Greenwoods Govt. Officers Welfare Society v. DCIT

160 Taxmann.com 237High Court2024#19367 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2024 to 2026.

Sections most often in play

Section 143(3)Section 271(1)(c)Section 11Section 12Section 12AASection 147Section 148Section 2(15)

Issues it is cited on

section 270section 270alevy of penaltysection 27section 25interestnfac

Judgments citing Greenwoods Govt. Officers Welfare Society v. DCIT

Smt. Urmila Dhelia, Mumbai vs. Income Tax Officer Ward 23(3)(1), Mumbai

In the result, the appeal filed by the assessee stands allowed

ITA 4204/MUM/2025[2018-19]Status: DisposedITAT Mumbai20 Jan 2026AY 2018-19

Bench: Shri Sandeep Gosain & Shri Arun Khodpia

Section 143(3)Section 250Section 270Section 270ASection 270A(2)(a)Section 270A(9)Section 270A(9)(a)Section 274

…1 IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER & SHRI ARUN KHODPIA, ACCOUNTANT MEMBER I.T.A. No. 4204/Mum/2025 A.Y: 2018-19 Smt. Urmila Dhelia Vs ITO, Ward -23(3)(1) D 67/651 MIG Colony, Piramal Chambers, Kala Nagar, Bandhra (E), Lalbaug, Mumbai – 400 Mumbai – 400051. 012. PAN – AAEPD1367R (Appellant) (Respondent) Assessee by Shri Karsh Kapadia Revenue by Shri Vivek Permpurna, CIT DR Date of Hearing 13.01.2026 Date of Pronouncement 20.01.2026 ORDER Per: SHRI. SANDEEP GOSAIN, J.M.: The present appeal has been filed by the assessee challenging the impugned orde…

Assistant Commissioner of Income Tax, Mumbai vs. Nevales Networks Private Limited, Mumbai

In the result, the appeal of the Revenue is dismissed

ITA 4827/MUM/2025[2013-14]Status: DisposedITAT Mumbai17 Nov 2025AY 2013-14

Bench: Shri Vikram Singh Yadav & Shri Sandeep Singh Karhailassessment Year : 2013-14 Dcit, Circle-14(1)(1), M/S. Nevales Networks Pvt. Ltd., Room No. 432, 4Th Floor, The Capital, Aayakar Bhavan, Vs. Level 7, Plot-C70, M.K.Road, G Block, Mumbai-400020. Bandra Kurla Complex, Bandra (East), Mumbai-400051. Pan : Aadcn1748A (Appellant) (Respondent) Assessee By : Shri Piyush Chhajed Revenue By : Shri Leyaqat Ali Aafaqui

For Appellant: Shri Piyush ChhajedFor Respondent: Shri Leyaqat Ali Aafaqui
Section 143(3)Section 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI “B” BENCH : MUMBAI BEFORE SHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER AND SHRI SANDEEP SINGH KARHAIL, JUDICIAL MEMBER Assessment Year : 2013-14 DCIT, Circle-14(1)(1), M/s. Nevales Networks Pvt. Ltd., Room No. 432, 4th Floor, The Capital, Aayakar Bhavan, vs. Level 7, Plot-C70, M.K.Road, G Block, Mumbai-400020. Bandra Kurla Complex, Bandra (East), Mumbai-400051. PAN : AADCN1748A (Appellant) (Respondent) Assessee by : Shri Piyush Chhajed Revenue by : Shri Leyaqat Ali Aafaqui Date of Hearing : 06-11-2025 Date of Pronouncement : 17-11-2025 O R D E R PER VIKRAM SINGH YADAV,…

The ITO, (Exemptions), Ward-2, Ahmedabad vs. The Gujarat Institute of Housing & Estate Developers, Ahmedabad

In the result, the appeal of the Department is allowed

ITA 1022/AHD/2017[2011-12]Status: DisposedITAT Ahmedabad08 Jan 2025AY 2011-12

Bench: Dr. Brr Kumar & Shri Siddhartha Nautiyal

For Appellant: Shri Waghe Prasad Rao, Sr. DRFor Respondent: Shri S. N. Soparkar, Sr. Advocate
Section 11Section 12ASection 25Section 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, AHMEDABAD BEFORE DR. BRR KUMAR, VICE PRESIDENT & SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER I.T.A. No.1022/Ahd/2017 (Assessment Year: 2011-12) Income Tax Officer (Exemptions) Vs. The Gujarat Institute of Ward-2, Housing & Estate Developers, Ahmedabad GIHED Bhavan Site Office, GIHED Lane, Nr. Maple County, B/h. Ornet Park, Pakwan Sindhu Bhavan Road, Shilaj, Ahmedabad [PAN No.AACCT8104H] (Appellant) .. (Respondent) Appellant by : Shri Waghe Prasad Rao, Sr. DR Respondent by: Shri S. N. Soparkar, Sr. Advocate 15.10.2024 Date of Hearing Date of Pronouncement 08.01.2025…

Shri Ram Co.Op. Credit Society Limited, Dahod vs. The ACIT., Panchmahal Circle, Godhra

The appeal of the assessee is allowed

ITA 1412/AHD/2024[2017-18]Status: DisposedITAT Ahmedabad08 Oct 2024AY 2017-18

Bench: Dr. Brr Kumarasstt.Year : 2017-18 Shri Ram Co-Op Credit Society Ltd. Acit, Panchmahal 0, Chakaliya Road Vs Circle Dahod. Godhra. Pan : Aagas 4007 A (Applicant) (Responent) : Assessee By Ms.Urvashi Shodhan, Ar Revenue By : Shri Ravindra, Sr.Dr सुनवाई क" तारीख/Date Of Hearing : 08/10/2024 घोषणा क" तारीख /Date Of Pronouncement: 08/10/2024 आदेश आदेश/O R D E R आदेश आदेश

For Respondent: Shri Ravindra, SR.DR
Section 250Section 270Section 270ASection 270A(9)Section 80PSection 9

…IN THE INCOME TAX APPELLATE TRIBUNAL “SMC” BENCH, AHMEDABAD ] ] BEFORE DR. BRR KUMAR ACCOUNTANT MEMBER Asstt.Year : 2017-18 Shri Ram Co-op Credit Society Ltd. ACIT, Panchmahal 0, Chakaliya Road Vs Circle Dahod. Godhra. PAN : AAGAS 4007 A (Applicant) (Responent) : Assessee by Ms.Urvashi Shodhan, AR Revenue by : Shri Ravindra, SR.DR सुनवाई क" तारीख/Date of Hearing : 08/10/2024 घोषणा क" तारीख /Date of Pronouncement: 08/10/2024 आदेश आदेश/O R D E R आदेश आदेश This is assessee’s appeal against the order of the ld.Commissioner of Income Tax (Appeal), National Faceless Appeal Centre (NFAC), Delhi dated 11.06.2023 for…