Green Infra Limited v. ITO-20

38 Taxmann.com 238High Court2013#17796 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2024 to 2024.

Issues it is cited on

section 56(2)(viia)section 56(1)dcf methodsection 56(2)(viib)valuation of sharesshare capital and share premiumicdsmere change of opinionsection 56(2)change of opinionfair market valueshare application money

Judgments citing Green Infra Limited v. ITO-20

Asst. Commissioner of Income Tax, Mumbai vs. Aadhaar Wholesale Trading and Distribution Ltd., Mumbai

ITA 2653/MUM/2023[2011-12]Status: DisposedITAT Mumbai05 Apr 2024AY 2011-12

Bench: Shri Amit Shukla & Shri, S Rifaur Rahman

For Appellant: Respondent byFor Respondent: Shri. Madhur Agrawal
Section 143(1)Section 143(3)Section 147Section 56(2)(viib)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI, S RIFAUR RAHMAN, ACCOUNTANT MEMBER ITA No. 2653/Mum/2023 (A.Y. 2011-12) ITA No. 2635/Mum/2023 (A.Y. 2012-13) ITA No. 2651/Mum/2023 (A.Y. 2013-14) ITA No. 2650/Mum/2023 (A.Y. 2014-15) ITA No. 2646/Mum/2023 (A.Y. 2017-18) ACIT-1(1)(1) 579, Aaykar Bhavan, M. K. Road, Mumbai-400020 Vs. M/s. Aadhaar Wholesale Trading and Distribution Ltd. Knowledge House, Shyam Nagar, JV Link Road, Jogeshwari-East, S.O., Mumbai-400060 स्थायी लेखा सं./जीआइआर सं./ PAN/GIR No: AAFCA8793G Appellant .. Respondent C.O. No. 119/Mum/2023 (A…

Asst. Commissioner of Income Tax, Mumbai vs. Aadhaar Wholesale Trading and Distribution Ltd., Mumbai

ITA 2651/MUM/2023[2013-14]Status: DisposedITAT Mumbai05 Apr 2024AY 2013-14

Bench: Shri Amit Shukla & Shri, S Rifaur Rahman

For Appellant: Shri. Madhur AgrawalFor Respondent: Shri. Ajay Chandra &
Section 143(1)Section 143(3)Section 147Section 56(2)(viib)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI, S RIFAUR RAHMAN, ACCOUNTANT MEMBER ITA No. 2653/Mum/2023 (A.Y. 2011-12) ITA No. 2635/Mum/2023 (A.Y. 2012-13) ITA No. 2651/Mum/2023 (A.Y. 2013-14) ITA No. 2650/Mum/2023 (A.Y. 2014-15) ITA No. 2646/Mum/2023 (A.Y. 2017-18) ACIT-1(1)(1) 579, Aaykar Bhavan, M. K. Road, Mumbai-400020 Vs. M/s. Aadhaar Wholesale Trading and Distribution Ltd. Knowledge House, Shyam Nagar, JV Link Road, Jogeshwari-East, S.O., Mumbai-400060 स्थायी लेखा सं./जीआइआर सं./ PAN/GIR No: AAFCA8793G Appellant .. Respondent C.O. No. 119/Mum/2023 (A…

Asst. Commissioner of Income Tax, Mumbai vs. Aadhaar Wholesale Trading and Distribution Ltd., Mumbai

ITA 2650/MUM/2023[2014]Status: DisposedITAT Mumbai05 Apr 2024

Bench: Shri Amit Shukla & Shri, S Rifaur Rahman

For Appellant: Shri. Madhur AgrawalFor Respondent: Shri. Ajay Chandra &
Section 143(1)Section 143(3)Section 147Section 56(2)(viib)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI, S RIFAUR RAHMAN, ACCOUNTANT MEMBER ITA No. 2653/Mum/2023 (A.Y. 2011-12) ITA No. 2635/Mum/2023 (A.Y. 2012-13) ITA No. 2651/Mum/2023 (A.Y. 2013-14) ITA No. 2650/Mum/2023 (A.Y. 2014-15) ITA No. 2646/Mum/2023 (A.Y. 2017-18) ACIT-1(1)(1) 579, Aaykar Bhavan, M. K. Road, Mumbai-400020 Vs. M/s. Aadhaar Wholesale Trading and Distribution Ltd. Knowledge House, Shyam Nagar, JV Link Road, Jogeshwari-East, S.O., Mumbai-400060 PAN/GIR No: AAFCA8793G Appellant .. Respondent C.O. No. 119/Mum/2023 (Arising out of ITA No. 2653/M…

Asst. Commissioner of Income Tax, Mumbai vs. Aadhaar Wholesale Trading and Distribution Ltd., Mumbai

ITA 2646/MUM/2023[2017-18]Status: DisposedITAT Mumbai05 Apr 2024AY 2017-18

Bench: Shri Amit Shukla & Shri, S Rifaur Rahman

For Appellant: Shri. Madhur AgrawalFor Respondent: Shri. Ajay Chandra &
Section 143(1)Section 143(3)Section 147Section 56(2)(viib)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI, S RIFAUR RAHMAN, ACCOUNTANT MEMBER ITA No. 2653/Mum/2023 (A.Y. 2011-12) ITA No. 2635/Mum/2023 (A.Y. 2012-13) ITA No. 2651/Mum/2023 (A.Y. 2013-14) ITA No. 2650/Mum/2023 (A.Y. 2014-15) ITA No. 2646/Mum/2023 (A.Y. 2017-18) ACIT-1(1)(1) 579, Aaykar Bhavan, M. K. Road, Mumbai-400020 Vs. M/s. Aadhaar Wholesale Trading and Distribution Ltd. Knowledge House, Shyam Nagar, JV Link Road, Jogeshwari-East, S.O., Mumbai-400060 स्थायी लेखा सं./जीआइआर सं./ PAN/GIR No: AAFCA8793G Appellant .. Respondent C.O. No. 119/Mum/2023 (A…

ACIT, Mumbai vs. Aadhaar Wholesale Trading and Distribution Ltd., Mumbai

ITA 2635/MUM/2023[2012-13]Status: DisposedITAT Mumbai05 Apr 2024AY 2012-13

Bench: Shri Amit Shukla & Shri, S Rifaur Rahman

For Appellant: Shri. Madhur AgrawalFor Respondent: Shri. Ajay Chandra &
Section 143(1)Section 143(3)Section 147Section 56(2)(viib)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI, S RIFAUR RAHMAN, ACCOUNTANT MEMBER ITA No. 2653/Mum/2023 (A.Y. 2011-12) ITA No. 2635/Mum/2023 (A.Y. 2012-13) ITA No. 2651/Mum/2023 (A.Y. 2013-14) ITA No. 2650/Mum/2023 (A.Y. 2014-15) ITA No. 2646/Mum/2023 (A.Y. 2017-18) ACIT-1(1)(1) 579, Aaykar Bhavan, M. K. Road, Mumbai-400020 Vs. M/s. Aadhaar Wholesale Trading and Distribution Ltd. Knowledge House, Shyam Nagar, JV Link Road, Jogeshwari-East, S.O., Mumbai-400060 PAN/GIR No: AAFCA8793G Appellant Respondent C.O. No. 119/Mum/2023 (Arising out of ITA No. 2653/Mum/…

Green Infra Limited v. ITO-20 (38 Taxmann.com 238) — Cited in 5 Judgments | BharatTax