Governor India (P) Ltd. (2007) 294 ITR 451 (Del). 2. Sutlej Cotton Mills Ltd. v. CIT

137 ITR 184High Court1982#22575 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2007 to 2015.

Judgments citing Governor India (P) Ltd. (2007) 294 ITR 451 (Del). 2. Sutlej Cotton Mills Ltd. v. CIT

DCIT, NEW DELHI vs. M/S GIVO LTD.,, DELHI

In the result, the appeal of the filed by the Revenue is dismissed

ITA 2887/DEL/2013[2006-07]Status: DisposedITAT Delhi06 Nov 2015AY 2006-07

Bench: Shri N.K. Saini, Am & Smt. Beena A. Pillai, Jm Assessment Year : 2006-07

For Appellant: Shri Vinod Bindal &For Respondent: Shri T. Vasanthan, Sr. DR
Section 143(1)Section 143(3)Section 37(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES : C : NEW DELHI BEFORE SHRI N.K. SAINI, AM AND SMT. BEENA A. PILLAI, JM Assessment Year : 2006-07 DCIT, Vs. Givo Ltd., Circle 12(1), C/o Vinod Kumar Bindal & Co., New Delhi. Shiv Sushil Bhawan, D-219, Vivek Vihar-I, Delhi. PAN: AAACG3928L (Appellant) (Respondent) Assessee By : Shri Vinod Bindal & Shri Sanjeev Bindal, CAs Department By : Shri T. Vasanthan, Sr. DR Date of Hearing : 05.11.2015 Date of Pronouncement : 06.11.2015 ORDER PER BEENA A. PILLAI, JM: This appeal has been filed by the Revenue, arising from the order dated 15.02.2013 passed by the ld.CI…

COMMISSIONER OF INCOME TAX vs. WOODWARD GOVERNOR INDIA PVT. LTD.

The appeal is dismissed

ITA-49/2005HC Delhi30 Apr 2007

…* IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgment reserved on : 23.3.2007 Date of Decision : 30.4.2007 + 1. ITA No. 49/2005 COMMISSIONER OF INCOME TAX ..... Appellant Through Ms. Prem Lata Bansal & Mr. R.D. Jolly, Sr. Standing Counsel with Mr. Sanjeev Sabharwal, Mr. Ajay K. Jha & Ms. Rashmi Chopra, Advocates versus WOODWARD GOVERNOR INDIA PVT. LTD. .... Respondent Through Mr.C.S. Aggarwal, Sr.Advocate with Mr. Prakash Kumar,Advocate 2. ITA No. 159/2006 COMMISSIONER OF INCOME TAX ..... Appellant Through Ms. Prem Lata Bansal & Mr. R.D. Jolly, S…

COMMISSIONER OF INCOME TAX vs. INDIA PVT. LTD.

The appeal is dismissed

ITA/49/2005HC Delhi30 Apr 2007

…* IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgment reserved on : 23.3.2007 Date of Decision : 30.4.2007 + 1. ITA No. 49/2005 COMMISSIONER OF INCOME TAX ..... Appellant Through Ms. Prem Lata Bansal & Mr. R.D. Jolly, Sr. Standing Counsel with Mr. Sanjeev Sabharwal, Mr. Ajay K. Jha & Ms. Rashmi Chopra, Advocates versus WOODWARD GOVERNOR INDIA PVT. LTD. .... Respondent Through Mr.C.S. Aggarwal, Sr.Advocate with Mr. Prakash Kumar,Advocate 2. ITA No. 159/2006 COMMISSIONER OF INCOME TAX ..... Appellant Through Ms. Prem Lata Bansal & Mr. R.D. Jolly, S…

Governor India (P) Ltd. (2007) 294 ITR 451 (Del). 2. Sutlej Cotton Mills Ltd. v. CIT (137 ITR 184) — Cited in 3 Judgments | BharatTax