H.C.) 4. CIT vs. P.M. Electronics Ltd. 313 ITR 161 (Delhi (HC) 5. ACIT v. Ranbaxy Laboratories Ltd.

69 Taxmann.com 185High Court2016#14352 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2019 to 2024.

Sections most often in play

Section 143(3)Section 144CSection 1961Section 482

Judgments citing H.C.) 4. CIT vs. P.M. Electronics Ltd. 313 ITR 161 (Delhi (HC) 5. ACIT v. Ranbaxy Laboratories Ltd.

DCIT, Circle- 8(1), New Delhi vs. E.I. Dupont India P. Ltd., Gurgaon

In the result, the appeal of the assessee is partly allowed and appeal of the revenue is dismissed

ITA 7454/DEL/2017[2008-09]Status: DisposedITAT Delhi18 Dec 2024AY 2008-09

Bench: Shri M. Balaganesh & Shri Sudhir Kumarcorteva Agriscience India Pvt Ltd Vs. Dcit, (Earlier Known As E.I. Dupont P. Circle-11(1), Ltd), 17Th Floor, Tower-C, Dlf New Delhi Cyber Greens, Sector-25A, Phase-3, Gurgaon (Appellant) (Respondent) Pan: Aaace2462M Dcit, Vs. Corteva Agriscience India Circle-11(1), Pvt Ltd (Earlier Known As E.I. Dupont P. Ltd), 17Th New Delhi Floor, Tower-C, Dlf Cyber Greens, Sector-25A, Phase-3, Gurgaon (Appellant) (Respondent) Pan: Aaace2462M Assessee By : Shri Deepak Chopra, Adv Shri Harpreet Singh Ajmani, Adv Shri Pulkit Pandey, Adv Revenue By: Shri Chetan Rao, Cit Dr Date Of Hearing 25/09/2024 Date Of Pronouncement 19/12/2024

For Appellant: Shri Deepak Chopra, AdvFor Respondent: Shri Chetan Rao, CIT DR
Section 144C

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I”: NEW DELHI BEFORE SHRI M. BALAGANESH, ACCOUNTANT MEMBER AND SHRI SUDHIR KUMAR, JUDICIAL MEMBER Corteva Agriscience India Pvt Ltd Vs. DCIT, (earlier known as E.I. DuPont P. Circle-11(1), Ltd), 17th Floor, Tower-C, DLF New Delhi Cyber Greens, Sector-25A, Phase-3, Gurgaon (Appellant) (Respondent) PAN: AAACE2462M DCIT, Vs. Corteva Agriscience India Circle-11(1), Pvt Ltd (earlier known as E.I. DuPont P. Ltd), 17th New Delhi Floor, Tower-C, DLF Cyber Greens, Sector-25A, Phase-3, Gurgaon (Appellant) (Respondent) PAN: AAACE2462M Assessee by : Shri Deepak Chopra, Adv Shri Harp…

E.I. Dupont India P. Ltd., Gurgaon vs. DCIT, Circle- 11(1), New Delhi

In the result, the appeal of the assessee is partly allowed and appeal of the revenue is dismissed

ITA 6879/DEL/2017[2008-09]Status: DisposedITAT Delhi18 Dec 2024AY 2008-09

Bench: Shri M. Balaganesh & Shri Sudhir Kumarcorteva Agriscience India Pvt Ltd Vs. Dcit, (Earlier Known As E.I. Dupont P. Circle-11(1), Ltd), 17Th Floor, Tower-C, Dlf New Delhi Cyber Greens, Sector-25A, Phase-3, Gurgaon (Appellant) (Respondent) Pan: Aaace2462M Dcit, Vs. Corteva Agriscience India Circle-11(1), Pvt Ltd (Earlier Known As E.I. Dupont P. Ltd), 17Th New Delhi Floor, Tower-C, Dlf Cyber Greens, Sector-25A, Phase-3, Gurgaon (Appellant) (Respondent) Pan: Aaace2462M Assessee By : Shri Deepak Chopra, Adv Shri Harpreet Singh Ajmani, Adv Shri Pulkit Pandey, Adv Revenue By: Shri Chetan Rao, Cit Dr Date Of Hearing 25/09/2024 Date Of Pronouncement 19/12/2024

For Appellant: Shri Deepak Chopra, AdvFor Respondent: Shri Chetan Rao, CIT DR
Section 144C

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I”: NEW DELHI BEFORE SHRI M. BALAGANESH, ACCOUNTANT MEMBER AND SHRI SUDHIR KUMAR, JUDICIAL MEMBER Corteva Agriscience India Pvt Ltd Vs. DCIT, (earlier known as E.I. DuPont P. Circle-11(1), Ltd), 17th Floor, Tower-C, DLF New Delhi Cyber Greens, Sector-25A, Phase-3, Gurgaon (Appellant) (Respondent) PAN: AAACE2462M DCIT, Vs. Corteva Agriscience India Circle-11(1), Pvt Ltd (earlier known as E.I. DuPont P. Ltd), 17th New Delhi Floor, Tower-C, DLF Cyber Greens, Sector-25A, Phase-3, Gurgaon (Appellant) (Respondent) PAN: AAACE2462M Assessee by : Shri Deepak Chopra, Adv Shri Harp…

Taj Granites Pvt. Ltd., Jaipur vs. DCIT CPC, Bengaluru

In the result, the appeal of the assessees is allowed

ITA 80/JPR/2022[2019-20]Status: DisposedITAT Jaipur25 Apr 2022AY 2019-20
For Appellant: Shri Manish Agarwal (C.A.) &For Respondent: Ms. Monisha Choudhary (JCIT) a
Section 143(1)(a)Section 36(1)(va)Section 43B

