GUJARAT Peass Industrial\nEngineers (P.) Ltd. v. Deputy Commissioner of Income-tax\n16.\n

114 Taxmann.com 718High Court2020#16508 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2020 to 2025.

Issues it is cited on

Judgments citing GUJARAT Peass Industrial\nEngineers (P.) Ltd. v. Deputy Commissioner of Income-tax\n16.\n

GUJARAT Peass Industrial\nEngineers (P.) Ltd. v. Deputy Commissioner of Income-tax\n16.\n (114 Taxmann.com 718) — Cited in 5 Judgments | BharatTax