M/S Swabhimani Souharda Credit Co Operative Ltd vs. Income Tax Officer (ITO) Ward-5(2)(3)
In the result, Writ appeals stand dismissed
ITA/832/2018HC Karnataka20 Dec 2021
Bench: S.SUJATHA,S RACHAIAH
Section 143(3)Section 260Section 4
…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 20TH DAY OF DECEMBER, 2021 PRESENT THE HON’BLE MRS.JUSTICE S.SUJATHA AND THE HON’BLE MR. JUSTICE S.RACHAIAH W.A.No.378/2020 (T – IT) C/w W.A.No.406/2020 (T – IT) & I.T.A.No.832/2018 c/w I.T.A.No.833/2018, I.T.A.No.869/2018, I.T.A.No.295/2019 & I.T.A.No.330/2019 IN W.A.No378/2020: BETWEEN : 1 . THE GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE CENTRAL BOARD OF DIRECT TAXES (CBDT) INCOME TAX DEPARTMENT, NORTH BLOCK, GATE NO.2, NEW DELHI-110001 REP BY ITS DIRECTOR/PRINCIPAL SECRETARY 2 . THE PR…