 May 2020AY 2007-08

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘I-1’: NEW DELHI BEFORE, SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SHRI O.P.KANT, ACCOUNTANT MEMBER Quatrro Business Support Dy. CIT-8(3), Solutions Private Limited Mumbai. (formerly known as FPO Vs. Business Solutions India Pvt. Ltd. Previously known as RSM Mc Gladrey Financial Process Outsourcing India Pvt. Ltd. as per original order) Plot No.264, Sector-22, Gurgaon, Haryana-122015. PAN –AAACA 3684P (Appellant) (Respondent) Dy. CIT, M/s Quatrro Business Circle-20(2), New Delhi Private Limited (formerly Vs. known as FPO Business Solutions India Pvt. Ltd.…

Rsm Mcgladrey Financial Process Outsourcing India Pvt. Ltd., Gurgaon vs. DCIT, Gurgaon

Appeal stands dismissed in view of the law tax effect

ITA 3174/DEL/2017[2007-08]Status: DisposedITAT Delhi26 May 2020AY 2007-08

DCIT 9(2), Mumbai vs. Morgan Stanley Advantage Services P.Ltd, Mumbai

In the result, appeal of the assessee is treated as allowed in view of our

ITA 4406/MUM/2012[2007-08]Status: DisposedITAT Mumbai10 Jul 2019AY 2007-08

Bench: Shri G.S. Pannu, Vice- & Shri Pawan Singhdcit-9(2) M/S. Morgan Stanley Room No. 218, 2Nd Floor, Advantage Services Pvt. Ltd. Aayakar Bhavan, Athena Building No.5, M.K. Road, Sector-30, Mindscape, Vs. Mumbai-400020. Goregaon (W), Mumbai-400074. Pan: Aaaca3400B Appellant Respondent M/S. Morgan Stanley Dcit, Cc-3(4) Advantage Services Pvt. Ltd. Aayakar Bhavan, Athena Building No.5, M.K. Road, Sector-30, Mindscape, Mumbai-400018. Vs. Goregaon (W), Mumbai-400074. Pan: Aaaca3400B Appellant Respondent Appellant By : Shri Jayant Kumar (Dr) Respondent By : Shri Sunil M. Lala With Shri Tushar Hathiramani (Ar) Date Of Hearing : 10.05.2019 Date Of Pronouncement : 10.07.2019 Order Under Section 254(1)Of Income Tax Act

For Appellant: Shri Jayant Kumar (DR)For Respondent: Shri Sunil M. Lala with Shri Tushar Hathiramani (AR)

Section 133(6)Section 143(3)Section 250Section 254(1)Section 92CSection 92C(1)

…IN THE INCOME-TAX APPELLATE TRIBUNAL “K” BENCH MUMBAI BEFORE SHRI G.S. PANNU, VICE-PRESIDENT AND SHRI PAWAN SINGH, JUDICIAL MEMBER DCIT-9(2) M/s. Morgan Stanley Room No. 218, 2nd Floor, Advantage Services Pvt. Ltd. Aayakar Bhavan, Athena Building No.5, M.K. Road, Sector-30, Mindscape, Vs. Mumbai-400020. Goregaon (W), Mumbai-400074. PAN: AAACA3400B Appellant Respondent M/s. Morgan Stanley DCIT, CC-3(4) Advantage Services Pvt. Ltd. Aayakar Bhavan, Athena Building No.5, M.K. Road, Sector-30, Mindscape, Mumbai-400018. Vs. Goregaon (W), Mumbai-400074. PAN: AAACA3400B Appellant Respondent Appellant by : Shri Jayant…