GSR Technology (India) (P.) Ltd. v. AGIT

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judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2019 to 2023.

Judgments citing GSR Technology (India) (P.) Ltd. v. AGIT

Dic India Ltd., Kolkata vs. DCIT, Circle - 10(1), Kolkata

In the result, the appeal of the assessee is allowed

ITA 2084/KOL/2018[2014-15]Status: DisposedITAT Kolkata04 Jan 2023AY 2014-15

Bench: Shri Rajesh Kumar & Shri Sonjoy Sarmai.T.A. No. 2084/Kol/2018 Assessment Year: 2014-2015 Dic India Limited,..................................Appellant Transport Depot Road, Kolkata-700088 [Pan: Aabcc0703C] -Vs.- Deputy Commissioner Of Income Tax,......Respondent Circle-10(1), Aayakarbhawan, P-7, Chowringhee Square, Kolkata-700069 Appearances By: Shri Akkaldudhwewala, A.R., Appeared On Behalf Of The Assessee Shri Hukumasema, Cit, Appeared On Behalf Of The Revenue

Section 144CSection 144C(5)

…ITA No. 2084/KOL/2018 Assessment Year: 2014-2015 DIC India Limited IN THE INCOME TAX APPELLATE TRIBUNAL, ‘C’ BENCH, KOLKATA Before Shri Rajesh Kumar,Accountant Member & Shri Sonjoy Sarma, Judicial Member I.T.A. No. 2084/KOL/2018 Assessment Year: 2014-2015 DIC India Limited,..................................Appellant Transport Depot Road, Kolkata-700088 [PAN: AABCC0703C] -Vs.- Deputy Commissioner of Income Tax,......Respondent Circle-10(1), AayakarBhawan, P-7, Chowringhee Square, Kolkata-700069 Appearances by: Shri AkkalDudhwewala, A.R., appeared on behalf of the assessee Shri HukumaSema, CIT, appeared on beha…

Bertelsmann Marketing Services India Pvt. Ltd., New Delhi vs. ACIT, New Delhi

Appeal of the assessee is partly allowed

ITA 6577/DEL/2016[2012-13]Status: DisposedITAT Delhi12 Nov 2021AY 2012-13

Bench: Ms Suchitra Kamble & Dr. B. R. R. Kumar(Through Video Conferencing) Vs Majorel India Pvt. Ltd. Acit (“Company”) (Earlier Known Circle 4(2) As Bertelsmann Marketing New Delhi Services India Pvt. Ltd.)215, Second Floor, Suneja Tower- Ii, District Centre, Janakpuri, New Delhi Aabcb8378G (Appellant) (Respondent) Appellant By Sh. Vishal Kalra, Adv & Sh. Yishu Goel, Adv Respondent By Sh. F. R. Meena, Sr. Dr Date Of Hearing 17.08.2021 Date Of Pronouncement 12.11.2021

Section 144CSection 271Section 92Section 92CSection 92C(3)

…1 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘I-1’ NEW DELHI BEFORE MS SUCHITRA KAMBLE, JUDICIAL MEMBER AND DR. B. R. R. KUMAR, ACCOUNTANT MEMBER (THROUGH VIDEO CONFERENCING) Vs Majorel India Pvt. Ltd. ACIT (“Company”) (earlier known Circle 4(2) as Bertelsmann Marketing New Delhi Services India Pvt. Ltd.)215, Second Floor, Suneja Tower- II, District Centre, Janakpuri, New Delhi AABCB8378G (APPELLANT) (RESPONDENT) Appellant by Sh. Vishal Kalra, Adv & Sh. Yishu Goel, Adv Respondent by Sh. F. R. Meena, Sr. DR Date of Hearing 17.08.2021 Date of Pronouncement 12.11.2021 ORDER PER SUCHITRA KAMBLE, JM This…

ACIT, Circle - 2(2), Kolkata vs. M/S. Netguru Ltd., Kolkata

In the result, appeal filed by the Revenue is dismissed

ITA 1799/KOL/2018[2011-12]Status: DisposedITAT Kolkata24 Apr 2019AY 2011-12

Bench: Shri S.S.Godara, Jm &Dr. A.L.Saini, Am आयकरअपीलसं./Ita No.1799/Kol/2018 (िनधा"रणवष" / Assessment Year: 2011-12) Acit, Circle-2(2), Kolkata Vs. M/S Netguru Ltd.

For Appellant: Shri Sanjay Paul, JCIT, Sr. DRFor Respondent: Shri Anup Sinha, ACA and Rituparna Sinha, ACA

Section 143(3)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL “C”, BENCH KOLKATA BEFORE SHRI S.S.GODARA, JM &DR. A.L.SAINI, AM आयकरअपीलसं./ITA No.1799/Kol/2018 (िनधा"रणवष" / Assessment Year: 2011-12) ACIT, Circle-2(2), Kolkata Vs. M/s Netguru Ltd. E2-4, Block GP, Sector-V, Salt Lake, Kolkata-700091. "थायीलेखासं./जीआइआरसं./PAN/GIR No. : AABCR 5109 B (Appellant) .. (Respondent) Appellant by : Shri Sanjay Paul, JCIT, Sr. DR Respondent by : Shri Anup Sinha, ACA and Rituparna Sinha, ACA सुनवाईकीतारीख/ Date of Hearing : 06/02/2019 घोषणाकीतारीख/Date of Pronouncement : 24/04/2019 आदेश / O R D E R Per Dr. Arjun Lal Saini, AM: The captioned…