H.H. Maharajakumari Meenakshideviavaru v. CIT

150 ITR 247High Court1984#16776 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2020 to 2022.

Issues it is cited on

section 142(2)section 57(iii)revision u/s 263transfer of capital assetsection 54fmalabar industrialsection 57section 54principal commissioner of income-taxsection 253section 119long term capital gains

Judgments citing H.H. Maharajakumari Meenakshideviavaru v. CIT

Arjun M Ranga, Mysuru vs. Principal Commissioner of Income Tax (Central), Bengaluru

In the result, the appeal of the assessee is dismissed

ITA 692/BANG/2021[2016-17]Status: DisposedITAT Bangalore14 Feb 2022AY 2016-17

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Respondent: Shri Sumer Singh Meena, CIT(DR)(ITAT), Bengaluru
Section 143Section 263Section 54FSection 57

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos. 692/Bang/2021 Assessment year: 2016-17 Arjun Murthy Ranga The Principal Commissioner Post Box No.52, of Income Tax (Central), # 1553, Vani Vilas Road, Vs. Bengaluru. K.R. Mohalla, Mysuru – 570 004. PAN : AENPR 3774F APPELLANT RESPONDENT Appellants by : Shri V. Srinivasan, Advocate Respondent by : Shri Sumer Singh Meena, CIT(DR)(ITAT), Bengaluru. Date of hearing : 02.02.2022 Date of Pronouncement : 14.02.2022 O R D E R Per Chandra Poojari, Accountant Member…

Guru Pavan Ranga, Mysuru vs. Principal Commissioner of Income Tax, (Central), Bangalore

In the result, both the appeals of the assessees are dismissed

ITA 677/BANG/2021[2016-17]Status: DisposedITAT Bangalore14 Feb 2022AY 2016-17

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Respondent: Shri Sumer Singh Meena, CIT(DR)(ITAT), Bengaluru
Section 143Section 263Section 54FSection 57

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos. 676 & 677/Bang/2021 Assessment year: 2016-17 1. Anirudh Murthy Ranga PAN: AFHPR 7516J Vs. The Principal Commissioner 2. Guru Pavan Ranga of Income Tax (Central), PAN: ABOPR 2108K Bengaluru. Both r/at Post Box No.52, # 1553, Vani Vilas Road, K.R. Mohalla, Mysuru – 570 004. APPELLANT RESPONDENT Appellants by : Shri V. Srinivasan, Advocate Respondent by : Shri Sumer Singh Meena, CIT(DR)(ITAT), Bengaluru. Date of hearing : 01.02.2022 Date of Pronouncement : 14…

Anirudh Murthy Ranga, Mysuru vs. Principal Commissioner of Income Tax, (Central), Bengaluru

In the result, both the appeals of the assessees are dismissed

ITA 676/BANG/2021[2016-17]Status: DisposedITAT Bangalore14 Feb 2022AY 2016-17

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Respondent: Shri Sumer Singh Meena, CIT(DR)(ITAT), Bengaluru
Section 143Section 263Section 54FSection 57

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos. 676 & 677/Bang/2021 Assessment year: 2016-17 1. Anirudh Murthy Ranga PAN: AFHPR 7516J Vs. The Principal Commissioner 2. Guru Pavan Ranga of Income Tax (Central), PAN: ABOPR 2108K Bengaluru. Both r/at Post Box No.52, # 1553, Vani Vilas Road, K.R. Mohalla, Mysuru – 570 004. APPELLANT RESPONDENT Appellants by : Shri V. Srinivasan, Advocate Respondent by : Shri Sumer Singh Meena, CIT(DR)(ITAT), Bengaluru. Date of hearing : 01.02.2022 Date of Pronouncement : 14…

Smt. Zeelia Zeena Mayzean Shenoy, Mangaluru vs. The Assistant Commissioner of Income Tax (International Taxation), Mangaluru

In the result, the appeals filed by the assessee are dismissed

ITA 1716/BANG/2019[2013-14]Status: DisposedITAT Bangalore27 Apr 2020AY 2013-14

Bench: Shri Chandra Poojari

For Appellant: Smt.Sheethal Borkar, AdvocateFor Respondent: Dr.Ganesh R.Ghale, Standing Counsel
Section 143(3)Section 234B

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “SMC-C” , BANGALORE Before Shri Chandra Poojari, Accountant Member IT(IT)A No.1715/Bang/2019 : Asst.Year 2012-2013 IT(IT)A No.1716/Bang/2019 : Asst.Year 2013-2014 Smt.Zeelia Zeena Mayzean Shenoy The Income Tax Officer No.3-65/9, Horizon, Lohithnagar (International Taxation) Vs. Mangalore. 1st Main, 2nd Cross, Ashok Nagar Post Mangalore – 575 006. PAN : AAHPZ0591Q (Appellant) (Respondent) Appellant by : Smt.Sheethal Borkar, Advocate Respondent by : Dr.Ganesh R.Ghale, Standing Counsel Date of Pronouncement: 27.4.2020 Date of Hearing : 20.02.2020 O R D E…

Smt. Zeelia Zeena Mayzean Shenoy, Mangaluru vs. Income Tax Officer (International Taxation), Mangaluru

In the result, the appeals filed by the assessee are dismissed

ITA 1715/BANG/2019[2012-13]Status: DisposedITAT Bangalore27 Apr 2020AY 2012-13

Bench: Shri Chandra Poojari

For Appellant: Smt.Sheethal Borkar, AdvocateFor Respondent: Dr.Ganesh R.Ghale, Standing Counsel
Section 143(3)Section 234B

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “SMC-C” , BANGALORE Before Shri Chandra Poojari, Accountant Member IT(IT)A No.1715/Bang/2019 : Asst.Year 2012-2013 IT(IT)A No.1716/Bang/2019 : Asst.Year 2013-2014 Smt.Zeelia Zeena Mayzean Shenoy The Income Tax Officer No.3-65/9, Horizon, Lohithnagar (International Taxation) Vs. Mangalore. 1st Main, 2nd Cross, Ashok Nagar Post Mangalore – 575 006. PAN : AAHPZ0591Q (Appellant) (Respondent) Appellant by : Smt.Sheethal Borkar, Advocate Respondent by : Dr.Ganesh R.Ghale, Standing Counsel Date of Pronouncement: 27.4.2020 Date of Hearing : 20.02.2020 O R D E…

H.H. Maharajakumari Meenakshideviavaru v. CIT (150 ITR 247) — Cited in 5 Judgments | BharatTax