Green Acres Educational Trust v. DCIT

70 Taxmann.com 347Reported decision2016#21296 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2017 to 2025.

Sections most often in play

Section 10(23C)Section 11Section 12AASection 12ASection 12ABSection 13(2)(g)Section 13(3)Section 142(1)

Judgments citing Green Acres Educational Trust v. DCIT

M/S Natya Niketan School of Bharatanatyam Trust, Layabhinaya Padmanabhanagar Bengaluru vs. Commissioner of Income Tax (Exemptions) Bangalore, Bengaluru Karanataka

In the result, the appeal filed by the assessee is allowed for statistical purposes

ITA 2430/BANG/2024[2024-25]Status: DisposedITAT Bangalore26 Feb 2025AY 2024-25

Bench: Shri Laxmi Prasad Sahu & Shri Soundararajan K.Assessment Year : 2024-25

For Appellant: Shri Siddesh N Gaddi, CA
Section 12ASection 80GSection 80G(5)

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH : BANGALORE BEFORE SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI SOUNDARARAJAN K., JUDICIAL MEMBER Assessment Year : 2024-25 M/s. Natya Niketan School of Bharatanatyam Trust, The Commissioner No. 582 Layabhinaya, of Income Tax 16th Main, 10th Cross, (Exemptions), Padmanabhanagar, Bangalore. Bengaluru – 560 070. Vs. PAN: AADTN2028E APPELLANT RESPONDENT Assessee by : Shri Siddesh N Gaddi, CA : Shri Subramanian S, JCIT- Revenue by DR Date of Hearing : 28-01-2025 Date of Pronouncement : 26-02-2025 ORDER PER LAXMI PRASAD SAHU, ACCOUNTANT MEMBER This is an appeal…

Dy. Commissioner of Income Tax (E)-2(1), Mumbai vs. The Cathedral Vidya Trust, Mumbai

In the result, the appeal filed by the revenue is dismissed

ITA 3292/MUM/2023[2014-15]Status: DisposedITAT Mumbai27 Jun 2024AY 2014-15

Bench: Shri Amit Shukla & Smt. Renu Jauhri

For Appellant: Shri. Ronak Doshi & Ms. Mahek SavlaFor Respondent: Shri. H. M. Bhatt
Section 11Section 12ASection 13(3)Section 143(3)

…IN THE INCОМЕ-ТАХ АРPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER & SMT. RENU JAUHRI, ACCOUNTANT MEMBER ITA No. 3292/Mum/2023 (Α.Υ. 2014-15) Dy. Commissioner of Vs. The Cathedral Vidya Income-tax (E)-2(1) Trust 6th Floor, MTNL Building, 6, Pushottamdas Cumbala Hill, Thakarurdas Marg, Pedder Road, Mumbai-G.P.O., Mumbai-400026 Mumbai-400001 स्थायी लेखा सं./जीआइआर सं./PAN/GIR No: AABTT5706B Appellant .. Respondent Appellant by : Shri. Ronak Doshi & Ms. Mahek Savla Respondent by: Shri. H. M. Bhatt Date of Hearing 01.05.2024 Date of Pronouncement 27.06.2024 आदेश / ORDER PER RENU JAUHRI…

M/S Bhashita Shrinidhi, Belagavi vs. Commissioner of Income Tax (Exemptions), Bangalore

In the result the appeal of the assessee is allowed for statistical purposes

ITA 2177/BANG/2018[2018-19]Status: DisposedITAT Bangalore13 Dec 2018AY 2018-19

Bench: Shri Jason P Boaz & Shri Pavan Kumar Gadalem/S.Bhashita, ‘Shrinidhi’, Cts No.2733, 2Nd Cross, Bhagyanagar, Tilakawadi, Belagavi-596006. … Appellant Pan:Aabtb 8944 P Vs. Commissioner Of Income-Tax(Exemptions), Bengaluru. … Respondent

For Appellant: Shri Shivanand Halbhavi, CAFor Respondent: Ms. Neera Malhotra, CIT(DR)
Section 12ASection 2(15)Section 80GSection 80G(5)(vi)

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, BENGALURU BEFORE SHRI JASON P BOAZ, ACCOUNTANT MEMBER and SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER M/s.Bhashita, ‘Shrinidhi’, CTS No.2733, 2nd Cross, Bhagyanagar, Tilakawadi, Belagavi-596006. … Appellant PAN:AABTB 8944 P Vs. Commissioner of Income-tax(Exemptions), Bengaluru. … Respondent Appellant by : Shri Shivanand Halbhavi, CA. Respondent by : Ms. Neera Malhotra, CIT(DR) Date of hearing : 12/12/2018 Date of pronouncement: 13/12/2018 O R D E R Per PAVAN KUMAR GADALE, JM : The assessee-trust has filed the appeal against the order of the Commissioner of Income-ta…

The Cathedral Vidya Trust, Mumbai vs. ITO (E) 1(1), Mumbai

In the result, appeal filed by assessee is allowed

ITA 4958/MUM/2015[2011-12]Status: DisposedITAT Mumbai24 Oct 2017AY 2011-12

Bench: Shri P.K. Bansal, Vice- & Shri Pawan Singhthe Cathedral Vidya Trust Ito (Exemption)-1(1), 6, Purushottamdas Thakurdas Piramal Chamber, Lalbaug, Vs. Marg, Fort, Mumbai-400001 Mumbai. Pan: Aabtt5706B (Appellant) (Respondent)

For Respondent: Sh. H. N. Singh Sr. DR
Section 11Section 12ASection 13(2)(g)Section 13(3)Section 142(1)Section 143(3)Section 250Section 253Section 254(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, BENCH “C”,MUMBAI BEFORE SHRI P.K. BANSAL, VICE-PRESIDENT AND SHRI PAWAN SINGH, JUDICIAL MEMBER The Cathedral Vidya Trust ITO (Exemption)-1(1), 6, Purushottamdas Thakurdas Piramal Chamber, Lalbaug, Vs. Marg, Fort, Mumbai-400001 Mumbai. PAN: AABTT5706B (Appellant) (Respondent) Assessee by Shri Madhur Agarwal/Ronak : G. Doshi (AR) Revenue by : Sh. H. N. Singh Sr. DR Date of hearing : 10.08.2017 Date of Pronouncement : 24.10.2017 Order Under Section 254(1) of Income Tax Act PER PAWAN SINGH, JUDICIAL MEMBER: 1. This appeal by assessee under section 253 of Income Tax Act…

Green Acres Educational Trust v. DCIT (70 Taxmann.com 347) — Cited in 4 Judgments | BharatTax