SANJIV KRISHNAKANT ASHTAMKAR,MUMBAI vs. INCOME TAX OFFICER 3(3), MUMBAI
In the result, the appeal of the assessee in ITA no
ITA 6579/MUM/2017[2009-10]Status: DisposedITAT Mumbai23 Aug 2019AY 2009-10
Bench: Shri Sandeep Gosain & Shri Ramit Kocharआयकर अपीऱ सं./I.T.A. No.6579/Mum/2017 (नििाारण वर्ा / Assessment Year: 2009-10) बिाम/ Shri. Sanjiv Krishnakant Income Tax Officer 3(3) Ashtamkar Room No.8, B Wing, B-2, Ratna Umaid Ashar It Park, V. Residency, Pipe Line Road, Rd No. 16-Z, Luiswadi, Thane 400604 Wagle Industrial Estate, Maharashtra Thane (W)- 400604 Maharashtra स्थायी ऱेखा सं./ Pan: Abbpa3596K (अपीऱाथी /Appellant) (प्रत्यथी / Respondent) .. Assessee By: Shri. Kishore Poddar Revenue By: Shri. Ajai Pratap Singh (Sr. Ar) सुनवाई की तारीख /Date Of Hearing : 25.06.2019 घोषणा की तारीख /Date Of Pronouncement : 23.08.2019 आदेश / O R D E R Per Ramit Kochar: This Appeal, Filed By Assessee, Being Ita No. 6579/Mum/2017, Is Directed Against Appellate Order Dated 31.08.2017 In Appeal No. Pn/Cit(A)-2/Ito Wd-3(3)/Thn/83/2017-18, Passed By Learned Commissioner Of Income Tax (Appeals)-2, Pune (Hereinafter Called “The Cit(A)”), For Assessment Year(Ay) 2009-10, The Appellate Proceedings Had Arisen Before Learned Cit(A) From Penalty Order Dated 27.03.2014 Passed By Learned Assessing Officer (Hereinafter Called “The Ao”) U/S 271(1)(C) Of The Income-Tax Act, 1961 (Hereinafter Called “The Act”) For Ay: 2009-10. I.T.A. No.6579/Mum/2017
For Appellant: Shri. Kishore PoddarFor Respondent: Shri. Ajai Pratap Singh (Sr. AR)
Section 143(3)Section 271(1)(c)
…आयकर अपीऱीय अधिकरण “G” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER आयकर अपीऱ सं./I.T.A. No.6579/Mum/2017 (नििाारण वर्ा / Assessment Year: 2009-10) बिाम/ Shri. Sanjiv Krishnakant Income Tax Officer 3(3) Ashtamkar Room No.8, B Wing, B-2, Ratna Umaid Ashar IT Park, v. Residency, Pipe Line Road, Rd No. 16-Z, Luiswadi, Thane 400604 Wagle Industrial Estate, Maharashtra Thane (W)- 400604 Maharashtra स्थायी ऱेखा सं./ PAN: ABBPA3596K (अपीऱाथी /Appellant) (प्रत्यथी / Respondent) .. Assessee by: Shri. Kishor…