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”SMC” JAIPUR MkWa- ,l-lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 79 & 80/JP/2022 fu/kZkj.k o"kZ@Assessment Years : 2018-19 & 2019-20 cuke Taj Granites Pvt. Ltd. DCIT, B-307(A), Road No. 14 VKI Area, Vs. CPC, Jaipur. Bengaluru. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAACT 6785 C vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vihy la-@ITA. No. 311/JP/2021 fu/kZkj.k o"kZ@Assessment Years : 2018-1…

Taj Granites Pvt. Ltd., Jaipur vs. DCIT CPC, Bengaluru

In the result, the appeal of the assessees is allowed

ITA 79/JPR/2022[2018-19]Status: DisposedITAT Jaipur25 Apr 2022AY 2018-19
For Appellant: Shri Manish Agarwal (C.A.) &For Respondent: Ms. Monisha Choudhary (JCIT) a
Section 143(1)(a)Section 36(1)(va)Section 43B

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”SMC” JAIPUR MkWa- ,l-lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 79 & 80/JP/2022 fu/kZkj.k o"kZ@Assessment Years : 2018-19 & 2019-20 cuke Taj Granites Pvt. Ltd. DCIT, B-307(A), Road No. 14 VKI Area, Vs. CPC, Jaipur. Bengaluru. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAACT 6785 C vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vihy la-@ITA. No. 311/JP/2021 fu/kZkj.k o"kZ@Assessment Years : 2018-1…

Rajesh Motors (Auto) Private Limited, Jaipur vs. ITO Ward 5(1), Jaipur

In the result, the appeal of the assessees is allowed

ITA 311/JPR/2021[2018-19]Status: DisposedITAT Jaipur25 Apr 2022AY 2018-19
For Appellant: Shri Manish Agarwal (C.A.) &For Respondent: Ms. Monisha Choudhary (JCIT) a
Section 143(1)(a)Section 36(1)(va)Section 43B

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”SMC” JAIPUR MkWa- ,l-lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 79 & 80/JP/2022 fu/kZkj.k o"kZ@Assessment Years : 2018-19 & 2019-20 cuke Taj Granites Pvt. Ltd. DCIT, B-307(A), Road No. 14 VKI Area, Vs. CPC, Jaipur. Bengaluru. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAACT 6785 C vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vihy la-@ITA. No. 311/JP/2021 fu/kZkj.k o"kZ@Assessment Years : 2018-1…

DCIT, Gurgaon vs. M/S. Siemens Power Engg. Pvt. Ltd., Gurgaon

ITA 4754/DEL/2014[2008-09]Status: DisposedITAT Delhi15 Apr 2019AY 2008-09

Bench: Shri Kuldip Singh & Shri Prashant Maharishidcit, Circle 2, Vs. M/S. Siemens Power Engg. Pvt. Ltd., Gurgaon. Sector 18, Maruti Industry Area, Gurgaon.

For Appellant: Shri Percy Pardiwala, Senior AdvocateFor Respondent: Shri H.K. Choudhary, CIT DR
Section 10BSection 19BSection 92CSection 92C(3)Section 92D

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘I-2’ : NEW DELHI) BEFORE SHRI KULDIP SINGH, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER DCIT, Circle 2, vs. M/s. Siemens Power Engg. Pvt. Ltd., Gurgaon. Sector 18, Maruti Industry Area, Gurgaon. (PAN : AACCS5323F) M/s. Siemens Power Engg. Pvt. Ltd., vs. DCIT, Circle 2, Sector 18, Maruti Industry Area, Gurgaon. Gurgaon. (PAN : AACCS5323F) (APPLICANT) (RESPONDENT) ASSESSEE BY : Shri Percy Pardiwala, Senior Advocate REVENUE BY : Shri H.K. Choudhary, CIT DR Shri Rakesh Kumar, Senior DR Date of Hearing : 19.03.2019 Date of Order : 15.04.2019…

Siemens Power Engineering Pvt. Ltd., Gurgaon vs. ACIT, Gurgaon

ITA 4751/DEL/2014[2008-09]Status: DisposedITAT Delhi15 Apr 2019AY 2008-09

Bench: Shri Kuldip Singh & Shri Prashant Maharishidcit, Circle 2, Vs. M/S. Siemens Power Engg. Pvt. Ltd., Gurgaon. Sector 18, Maruti Industry Area, Gurgaon.

For Appellant: Shri Percy Pardiwala, Senior AdvocateFor Respondent: Shri H.K. Choudhary, CIT DR
Section 10BSection 19BSection 92CSection 92C(3)Section 92D

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘I-2’ : NEW DELHI) BEFORE SHRI KULDIP SINGH, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER DCIT, Circle 2, vs. M/s. Siemens Power Engg. Pvt. Ltd., Gurgaon. Sector 18, Maruti Industry Area, Gurgaon. (PAN : AACCS5323F) M/s. Siemens Power Engg. Pvt. Ltd., vs. DCIT, Circle 2, Sector 18, Maruti Industry Area, Gurgaon. Gurgaon. (PAN : AACCS5323F) (APPLICANT) (RESPONDENT) ASSESSEE BY : Shri Percy Pardiwala, Senior Advocate REVENUE BY : Shri H.K. Choudhary, CIT DR Shri Rakesh Kumar, Senior DR Date of Hearing : 19.03.2019 Date of Order : 15.04.2019…

H.C.) 4. CIT vs. P.M. Electronics Ltd. 313 ITR 161 (Delhi (HC) 5. ACIT v. Ranbaxy Laboratories Ltd. (69 Taxmann.com 185) — Cited in 7 Judgments | BharatTax