GORM NILGIRI PLANTATIONS CO. CONOOR (NILGIRIS) AND OTHERS v. SALES TAX OFFICER

Ttk Healthcare Tpa Private Limited vs. The Deputy Commissioner

In the result, the appeal is disposed of

Bench: ALOK ARADHE,H.T. NARENDRA PRASAD

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 12TH DAY OF OCTOBER 2020 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE H.T.NARENDRA PRASAD I.T.A. NO.303 OF 2013 BETWEEN: TTK HEALTHCARE TPA PRIVATE LIMITED NO.2, H.B. COMPLEX 100FT. BTM RING ROAD BTM 1ST STAGE, BTM LAYOUT BANGALORE-560068 REPRESENTED HEREIN BY ITS MANAGING DIRECTOR MR. GIRISH RAO. ... APPELLANT (BY Mr. T SURYANARAYANA, ADV.,) AND: 1. THE DEPUTY COMMISSIONER OF INCOME TAX (TDS) TDS CIRCLE-18(2), 4TH FLOOR NO.59, HMT BHAVAN BELLARY ROAD, BANGALORE-560032. 2. T…

Hewlett Packard Financial Services India Private vs. The State of Karnataka

Bench: S.SUJATHA,JAYANT PATEL

…the subject matter of sale in the course of import/export falling u/s. 5(2) for 5(3) of the Act are listed below:- 1. The same commences from Land mark judgment of Ben Gorim Nilgiri Plantations Co. vs. STO [First Constitution Bench] reported in [1964] 15 STC 753 (SC); 20 2. J.V.Gokal & Co. Pvt. Ltd. Vs. Assistant Collector of Sales Tax reported in 1960 AIR 595/[1960] 11 STC 186 (SC) – constitution bench of five members; 3. K.G.Khosla & Co.(P) Ltd. Vs. DCCT 1966 AIR 1216 or [1966] 17 STC 473 (SC) – constitution bench of five members; 4. State of Madras vs. Devar & Co. [1969] 24 STC 4…

The Commissioner of Income Tax-I vs. M/s. Celestial Laboratories Limited