Gujarat Insecticides Ltd. v. Deputy Commissioner of Income-tax*

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judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2016 to 2023.

Judgments citing Gujarat Insecticides Ltd. v. Deputy Commissioner of Income-tax*

ACIT Cir -4(2) (1), Thane vs. M/S. Mukti Gold Pvt. Ltd, Mumbai

Appeal is partly allowed for statistical purpose and the assessee’s C

ITA 1804/MUM/2022[2017-18]Status: DisposedITAT Mumbai17 Feb 2023AY 2017-18

Section 143(3)Section 37(1)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI SHRI VIKAS AWASTHY, JUDICIAL MEMBER & SHRI B.M. BIYANI, ACCOUNTANT MEMBER I.T.A. No. 1804/Mum/2022 (A.Y. 2017-18) ACIT, Cir-4(2)(2), Mumbai M/s Mukti Gold Pvt. Ltd. Room No. 642, A-103,104,105, 6th Floor, Glitz mall, Aaykar Bhavan, Vs. Kalbadevi Road, M.K. Road, Mumbai-400020 99, Vithalwadi, Mumbai-400002 PAN AAHCM9068J (Appellant) (Respondent) C.O. No. 116/Mum/2022 (A.Y. 2017-18) M/s Mukti Gold Pvt. Ltd. Vs. ACIT, Cir-4(2)(2), Mumbai A-103,104,105, Room No. 642, Glitz mall, 6th Floor, Kalbadevi Road, Aaykar Bhavan, 99, Vithalwadi, M.K. Road, Mumbai-400002 Mu…

Avlon Syntex Pvt. Ltd., Surat vs. The DCIT, Circle-1, Surat

In the result, appeal of the assessee is dismissed

ITA 1052/AHD/2016[2011-12]Status: DisposedITAT Surat16 May 2019AY 2011-12

Bench: Shri Bhavnesh Saini & Shri O.P.Meenaआ.अ.सं./I.T.A.No.1052/Ahd/2016 "नधा"रण वष"/Assessment Year : 2011-12 Avlon Syntex Pvt. Ltd., Vs The Deputy Commissioner 2Nd Floor, Vishwakarma Chambers, . Of Income Tax, Majuragate, Ring Road, Surat – 395002. Circle-1, Surat – 395 001. [Pan: Aacca 0034 B] अपीलाथ" Appellant ""यथ"/Respondent "नधा"रती क" ओर से /Assessee By: Shri Hiren Vepari – Ca राज"व क" ओर से /Revenue By: Shri Prasoon Kabra - Sr.Dr

For Appellant: Shri Hiren Vepari – CAFor Respondent: Shri Prasoon Kabra - Sr.DR

Section 131

…Arlon Syntex Pvt. Ltd., vs DCIT, Circle-1, Surat /ITA No.1052/AHD/2016 Page 1 of 10 आयकर अपील"य अ"धकरण,सुरत "यायपीठ, सुरत IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND SHRI O.P.MEENA, ACCOUNTANT MEMBER आ.अ.सं./I.T.A.No.1052/AHD/2016 "नधा"रण वष"/Assessment Year : 2011-12 Avlon Syntex Pvt. Ltd., Vs The Deputy Commissioner 2nd Floor, Vishwakarma Chambers, . of Income Tax, Majuragate, Ring Road, Surat – 395002. Circle-1, Surat – 395 001. [PAN: AACCA 0034 B] अपीलाथ" Appellant ""यथ"/Respondent "नधा"रती क" ओर से /Assessee by: Shri Hiren Vepari – CA राज"व क" ओर स…

Debottor Trust Estate of Rammohan Mullick, Kolkata vs. ITO, Ward - 43(4), Kolkata

In the result, assessee’s appeal is partly allowed for statistical purpose and that or Revenue is dismissed

ITA 216/KOL/2016[2002-2003]Status: DisposedITAT Kolkata26 Aug 2016AY 2002-2003

Bench: Shri N.V.Vasudevan & Shri Waseem Ahmed

Section 143(3)Section 194C(1)Section 194JSection 36(1)(iii)Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “C” KOLKATA Before Shri N.V.Vasudevan, Judicial Member and Shri Waseem Ahmed, Accountant Member ITA No.216 & 327/Kol/2016 Assessment Year :2009-10 M/s Uluberia Coke Oven V/s. JCIT, Range-56, 3, Plant, C/o Salarpuria Govt. Place (West) Jajodia & Co., 7, Kolkata-700 001 Chittaranjan Avenue, Kolkata-700 072 [PAN No.AABFU 2589 D] DCIT, Circle-56, 3 Govt. V/s. M/s Ulberia Coke Oven Plae (West), 2nd Floor, Plant, 2, Barrotto Lane, 1st Floor, Room No 105, Kolkata-700 001 Kolkata-700 069 .. अपीलाथ" /Appellant ""यथ"/Respondent Shri S. Jhajharia & आवेदक क" ओर से/By As…